COURT ARCHIVE
904 judgments · page 5 of 46
Andhra Pradesh High Court · (2001) 1 ALD 312 : (2001) 1 ALT 172 : (2001) 1 APLJ 74
Andhra Pradesh High Court · (2002) ACJ 986 : (2001) 2 ALD 228 : (2001) 2 ALT 107 : (2001) 1 APLJ 48 : (2001) 2 LLJ 268
Andhra Pradesh High Court · (2001) 1 ALD 288 : (2001) 1 ALT 532
Andhra Pradesh High Court · (2001) 1 ALD 462 : (2001) 1 ALT 484 : (2001) 1 APLJ 173 : (2001) 2 CivCC 540
Andhra Pradesh High Court · (2001) 1 ALD 513 : (2001) 1 ALT 581 : (2001) 1 APLJ 56
Andhra Pradesh High Court · AIR 2001 AP 99 : (2001) 1 ALD 51 : (2000) 6 ALT 715
Andhra Pradesh High Court · (2001) 1 ALT 179
Andhra Pradesh High Court · (2001) 2 ACC 300 : (2001) ACJ 2105 : (2001) 1 ALT 169 : (2002) 4 LLJ 339
Andhra Pradesh High Court · (2001) 1 ALD 402
Andhra Pradesh High Court · (2001) 1 ALT 51
Andhra Pradesh High Court · (2001) 2 ALD 205 : (2001) 1 ALT 651 : (2002) 4 LLJ 325
Andhra Pradesh High Court · (2001) 169 CTR 209 : (2001) 250 ITR 138 : (2001) 115 TAXMAN 227
Andhra Pradesh High Court · (2001) 123 STC 245
Andhra Pradesh High Court · (2000) 6 ALD 714 : (2000) 6 ALT 412
Andhra Pradesh High Court · AIR 2001 AP 142 : (2001) 1 ALD 349 : (2001) 1 ALT 524 : (2001) 1 CivCC 610
Andhra Pradesh High Court · (2001) 2 ALD 716 : (2001) 1 ALD(Cri) 833 : (2001) 1 ALD(Cri) 1 : (2001) CriLJ 1026
Andhra Pradesh High Court · (2001) 123 STC 47
Andhra Pradesh High Court · (2001) 1 ALD 128 : (2001) 1 ALT 194
Andhra Pradesh High Court · (2001) 4 ALT 75 : (2001) 1 APLJ 12
Andhra Pradesh High Court · (2001) 1 ALD 468 : (2001) 1 ALT 473 : (2001) 1 APLJ 19