High Courts05 Dec 2001Allowed
United India Insurance Co. Ltd., Armoor Branch, Nizamabad Dist. Vs Kore Laxmi and Others
Andhra Pradesh High Court · (2003) ACJ 203 : (2002) 2 ALD 811
Motor Vehicles Act, 1988 — Section 167
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 7 of 77
High Courts05 Dec 2001Allowed
Asia Pacific Investment Trust Ltd. (In Liquidation) Vs Shaw Wallace and Co. Ltd.
Andhra Pradesh High Court · (2002) 110 CompCas 58 : (2002) 254 ITR 750
Companies Act, 1956 — Section 446, 446(2), 537Income Tax Act, 1961 — Section 226(3)
High Courts05 Dec 2001Allowed
Asia Pacific Investment Trust Ltd. Vs Shaw Wallace and Co. Ltd.
Andhra Pradesh High Court · (2002) 174 CTR 488
Companies Act, 1956 — Section 446, 446(1), 537Income Tax Act, 1961 — Section 226(3)
High Courts05 Dec 2001Allowed
Prabhat Talkies, MVP Colony, Visakhapatnam Vs Appellate Deputy Commissioner, Kakinada, Visakhapatnam
Andhra Pradesh High Court · (2002) 1 ALD 693 : (2002) 1 AnWR 574
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 16, 31
High Courts05 Dec 2001Dismissed
M.J. Veeramani and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 1 ALD 621 : (2002) 1 ALT 110
Constitution of India, 1950 — Article 226
High Courts04 Dec 2001Allowed
Government of Andhra Pradesh and Others Vs Puniparthi Narayana Raju and Others
Andhra Pradesh High Court · (2002) 1 ALD 622 : (2002) 1 ALT 113
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
High Courts04 Dec 2001
Kaligotla Suryanarayana Murthy and Others Vs P.V. Ramanaiah
Andhra Pradesh High Court · (2002) 4 ALT 229 : (2002) 1 APLJ 32
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 10(3), 22Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts04 Dec 2001Allowed
Cynamid India Limited Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2002) 128 STC 289
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6
High Courts04 Dec 2001Allowed
Education Officer, Kendriya Vidyalaya Sangathan, New Delhi and Another Vs S. Ammajan and Another
Andhra Pradesh High Court · (2002) 1 ALD 589 : (2001) 6 ALT 787 : (2001) 3 APLJ 446
High Courts04 Dec 2001Allowed
J. Bhaskar Rao Vs General Manager, South Central Railway, Rail Nilayam, Secunderabad and Others
Andhra Pradesh High Court · (2002) 2 ALD 286
Arbitration and Conciliation Act, 1996 — Section 11(3)
High Courts03 Dec 2001
Thumati Paripurna Govindamma and Others Vs Thatha China Venkata Subbaiah and Another
Andhra Pradesh High Court · (2002) 3 ALT 3
Partnership Act, 1932 — Section 69, 69(2)
High Courts03 Dec 2001Allowed
M. Vijaya Bhaskara Reddy Vs High Court of Andhra Pradesh
Andhra Pradesh High Court · (2002) 1 ALD 489 : (2002) 2 ALT 382
All India Services (Death-Cum-Retirement Benefits) (Amendement) Rules, 1971 — Rule 16A(4), 16A(5)All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16ACivil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Nov 2001Allowed
Mohammad Jakeer Vs Ch. Koti Reddy (Complainant) and Another
Andhra Pradesh High Court · AIR 2002 AP 237(2) : (2002) 1 ALT 193
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Nov 2001Dismissed
Vijaya Bank, Guntur Branch Vs Kommareddy Jaji Reddy and Others
Andhra Pradesh High Court · (2002) 2 ALD 71
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts30 Nov 2001Dismissed
Assistant Commissioner, Endowments Department, Chittoor Vs Arya Vysya Hostel, Madanapalli and Another
Andhra Pradesh High Court · (2002) 2 ALD 796
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77
High Courts30 Nov 2001Allowed
O.R. Alavi Vs Government of A.P.
Andhra Pradesh High Court · (2002) 2 ALD 576 Supp : (2001) 6 ALT 533 : (2002) 2 RCR(Criminal) 156
Criminal Procedure Code, 1973 (CrPC) — Section 239, 468Penal Code, 1860 (IPC) — Section 403, 406, 408, 420, 467
High Courts30 Nov 2001Allowed
Mothika Mutyalu and Another Vs P. Venkata Krishna Divakar
Andhra Pradesh High Court · (2001) 11 AP CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, 47
High Courts29 Nov 2001Allowed
Mikkilineni Venkateshwari and Others Vs Tummula Nirmala and Another
Andhra Pradesh High Court · (2001) 1 CriminalCC 714 : (2002) 1 RCR(Criminal) 665
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 398Penal Code, 1860 (IPC) — Section 120B, 467, 471, 471(2)
High Courts29 Nov 2001Allowed
Jarnala Subbarayudu @ Yellaiah Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALT 102
Andhra Pradesh Excise Act, 1968 — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 468, 482
High Courts29 Nov 2001Dismissed
Sri Venkateswara Oil Company Vs Guduru Jalaja Reddy and Others
Andhra Pradesh High Court · (2002) 1 ALD 182 : (2001) 6 ALT 567
Evidence Act, 1872 — Section 103, 114