High Courts13 Mar 2000
Sarvaraya Textiles Ltd. Vs Commissioner of Commercial Taxes, Govt. of A.P. and Another
Andhra Pradesh High Court · (2000) 2 ALT 301
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2000
904 judgments · page 37 of 46
High Courts13 Mar 2000Allowed
G.S. Ravi Kiran Vs Board of Secondary Education and Others
Andhra Pradesh High Court · (2000) 2 ALT 620
High Courts13 Mar 2000
Katragadda Vijaya Lakshmi Vs Alla Bhavannarayana
Andhra Pradesh High Court · (2000) 3 ALD 487 : (2000) 3 ALT 541 : (2000) 3 APLJ 48
Civil Procedure Code, 1908 (CPC) — Section 148Limitation Act, 1963 — Article 54
High Courts13 Mar 2000
S. Suresh and another Vs Syed Omer and others
Andhra Pradesh High Court · AIR 2000 AP 390 : (2000) 2 ALD 768 : (2000) 3 ALT 62 : (2000) 3 RCR(Civil) 703 : (2000) 2 RCR(Rent) 115
Transfer of Property Act, 1882 — Section 108(J)
High Courts13 Mar 2000
Kannapu Reddy Venkata Subbareddy Vs Gopavaram Rama krishna Reddy
Andhra Pradesh High Court · (2000) 3 ALD 484 : (2000) 3 ALT 441 : (2000) 2 APLJ 255
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Contract Act, 1872 — Section 2
High Courts10 Mar 2000
P.V. Udashi Vs J.V. Udeshi and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 689 : (2000) 2 ALT(Cri) 32 : (2000) 1 APLJ 487 : (2000) CriLJ 3425
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 406, 417
High Courts10 Mar 2000
Commissioner of Income Tax, Visakhapatnam Vs Anakapalli Co-operative Marketing Society Limited
Andhra Pradesh High Court · (2000) 4 ALD 58 : (2000) 3 ALT 514 : (2000) 163 CTR 98 : (2000) 245 ITR 616
Income Tax Act, 1961 — Section 80
High Courts10 Mar 2000
S. Hymavathy and another Vs D.N.R. College, Bhimavaram and others
Andhra Pradesh High Court · (2000) 3 ALD 570 : (2000) 2 ALT 302
High Courts10 Mar 2000
S.A. Wali Quadri Vs Sadar Anjuman-e-Islamia
Andhra Pradesh High Court · AIR 2000 AP 417 : (2000) 3 ALD 370
Transfer of Property Act, 1882 — Section 105, 106, 106, 107, 108
High Courts10 Mar 2000
COMMISSIONER OF INCOME TAX Vs ANAKAPALLI CO. OP. MARKETING SOCIETY LTD.
Andhra Pradesh High Court · (2000) 111 TAXMAN 702
Income Tax Act, 1961 — Section 256, 80P, 81
High Courts09 Mar 2000Allowed
A. Narasimha Reddy Vs State of A.P.
Andhra Pradesh High Court · (2001) CriLJ 2010
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 438, 438(1), 439Penal Code, 1860 (IPC) — Section 307, 34
High Courts09 Mar 2000
Vinayak Shastry and others Vs Dhondu Shastry
Andhra Pradesh High Court · (2000) 2 ALD 750 : (2000) 2 ALT 585 : (2000) 1 APLJ 517
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17, Order 18 Rule 3
High Courts09 Mar 2000
O. Raja Reddy Vs Presiding Officer and others
Andhra Pradesh High Court · (2000) 2 ALD 747 : (2000) 4 ALT 479 : (2000) 85 FLR 637 : (2000) 2 LLJ 793
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17
High Courts09 Mar 2000
R.K. Dalal Vs Union of India and others
Andhra Pradesh High Court · (2000) 4 ALD 53 : (2000) 2 ALT 579
Constitution of India, 1950 — Article 14
High Courts09 Mar 2000
APRSTC and others Vs M. Srinivas
Andhra Pradesh High Court · (2000) 3 ALD 20
Contempt of Courts Act, 1971 — Section 17
High Courts09 Mar 2000
K. Chandra Shekhar Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 2000 AP 273 : (2000) 2 ALD 644 : (2000) 2 ALT 575
Andhra Pradesh Panchayat Raj Act, 1994 — Section 6(1)
High Courts08 Mar 2000
Md. Imthiaz Vs Managing Director, APSRTC, Hyd. and another
Andhra Pradesh High Court · (2000) 3 ALD 19 : (2000) 3 ALT 424
Constitution of India, 1950 — Article 16
High Courts08 Mar 2000Dismissed
State of Andhra Pradesh Vs North Coastal Wines Distributors
Andhra Pradesh High Court · (2000) 119 STC 80
Andhra Pradesh General Sales Tax Act, 1957 — Section 21(6A)
High Courts08 Mar 2000
Y. Sekhar Vs Govt. of A.P. and others
Andhra Pradesh High Court · (2001) 2 ALD 693
Constitution of India, 1950 — Article 15(4), 226, 239
High Courts08 Mar 2000
Reddi Suryakantam (died) and another Vs Yerra Veeraswami Naidu
Andhra Pradesh High Court · (2000) 3 ALD 559 : (2000) 3 APLJ 82
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 3Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Income Tax Act, 1961 — Section 2(7)