COURT ARCHIVE

Andhra Pradesh High Court judgments, 2001

1,536 judgments · page 68 of 77

High Courts28 Feb 2001Dismissed

Smt. V. Ranganayaki and Another Vs V.J. Srinath and State of A.P.

Andhra Pradesh High Court · (2001) 1 ALD(Cri) 473 : (2001) 2 ALT 428 : (2002) CriLJ 154 : (2001) 2 DMC 569 : (2001) 3 RCR(Criminal) 114

Criminal Procedure Code, 1973 (CrPC) — Section 225, 397, 398, 399, 400

Read judgment

High Courts27 Feb 2001Dismissed

A.P. Police Officers, Asscn. Vs Secretary, Home

Andhra Pradesh High Court · (2001) 02 AP CK 0103

Andhra Pradesh Civil Services (Recognition of Services Association) Rules, 1962 — Rule 30Constitution of India, 1950 — Article 14, 19, 19(1), 33Police (Incitement to Disaffection) Act, 1953 — Section 22

Read judgment

High Courts27 Feb 2001

Sri Lakshmi Mining Industries and Another Vs The State of A.P. and Others

Andhra Pradesh High Court · (2001) 02 AP CK 0089

Mineral Concession Rules, 1960 — Rule 22, 22(3), 24A, 26, 26(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 5, 8

Read judgment

High Courts27 Feb 2001

M. David Vs Convenor, EAMCET-2000 and Commissioner of Technical Education, Hyderabad and other

Andhra Pradesh High Court · AIR 2001 AP 278 : (2001) 3 ALD 72 : (2001) 2 ALT 587

Andhra Pradesh State Minorities Commission Act, 1998 — Section 2Constitution of India, 1950 — Article 15, 29, 30, 351

Read judgment

High Courts27 Feb 2001Allowed

Khader Bee and Others Vs Mohammad Vazir and Others

Andhra Pradesh High Court · (2001) 2 ALT 513 : (2002) 2 RCR(Civil) 233

Succession Act, 1925 — Section 214, 214(2)

Read judgment

High Courts26 Feb 2001

Gothami Solvent Oils Limited, Pydiparu, Tanuku, W.G. District and Another Vs Mallina Bharathi Rao and Another

Andhra Pradesh High Court · (2001) 2 ALD 516 : (2004) 7 ALT 470 : (2001) 105 CompCas 710

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 80Companies Act, 1913 — Section 34Companies Act, 1956 — Section 108, 10F, 173(2), 176, 31

Read judgment

High Courts23 Feb 2001

K. Venkatesh and Another Vs A. Subrahmanyam and Another

Andhra Pradesh High Court · (2001) 3 ALD 165 : (2001) 3 ALT 109

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 11(1), 20

Read judgment

High Courts23 Feb 2001

E. Anantha Ramana Vs State Bank of India, Kothakota, Visakhapatnam

Andhra Pradesh High Court · (2001) 2 ALD 585 : (2001) 3 ALT 22 : (2001) 1 APLJ 433 : (2001) 3 CivCC 49 : (2001) 3 RCR(Criminal) 149

Evidence Act, 1872 — Section 73

Read judgment

High Courts23 Feb 2001

V.M. Thomas Vs Tata Projects Limited, Hyderabad

Andhra Pradesh High Court · (2001) 2 ALD 588 : (2001) 2 ALT 488

Arbitration and Conciliation Act, 1996 — Section 7

Read judgment

High Courts23 Feb 2001

Mochiganti Subba Rao Vs State of A.P.

Andhra Pradesh High Court · (2001) 2 ALD 568 : (2001) 2 ALT 579 : (2001) 1 APLJ 450

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 12, 3(1)

Read judgment

High Courts22 Feb 2001

Commissioner of Income Tax Vs Hyderabad Race Club

Andhra Pradesh High Court · (2001) 168 CTR 476 : (2001) 249 ITR 391

Income Tax Act, 1961 — Section 40

Read judgment

High Courts22 Feb 2001

Ashok Leyland Finance Limited, Secunderabad Vs Government of A.P. and others

Andhra Pradesh High Court · AIR 2001 AP 270 : (2001) 3 ALD 81 : (2001) 3 ALT 463

Andhra Pradesh Forest Act, 1967 — Section 44(2)Motor Vehicles Act, 1939 — Section 219Motor Vehicles Act, 1988 — Section 2(30)

Read judgment

High Courts22 Feb 2001

Ambati Anjaiah Vs Government of A.P. and others

Andhra Pradesh High Court · (2001) 3 ALD 70 : (2001) 3 ALT 264

Read judgment

High Courts22 Feb 2001

Uppalapati Durga Prasad Vs Executive Engineer (R and B) N.H. Division, Srikakulam and others

Andhra Pradesh High Court · AIR 2001 AP 442 : (2001) 4 ALD 176 : (2001) 4 ALT 228

Stamp Act, 1899 — Section 2(14), 2(16)Transfer of Property Act, 1882 — Section 105

Read judgment

High Courts22 Feb 2001Dismissed

M. Harindranath Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2001) 02 AP CK 0013

Read judgment

High Courts22 Feb 2001

Mirza Mukaram Ali Baig Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2001) 2 ALD 166 : (2001) 2 ALT 16

Read judgment

High Courts22 Feb 2001Partly Allowed

U. Malreddy and Others Vs P.A. Narayana Chandi and Another

Andhra Pradesh High Court · (2001) 02 AP CK 0007

Transfer of Property Act, 1882 — Section 43, 44

Read judgment

High Courts20 Feb 2001Dismissed

Kommula Veeraraghavulu Vs Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2001) 2 ALT 484 : (2001) 2 LLJ 683

Read judgment

High Courts20 Feb 2001

J. Shadrack Vs Union of India and others

Andhra Pradesh High Court · (2001) 2 ALD 597 : (2001) 3 ALT 548

Read judgment

High Courts20 Feb 2001

K. Jagannadha Rao Vs General Manager, Hyderabad Telecommunications

Andhra Pradesh High Court · (2001) 02 AP CK 0067

Telegraph Rules, 1951 — Rule 443, 445

Read judgment