High Courts02 Jul 2001
M. Srinivasulu and Another Vs The State of A.P.
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 429 : (2001) 2 ALT(Cri) 179 : (2001) 2 DMC 658
Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 46 of 77
High Courts02 Jul 2001Allowed
Eadi Shankaraiah Vs State of A.P. and another
Andhra Pradesh High Court · (2001) 5 ALD 1
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 17, 2, 8
High Courts02 Jul 2001Allowed
Marupuru Sundaramma Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 5 ALD 16 : (2001) 4 ALT 545
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts02 Jul 2001Dismissed
J. Jaipal Vs Govt. of A.P. and others
Andhra Pradesh High Court · (2001) 5 ALD 453
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 11, 11(1), 11(2), 31
High Courts01 Jul 2001Allowed
The Chief General Manager, S.B.I. and Others Vs R. Sambamurthy
Andhra Pradesh High Court · (2001) 07 AP CK 0147
Constitution of India, 1950 — Article 226, 311(2)
High Courts01 Jul 2001
C. Prakash Goud Vs Government of A.P. and others
Andhra Pradesh High Court · (2001) 5 ALD 34 : (2001) 5 ALT 359
Constitution of India, 1950 — Article 243Hyderabad Municipal Corporation Act, 1955 — Section 5(2), 585Hyderabad Municipal Corporation Act, 1994 — Section 6
High Courts29 Jun 2001Dismissed
Kolluru Gopal Vs Govt. of A.P. and Another
Andhra Pradesh High Court · (2001) 4 ALD 543 : (2001) 5 ALT 746
Andhra Pradesh Slum Improvement (Acquisition of Land) (Amendment) Act, 1981 — Section 1(3)Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 1(3), 3(1), 3(4)Constitution of India, 1950 — Article 226, 243D
High Courts29 Jun 2001Allowed
J. Pushpalatha Devi (died) by LRs. Vs Shyam Sundar and others
Andhra Pradesh High Court · (2001) 5 ALD 191 : (2001) 5 ALT 23
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 11, 8, 8(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jun 2001Dismissed
D. Nageswara Rao Vs Guntur District Milk Procedures, Co-op. Union Ltd., Vadlamudi, Tenali, Guntur District and another
Andhra Pradesh High Court · (2001) 5 ALD 139 : (2001) 5 ALT 347
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27(2), 28, 3Constitution of India, 1950 — Article 12, 226
High Courts29 Jun 2001Allowed
Majeti Ravi Vs Majeti Kameswara Rao and others
Andhra Pradesh High Court · (2001) 5 ALD 442 : (2001) 4 ALT 481
Andhra Pradesh Civil Courts Act, 1972 — Section 50Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 50Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 7 Rule 1, 26
High Courts29 Jun 2001Dismissed
Bernhard Consultancy Private Limited Vs Ind Agro Synergy Limited, Nagpur
Andhra Pradesh High Court · (2001) 4 ALT 486
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 7Contract Act, 1872 — Section 28
High Courts29 Jun 2001Allowed
S. Maldi Reddy (Dead) by his LRs. Vs M. Ramakrishna Reddy
Andhra Pradesh High Court · (2001) 5 ALD 128 : (2001) 4 ALT 586
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Succession Act, 1925 — Section 213(1), 213(2), 57
High Courts29 Jun 2001Allowed
Mandal Revenue Officer, Saroornagar Mandal, R.R. Dist. Vs Special Court under A.P. Land Grabbing (Prohibition) Act at Hyd. and another
Andhra Pradesh High Court · (2001) 5 ALD 328 : (2001) 4 ALT 687
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 4, 4(2), 5, 7, 7
High Courts29 Jun 2001Dismissed
Ch. Ankamma Vs Registrar of Co-operative Societies, Hyd. and others
Andhra Pradesh High Court · (2001) 5 ALD 13 : (2001) 4 ALT 648
Constitution of India, 1950 — Article 12, 226General Clauses Act, 1897 — Section 31(3)
High Courts29 Jun 2001Dismissed
Ch. Rama Rao and Another Vs State of A.P., Industries and Commerce Department and Others
Andhra Pradesh High Court · (2002) 1 ALT 255
Administrative Tribunals Act, 1985 — Section 15, 17, 19, 28Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 129, 14, 16, 21, 215
High Courts29 Jun 2001Dismissed
Pallava Granites (India) Pvt. Ltd. Vs Commercial Tax Officer No. 1 and Another
Andhra Pradesh High Court · (2002) 125 STC 298
Andhra Pradesh General Sales Tax Act, 1957 — Section 5Central Sales Tax Act, 1956 — Section 5(3)
High Courts29 Jun 2001Dismissed
The Sirpur Paper Mills Ltd. Vs Singareni Collieries Company Ltd. and Another
Andhra Pradesh High Court · (2001) 06 AP CK 0005
High Courts29 Jun 2001Dismissed
Sait Bharat Kumar Vs Vankayala Ratnamanikyam
Andhra Pradesh High Court · (2002) 2 ALD 556 Supp : (2001) 4 ALT 740
High Courts28 Jun 2001Dismissed
Balaji Wines Vs The Prohibition and Excise Superintendent and Others
Andhra Pradesh High Court · (2001) 06 AP CK 0098
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 23(13), 23(8), 24, 25Andhra Pradesh Excise (Lease of Right to Sell Indian Liquor and Foreign Liquor in Retail) Rules, 1993 — Rule 3, 4Andhra Pradesh Excise Act, 1968 — Section 15(2), 2(26), 28, 29, 3
High Courts28 Jun 2001Dismissed
M. Madhu Babu Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (2001) 6 ALD 443 : (2001) 5 ALT 109 : (2002) 1 RCR(Criminal) 439
Andhra Pradesh Panchayat Raj (Amendment) Act, 1968 — Section 1(2Andhra Pradesh Panchayat Raj (Amendment) Act, 1998 — Section 2, 2(1), 2(2), 2(2A)Andhra Pradesh Panchayat Raj (Extension to Scheduled Areas) Act, 1986 — Section 3