COURT ARCHIVE

Andhra Pradesh High Court judgments, 2003

1,290 judgments · page 11 of 65

High Courts03 Nov 2003Allowed

P. Monish Gajapathi Raju and Others Vs The Authorised Officer, Land Reforms and Another

Andhra Pradesh High Court · (2004) 1 ALD 835

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 220(6), 254, 255(5), 27, 7(1)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 15Constitution of India, 1950 — Article 227

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High Courts03 Nov 2003Allowed

Mannam Ramasubbaiah @ Ramasubba Reddy Vs Mannam Jayaramaiah @ Jayarami Reddy

Andhra Pradesh High Court · (2004) 1 ALD 838

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 8 Rule 1A(3)

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High Courts03 Nov 2003Allowed

Singilidevi Veera Venkata Ananthalakshmi and Another Vs Bhamidipati Seetharamayya (died) and Another

Andhra Pradesh High Court · (2004) 1 ALD 51

Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 31(2)Specific Relief Act, 1963 — Section 21(5), 40(2)

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High Courts03 Nov 2003

Adapaka Sriramulu and Others Vs Adapaka Bapi Naidu

Andhra Pradesh High Court · (2004) 1 ALD 865

Registration Act, 1908 — Section 49Specific Relief Act, 1963 — Section 34

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High Courts03 Nov 2003Dismissed

Medasani Venkateswara Rao Vs Municipal Corporation of Vijayawada and Others

Andhra Pradesh High Court · (2004) 3 ALD 38 : (2004) 2 ALT 1

Hyderabad Municipal Corporation Act, 1955 — Section 674

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High Courts31 Oct 2003Allowed

Sebbella Veera Venkata Satyanarayana Reddy alias Baby Vs State of A.P.

Andhra Pradesh High Court · (2004) 2 ALD(Cri) 225 : (2004) 2 ALT(Cri) 151 : (2003) 3 APLJ 449 : (2004) CriLJ 1107

Criminal Procedure Code, 1973 (CrPC) — Section 227

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High Courts31 Oct 2003Dismissed

State of A.P. and Others Vs Paltati Sharavan Kumar and Others

Andhra Pradesh High Court · (2004) 4 ALD 261 : (2004) 3 ALT 445

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11

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High Courts31 Oct 2003Allowed

Shanta Bai Vs Trilok Chand and Others

Andhra Pradesh High Court · (2004) 1 ALD 643 : (2004) 3 ALT 694

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1), 34(2)

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High Courts31 Oct 2003Allowed

Pothukuchi Syamasundary, Pothukuchi Purnachandra Rao, Pothukuchi Durga Prasad and Pothukuchi Venkata Satyanarayana Murthy Vs The Mandal Revenue Officer, Karamchedu Mandal, The District Collector and Bhagi Venkata Subba Laxmi

Andhra Pradesh High Court · (2004) 1 APLJ 350

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17

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High Courts31 Oct 2003Allowed

District Collector and Another Vs Kotagadda Sayed Mahaboob Basha

Andhra Pradesh High Court · (2004) 3 ALD 605

Contempt of Courts Act, 1971 — Section 12

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High Courts30 Oct 2003Dismissed

Kavuri Suwarna Bala Sundaram Vs Karnati Poorna Chandra Rao and Another

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 592 : (2004) 1 ALT(Cri) 439 : (2004) 2 BC 571 : (2004) 119 CompCas 156 : (2004) CriLJ 712 : (2004) 3 RCR(Criminal) 8

Negotiable Instruments Act, 1881 (NI) — Section 138, 18, 5, 6

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High Courts29 Oct 2003Dismissed