High Courts17 Feb 2000
M. Rajamma and others Vs General Manager, APSRTC, Hyd.
Andhra Pradesh High Court · (2001) 1 ACC 2 : (2001) ACJ 1040 : (2000) 4 ALD 231 : (2000) 4 ALT 9
Motor Vehicles Act, 1988 — Section 92
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2000
904 judgments · page 41 of 46
High Courts16 Feb 2000
Smt. G. Vijayalakshmi and Others Vs Securities and Exchange Board of India and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 580 : (2000) 100 CompCas 726 : (2000) 4 CompLJ 132
Companies Act, 1956 — Section 113, 5, 73
High Courts16 Feb 2000Allowed
Pedda Geliche Divasekhar Reddy and Others Vs The State
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 763 : (2000) 1 ALD(Cri) 716 : (2000) 1 ALT(Cri) 552 : (2000) 3 RCR(Criminal) 341
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354
High Courts16 Feb 2000Allowed
Jane Devi Nageswari (Dr. Mrs.) Vs K. Ram Babu
Andhra Pradesh High Court · (2000) 2 ALT 230 : (2000) 1 APLJ 437 : (2000) 2 DMC 214 : (2000) 4 RCR(Civil) 580
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts16 Feb 2000
Dr. P.V. Ranga Rao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2000) 2 ALT 459
High Courts16 Feb 2000
Management, M/s. Sirishad Construction (P) Ltd., Nagarjunasagar Vs C.P. Ravinder and another
Andhra Pradesh High Court · (2000) 2 ACC 191 : (2002) ACJ 761 : (2000) 3 ALD 51 : (2000) 3 ALT 196 : (2000) 2 APLJ 62 : (2000) 86 FLR 1011 : (2000) 2 LLJ 304
Workmens Compensation Act, 1923 — Section 30, 4(1)
High Courts16 Feb 2000
Mandadi Nirmala and another Vs District Collector, Hyd. and others
Andhra Pradesh High Court · (2000) 2 ALD 725 : (2000) 2 ALT 64
Registration Act, 1908 — Section 17
High Courts16 Feb 2000
Chundru Ammanna Vs Asst. Commissioner of Labour and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 585 : (2000) 3 ALT 389 : (2000) 1 ALT(Cri) 397 : (2000) CriLJ 2032
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48(5)
High Courts15 Feb 2000Allowed
Shroff Industries Chemicals Pvt. Ltd. and Others Vs Government of A.P., Agriculture Dept. and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 495 : (2000) 3 ALT 605 : (2000) 1 ALT(Cri) 422 : (2000) CriLJ 2092 : (2000) 4 RCR(Criminal) 47
Criminal Procedure Code, 1973 (CrPC) — Section 258Insecticides Act, 1968 — Section 29(1), 3
High Courts15 Feb 2000Dismissed
Vadla Ramaswamy Achary and Kumara Babu Vs V. Leelavathamma and Another
Andhra Pradesh High Court · (2000) 2 ALT 216 : (2000) 1 APLJ 457
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts15 Feb 2000
Food Corporation of India, Visakhapatnam Vs Tolani Shipping Co. Ltd., Bombay
Andhra Pradesh High Court · (2000) 2 ALD 709 : (2000) 2 ALT 554 : (2000) 69 ECC 780
Arbitration Act, 1940 — Section 30Customs Act, 1962 — Section 30, 31
High Courts15 Feb 2000
Kondaveti Francis Vs M. Ludramma and others
Andhra Pradesh High Court · (2000) 3 ALD 130 : (2000) 3 ALT 433 : (2000) 2 APLJ 211
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6, 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Evidence Act, 1872 — Section 79
High Courts14 Feb 2000Allowed
K.P. Sekhar Babu and Others Vs T. Devarajulu and Others
Andhra Pradesh High Court · (2000) 2 ALT 243 : (2000) 1 APLJ 459
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts14 Feb 2000
G. Venkata Rao Vs Nallamolu Bala Koteswara Rao and another
Andhra Pradesh High Court · (2000) 2 ALD 755 : (2000) 3 ALT 304 : (2000) 2 APLJ 264
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts14 Feb 2000
M. Narasimha Reddy and Others Vs The Superintendent Engineer, Irrigation and Others
Andhra Pradesh High Court · (2000) 3 ALT 295 : (2000) 3 APLJ 53
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6Constitution of India, 1950 — Article 226
High Courts14 Feb 2000Allowed
Patnam Vahedullah Khan Vs P. Ashia Khatoon and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 488 : (2000) 3 ALT 571 : (2000) 1 ALT(Cri) 410 : (2000) CriLJ 2124 : (2000) 3 RCR(Criminal) 416
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Family Courts Act, 1984 — Section 7(2)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5
High Courts14 Feb 2000Allowed
Patnam Vehedullah Khan Vs P. Ashia Khatoon and Another
Andhra Pradesh High Court · (2000) 2 DMC 427
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Family Courts Act, 1984 — Section 7(2)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5
High Courts11 Feb 2000
Potluri Rajeswara Rao Vs Syndicate Bank
Andhra Pradesh High Court · (2000) 3 ALD 508 : (2000) 3 ALT 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 13, 39, 44, 44ACriminal Procedure Code, 1973 (CrPC) — Section 488
High Courts11 Feb 2000
Crane Betel Nut Powder Works, Guntur Vs Commercial Tax Officer, Guntur and others
Andhra Pradesh High Court · (2000) 2 ALD 302 : (2000) 3 ALT 401
Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 33Constitution of India, 1950 — Article 226
High Courts11 Feb 2000Allowed
S. Rama Vijaya Lakshmi Vs State of A.P.
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 498 : (2000) CriLJ 2122 : (2001) 1 DMC 117
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 494, 498A