Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1961 — Section 10, 4, 8Constitution of India, 1950 — Article 19(1)Tobacco Board Act, 1975 — Section 10, 8

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High Courts19 Dec 2000

Yedlapati Raghavendra Prasad Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2001) 2 ALD 720 : (2001) 1 ALD(Cri) 42 : (2001) 1 ALD(Cri) 4 : (2001) 1 ALT(Cri) 147 : (2001) 1 ALT(Cri) 14 : (2001) 1 APLJ 220

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302

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High Courts19 Dec 2000

Meka Chakra Rao Vs Yelubandi Babu Rao @ Reddemma and others

Andhra Pradesh High Court · (2002) ACJ 828 : (2001) 1 ALD 453 : (2001) 1 ALT 495 : (2001) 1 APLJ 122

Motor Vehicles Act, 1988 — Section 149, 166, 168, 170, 173

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High Courts19 Dec 2000

Managing Director, Vice-Chairman, APSRTC, Hyd. and another Vs M. Venkat Rao

Andhra Pradesh High Court · (2001) 1 ALD 347 : (2001) 1 ALT 371

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High Courts19 Dec 2000

Ameena Bee Vs Noorjahan Begum and others

Andhra Pradesh High Court · (2001) 1 ALD 438 : (2001) 1 ALT 510 : (2001) 1 APLJ 385

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11(4)

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High Courts19 Dec 2000

G. Sunil Kumar Vs Regional Joint Director of Technical Education, S.V. Government Polytechnic Campus, Tirupathi and another

Andhra Pradesh High Court · (2001) 1 ALD 385 : (2001) 1 ALT 567

Constitution of India, 1950 — Article 14, 21, 39, 41

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High Courts19 Dec 2000

Andhavarapu Kamaraju Vs Chintada Savitramma and Others

Andhra Pradesh High Court · (2002) ACJ 926 : (2001) 2 ALD 46 : (2001) 1 ALT 677 : (2001) 1 APLJ 230

Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147

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High Courts19 Dec 2000

Gorla Satyanarayana Vs Gangula Venkateswara Rao

Andhra Pradesh High Court · (2001) 1 ALD 243 : (2001) 1 ALT 374 : (2001) 1 APLJ 254 : (2001) 1 CivCC 703

Cinematograph Act, 1918 — Section 3, 6FContract Act, 1872 — Section 23Motor Vehicles Act, 1988 — Section 42, 61

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High Courts19 Dec 2000Allowed

Sri Bhaskar Raj Sexena Vs Sudershan Ausekhar and Another

Andhra Pradesh High Court · (2001) 1 ALD(Cri) 255 : (2001) 1 ALT(Cri) 168 : (2001) 1 APLJ 243

Criminal Procedure Code, 1973 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 499, 500

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High Courts19 Dec 2000

Kakinada Municipal Contractors Sankshema Sangham Vs Collector, Kakinada, East Godavari District and others

Andhra Pradesh High Court · (2001) 1 ALD 293 : (2001) 1 ALT 318

Andhra Pradesh Municipalities Act, 1965 — Section 164, 59, 64, 65, 66

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High Courts18 Dec 2000

Ramireddy S. and Others Vs A.P. Foods and Others

Andhra Pradesh High Court · (2001) 1 ALT 356 : (2001) 1 LLJ 1247

Constitution of India, 1950 — Article 12

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High Courts18 Dec 2000

G. Amrutaiah Vs Member Secretary, Punishing Authority, APSEB, Hyd and others

Andhra Pradesh High Court · (2001) 1 ALD 338 : (2001) 1 ALT 552

Constitution of India, 1950 — Article 226Maharashtra Civil Services (Discipline and Appeal) Rules, 1979 — Rule 14, 5

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High Courts18 Dec 2000

Depot Manager, APSRTC, Kurnool Depot Vs S.S. Reddy Jamal Reddy and another

Andhra Pradesh High Court · (2001) 2 ALD 92 : (2001) 2 ALT 315

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