High Courts12 Jul 2000

Sabirabi Vs B. Obula Reddy and others

Andhra Pradesh High Court · (2001) 1 ALD 5 : (2001) CriLJ 1285

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 10, 12, 15, 20, 22
High Courts11 Jul 2000

Gunda Venkata Ramana Vs District Level Committee, Srikakulam and others

Andhra Pradesh High Court · AIR 2001 AP 92 : (2000) 4 ALD 585 : (2000) 4 ALT 623

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 5, 9Andhra Pradesh Panchayat Raj (Auction of Sand in the Water Courses Vesting in Gram Panchayat) Rules, 2000 — Rule 14, 27, 31, 7Andhra Pradesh Panchayat Raj Act, 1994 — Section 268, 95