High Courts29 Aug 2001Dismissed
Toti Babu Vs T. Krishnaiah
Andhra Pradesh High Court · (2001) 2 APLJ 486
Civil Procedure Code, 1908 (CPC) — Section 10, 151
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 31 of 77
High Courts29 Aug 2001Dismissed
Mr. Rajendra Pal Sachdeva Vs Smt. N. Avataram
Andhra Pradesh High Court · (2001) 08 AP CK 0018
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22, 8
High Courts29 Aug 2001Allowed
V.P. Thimmaiah Vs Commissioner of Prohibition and Excise, Government of Andhra Pradesh, Hyd. and Others
Andhra Pradesh High Court · (2001) 6 ALD 201
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 66Andhra Pradesh Excise Act, 1968 — Section 31, 31(1), 63, 64Andhra Pradesh Prohibition Act, 1995 — Section 7(1), 8
High Courts29 Aug 2001Allowed
Munaswami Vs K. Mallikarjuna
Andhra Pradesh High Court · (2002) 2 ALD 280 Supp : (2002) 1 AnWR 155 : (2001) 2 APLJ 494
Limitation Act, 1963 — Article 136, 15Provincial Insolvency Act, 1920 — Section 28(2), 78(2)
High Courts28 Aug 2001Dismissed
Bhukya Naria Vs State of A.P.
Andhra Pradesh High Court · (2001) 08 AP CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts28 Aug 2001
Tangudu Someswara Rao and Others Vs State of A.P.
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 626 : (2001) 2 ALT(Cri) 352 : (2002) CriLJ 510
Insecticides Act, 1968 — Section 29, 3KInsecticides Rules, 1971 — Rule 19
High Courts28 Aug 2001Dismissed
G. Peddi Reddy Vs P. Govinda Rao
Andhra Pradesh High Court · (2001) 5 ALT 342
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Aug 2001Dismissed
Guna Yerrannaidu Vs Guna Venkanna
Andhra Pradesh High Court · AIR 2002 AP 37
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 151, 47
High Courts28 Aug 2001
Bharat Heavy Electricals Limited Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2001) 252 ITR 316
Income Tax Act, 1961 — Section 17(1), 17(2), 192, 201, 201(1)
High Courts27 Aug 2001
V. Nirmala Vs V. Subba Raju
Andhra Pradesh High Court · (2001) 6 ALT 521
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2Hindu Marriage Act, 1955 — Section 24
High Courts27 Aug 2001Dismissed
J.P. Subbamma Vs N. Ravi Kumar Reddy and Another
Andhra Pradesh High Court · (2001) 6 ALT 101 : (2001) 2 AnWR 319
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9, Order 39 Rule 7(1)
High Courts27 Aug 2001Dismissed
Dr. (Mrs). Usha Mehta Vs Government of Andhra Pradesh, Revenue Dept. and Others
Andhra Pradesh High Court · (2001) 6 ALT 382
Constitution of India, 1950 — Article 299, 299(1)
High Courts27 Aug 2001Allowed
Yerneni Venkata Ratnam Vs State Election Commissioner, Government of A.P. and others
Andhra Pradesh High Court · (2001) 5 ALD 488 : (2001) 5 ALT 354
Andhra Pradesh Panchayat Raj Act, 1944 — Section 79General Clauses Act, 1897 — Section 12
High Courts24 Aug 2001Dismissed
T. Suresh Vs Andhra Pradesh Administrative Tribunal and Others
Andhra Pradesh High Court · (2001) 08 AP CK 0143
High Courts24 Aug 2001Allowed
M. Shyam Sunder and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2001) 6 ALD 87 : (2002) 5 ALT 454 : (2001) 93 DLT 74
Administrative Tribunals Act, 1985 — Section 19All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 10, 16, 23, 3(1), 3(2)
High Courts24 Aug 2001
M. Varalakshmi Vs Hindustan Corporation Ltd. and Others
Andhra Pradesh High Court · (2001) 5 ALT 357
High Courts24 Aug 2001Dismissed
K. Mohan Babu Vs Heritage Foods India Ltd., Hyd. and others
Andhra Pradesh High Court · (2001) 5 ALD 800
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 162, 209, 71
High Courts24 Aug 2001Dismissed
Gonapa Atchutharamayya Vs District Collector, Srikaulam and Others
Andhra Pradesh High Court · (2002) 1 ALD 266 : (2001) 2 AnWR 561 : (2001) 2 APLJ 438
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(1), 12(4), 3, 8, 9Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts24 Aug 2001Dismissed
Depot Manager, APSRTC, Mushirabad Depot, Hyd. Vs Presiding Officer, Labour Court, Hyd. and Another
Andhra Pradesh High Court · (2001) 6 ALD 730 : (2002) 92 FLR 990
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Road Transport Corporations Act, 1950 — Section 45(1)
High Courts24 Aug 2001Dismissed
Guimpex (Private Limited) Vs The Deputy Director of Mines and Geology and Others
Andhra Pradesh High Court · (2001) 08 AP CK 0055
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 20(1)Constitution of India, 1950 — Article 14, 19(1), 226, 265, 300Mineral Concession (Amendment) Rules, 1968 — Rule 27(2)