High Courts23 Apr 2001Dismissed
Sgt. Acharya A.K. Vs Indian Air Force and Others
Andhra Pradesh High Court · (2001) 3 ALT 532
Air Force Rules, 1969 — Rule 15
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 56 of 77
High Courts23 Apr 2001
Agro Tech Foods Limited Vs Commissioner of Commercial Taxes, A.P., Hyderabad and others
Andhra Pradesh High Court · (2001) 4 ALD 120 : (2004) 7 ALT 703
Andhra Pradesh General Sales Tax Rules, 1957 — Rule 19, 33, 33(1)Central Sales Tax Act, 1956 — Section 6Constitution of India, 1950 — Article 226
High Courts23 Apr 2001
Hindustan Steel Works Construction Limited, Visakhapatnam Vs N.V. Chowdary and another
Andhra Pradesh High Court · (2001) 3 ALD 621 : (2001) 4 ALT 558
Arbitration Act, 1940 — Section 14, 17, 30, 39(2)Specific Relief Act, 1963 — Section 6
High Courts23 Apr 2001Allowed
A. Venkatanarayana Vs State of A.P.
Andhra Pradesh High Court · (2001) 3 ALT 130
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Apr 2001
M/s. Yankay Drugs and Pharmaceuticals Ltd. Vs M/s. Citi Bank
Andhra Pradesh High Court · (2001) 2 CivCC 561 : (2001) 3 RCR(Criminal) 217
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b)
High Courts20 Apr 2001
Revathi Trading Corporation Vs Special Assistant Commercial Tax Oficer, Anantapur District and others
Andhra Pradesh High Court · (2001) 4 ALD 130
Andhra Pradesh General Sales Tax Act, 1957 — Section 29(2), 29(3), 29(6)Constitution of India, 1950 — Article 226
High Courts20 Apr 2001
Mahaboob Basha (dead) by LRs. Mumtaz and another Vs T. Penchalaiah and others
Andhra Pradesh High Court · (2001) 3 ALD 705 : (2001) 3 ALT 407 : (2001) 2 APLJ 28
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 104, Order 21 Rule 105(1), Order 21 Rule 105(2), Order 21 Rule 106
High Courts20 Apr 2001
Ashok Leyland Limited, Ductron, Castings Limited, R.R. District Vs Deputy Tahsildar/Special Revenue Inspector (ESI) Recovery Cell, Collectorate, R.R. District, Hyderabad and another
Andhra Pradesh High Court · (2001) 4 ALD 96 : (2004) 6 ALT 20 : (2002) 1 ALT 262 : (2001) 90 FLR 703
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45State Financial Corporations Act, 1951 — Section 29
High Courts20 Apr 2001
Akula Venkatrao Vs Gram Panchayat, Attili, W.G. Dist. and others
Andhra Pradesh High Court · (2001) 3 ALD 555 : (2004) 7 ALT 230
High Courts19 Apr 2001
Koneti Venkata Rao and Others Vs State
Andhra Pradesh High Court · (2001) CriLJ 3445
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts19 Apr 2001
Guntupalli Janakiram Vs MRO, (Urban) Seethammadhara and Others
Andhra Pradesh High Court · (2001) 5 ALT 21
Constitution of India, 1950 — Article 226Municipalities Act, 1965 — Section 37Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 6(1), 8(1), 9
High Courts19 Apr 2001
Y.R.N. Kumar Vs Government of A.P. and others
Andhra Pradesh High Court · (2001) 4 ALD 151 : (2004) 7 ALT 223
Constitution of India, 1950 — Article 14
High Courts18 Apr 2001
General Manger, South Central Railway, Sec''bad and others Vs Syed Fareeduddin and another
Andhra Pradesh High Court · (2002) 1 ALD 594 : (2001) 3 ALD 751 : (2004) 7 ALT 313 : (2001) 90 FLR 611
Constitution of India, 1950 — Article 311
High Courts18 Apr 2001
Srinivas Kumar Mowle Vs Chandrasekhar Mowle and others
Andhra Pradesh High Court · (2001) 3 ALD 670 : (2001) 4 ALT 169
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 22 Rule 4
High Courts18 Apr 2001
Rajnik and Company Vs Assistant Commissioner of Income Tax (Inv) Cir.II(2), Hyd.
Andhra Pradesh High Court · (2001) 3 ALD 791
High Courts18 Apr 2001
KVR Forgings Limited Vs Commissioner of Central Excise
Andhra Pradesh High Court · (2001) 3 ALD 528 : (2001) 3 ALT 628 : (2001) 132 ELT 588
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 69Central Excise Rules, 1944 — Rule 218(1)Central Excises and Salt Act, 1944 — Section 35
High Courts18 Apr 2001
Battu Ramachander Vs Government of A.P. and others
Andhra Pradesh High Court · (2001) 3 ALD 619
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 4Constitution of India, 1950 — Article 14 21, 226
High Courts18 Apr 2001Dismissed
Abdul Azeem Vs District and Sessions Judge and Others
Andhra Pradesh High Court · (2001) 04 AP CK 0016
Judicial Ministerial Service Rules — Rule 16
High Courts17 Apr 2001Allowed
P. Yesubabu and Another Vs State of A.P.
Andhra Pradesh High Court · (2001) 1 ALT(Cri) 452 : (2002) CriLJ 1291
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 3, 30Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Apr 2001
M.R.S. Maha Lakshmi Vs Deputy Transport Commissioner and Secretary, RTA, Krishna District and another
Andhra Pradesh High Court · AIR 2001 AP 384 : (2001) 3 ALD 652 : (2001) 3 ALT 96
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 12Constitution of India, 1950 — Article 226