High Courts07 Nov 2000Dismissed
K. Krishnayya and others Vs Assistant Commissioner of Labour, Tirumala, Tirupathi and others
Andhra Pradesh High Court · (2001) 1 ALD 38 : (2000) 6 ALT 593 : (2001) 89 FLR 171 : (2001) 1 LLJ 962
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2000
904 judgments · page 8 of 46
High Courts07 Nov 2000
Mohd Fazal Ali Vs Registrar (Administration), High Court of A.P., Hyderabad
Andhra Pradesh High Court · (2001) 1 ALD 42 : (2000) 6 ALT 424
High Courts07 Nov 2000
D. Kodandapani Vs Commissioner of Collegiate Education, A.P., Hyderabad and others
Andhra Pradesh High Court · (2001) 1 ALD 107 : (2001) 1 ALT 308
Andhra Pradesh Education Act, 1982 — Section 2
High Courts07 Nov 2000Dismissed
G.S. Usha Vs Life Insurance Corpn. of India and Others
Andhra Pradesh High Court · (2001) 1 ALT 190
Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 16, 16(1), 16(2), 86
High Courts07 Nov 2000
K. Gopala Krishna Murthy Vs Banda Krishna Vijaya Bhaskara Rao and another
Andhra Pradesh High Court · (2001) 1 ALD 37 : (2000) 6 ALT 612 : (2001) 2 APLJ 306
Transfer of Property Act, 1882 — Section 108
High Courts06 Nov 2000
Abdul Khader Vs Forest Range Officer, Rayachoti, Cuddapah Dist. and others
Andhra Pradesh High Court · (2000) 6 ALD 681 : (2000) 6 ALT 754 : (2001) CriLJ 2617
Andhra Pradesh Forest Act, 1967 — Section 15(6), 44(2)Constitution of India, 1950 — Article 14, 19(1), 300
High Courts06 Nov 2000
NGOs. Colony Development Committee, Machilipatnam Vs District Collector, Krishna, Machilipatnam and others
Andhra Pradesh High Court · (2001) 1 ALD 55 : (2000) 6 ALT 624
Andhra Pradesh Municipalities Act, 1965 — Section 37, 40
High Courts06 Nov 2000
Ganapati Sreerama Murthy Vs Secretary and Correspondent, DNR College, Bhimavaram, W.G. Dist and others
Andhra Pradesh High Court · (2001) 1 ALD 39 : (2001) 1 ALT 17
Andhra Pradesh Education Act, 1982 — Section 79
High Courts06 Nov 2000
Dr. P. Krishna Malakonda Reddy Vs NTR University of Health Sciences, Vijayawada and others
Andhra Pradesh High Court · AIR 2001 AP 102 : (2000) 6 ALD 710 : (2000) 6 ALT 644
Indian Medical Council Act, 1956 — Section 33
High Courts03 Nov 2000
Prudential Co-operative Urban Bank Limited Vs Deputy Commissioner of Income Tax and Others
Andhra Pradesh High Court · (2001) 169 CTR 212 : (2001) 250 ITR 121 : (2002) 120 TAXMAN 248
Constitution of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 11(6)
High Courts03 Nov 2000
Virani Company and Lubricant Oil Dealers Vs Durgam Purushottam (died) per LRs. and others
Andhra Pradesh High Court · (2001) 1 ALD 280 : (2001) 1 ALT 273
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Nov 2000Dismissed
Jogi Satyam and Others Vs Superintending Engineer, R and B Department and Others
Andhra Pradesh High Court · (2001) 1 ALT 182
High Courts02 Nov 2000
Deputy Engineer, Irrigation Sub-Division Vs K.N.S.S. Hanuman and Another
Andhra Pradesh High Court · (2001) 3 ALT 459 : (2002) 4 LLJ 329
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Nov 2000
Virginia Tobacco Growers Association Vs Union of India and others
Andhra Pradesh High Court · AIR 2001 AP 164 : (2000) 6 ALD 720 : (2001) 1 ALT 20
Constitution of India, 1950 — Article 19(1), 226Tobacco Board Act, 1975 — Section 10, 11, 12, 13, 14Tobacco Board Rules, 1976 — Rule 14, 25, 31, 32, 33
High Courts02 Nov 2000Dismissed
P. Seshagiri Rao and Another Vs K. Pattabhiraman and Another
Andhra Pradesh High Court · (2000) 2 ALD(Cri) 744
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts02 Nov 2000
Mohd. Riazuddin and others Vs Govt. of A.P. and others
Andhra Pradesh High Court · (2000) 6 ALD 756 : (2000) 6 ALT 239
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 10, 2(1), 24, 3Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 5Constitution of India, 1950 — Article 226
High Courts02 Nov 2000
Vysyaraju Sanyasi Raju (Died) by LRs. and others Vs Potnuru Venkata Radha Krishna and others
Andhra Pradesh High Court · (2001) 1 ALD 58 : (2000) 6 ALT 405
High Courts02 Nov 2000Dismissed
P. Seshagiri Rao Vs K. Pattabhi Raman
Andhra Pradesh High Court · (2000) 2 ALD(Cri) 753 : (2001) 1 ALT(Cri) 68
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Nov 2000
P.J. Ratan Kumar and another Vs Oriental Insurance Co., Ltd. and others
Andhra Pradesh High Court · (2000) 6 ALD 646 : (2000) 6 ALT 88
Constitution of India, 1950 — Article 14
High Courts01 Nov 2000
Potta Nagabhushanam and another Vs Revenue Divisional Officer, Kothagudem, Khammam Dist. and others
Andhra Pradesh High Court · (2000) 6 ALD 749 : (2000) 6 ALT 720
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 34, 36, 38, 5