High Courts11 Aug 2000
Sree Seetha Rama Upper Primary School, Matwada, Warrangal Vs Commissioner and Director, School Education, Hyderabad
Andhra Pradesh High Court · (2000) 6 ALD 11 : (2000) 5 ALT 532
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2000
904 judgments · page 18 of 46
High Courts11 Aug 2000Allowed
Ankinapalli Obul Reddy Vs Dadibathina China Gurava Reddy and Others
Andhra Pradesh High Court · (2000) 5 ALT 125 : (2001) 1 CivCC 97 : (2001) 2 RCR(Civil) 70
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(4)
High Courts11 Aug 2000
Union of India and another Vs Mohammed Mohiuddin and others
Andhra Pradesh High Court · (2000) 6 ALD 376 : (2000) 6 ALT 551
Cantonments Act, 1924 — Section 108, 178, 181, 274, 280Cantonments Land Administration Rules, 1925 — Rule 1(A), 2, 3, 6Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Aug 2000
Road Transport Corporation Workers Union Vs APSRTC, Hyd.
Andhra Pradesh High Court · (2000) 5 ALD 614 : (2000) 6 ALT 696 : (2000) 87 FLR 698
Trade Unions Act, 1926 — Section 13
High Courts10 Aug 2000
V. Sarojanamma Vs Deputy Executive Engineer, Wanaparthy, Mahabubnagar Dist.
Andhra Pradesh High Court · AIR 2000 AP 513 : (2000) 5 ALD 615 : (2000) 5 ALT 377
Andhra Pradesh Ground Water (Regulation for Drinking Water Purposes) Act, 1996 — Section 10, 2(8), 3, 6Constitution of India, 1950 — Article 14, 226, 300
High Courts10 Aug 2000
Acharya N.G. Ranga Agricultural University Labour Union Vs Acharya N.G. Ranga Agricultrual University and Others
Andhra Pradesh High Court · (2000) 6 ALD 64 : (2000) 5 ALT 576
Constitution of India, 1950 — Article 226
High Courts09 Aug 2000
D. Dastagiramma Vs District Collector, Ongole, Prakasam District and others
Andhra Pradesh High Court · AIR 2001 AP 116 : (2000) 6 ALD 63 : (2000) 5 ALT 560
Constitution of India, 1950 — Article 226
High Courts09 Aug 2000Dismissed
Auto Rollex Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 122 STC 447
Andhra Pradesh General Sales Tax Act, 1957 — Section 21(9), 6
High Courts09 Aug 2000Dismissed
M. Chandrasekhar Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2001) 1 ALT 307
Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 6(5)
High Courts08 Aug 2000
R. Sambamurthy Vs Chief General Manager, State Bank of India, Hyd. and others
Andhra Pradesh High Court · (2000) 6 ALD 51 : (2000) 6 ALT 74 : (2000) 87 FLR 902
High Courts08 Aug 2000
Mohd Gazaiuddin Ahmed and others Vs Bhanwarlal, I.A.S., Dist. Collector, Hyd. and others
Andhra Pradesh High Court · (2000) 5 ALD 703 : (2000) 5 ALT 411
Contempt of Courts Act, 1971 — Section 12
High Courts08 Aug 2000
Ch. Raji Reddy and others Vs APSRTC, Sec''bad and another
Andhra Pradesh High Court · (2000) 5 ALD 352 : (2000) 5 ALT 157 : (2001) 1 RCR(Civil) 24
Constitution of India, 1950 — Article 226
High Courts08 Aug 2000
Raghavendra Rice Mills Vs Anant Kabra and others
Andhra Pradesh High Court · (2000) 5 ALD 779 : (2000) 5 ALT 439
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts08 Aug 2000
Pithula Pathrudu Vs Botta Chinna Rao and others
Andhra Pradesh High Court · (2002) ACJ 1370 : (2000) 5 ALD 737
Motor Vehicles Act, 1988 — Section 168
High Courts08 Aug 2000
Jai Bharat Co-operative Housing Society Ltd. Vs Andhra Pradesh. State Wakf Board, Hyd.
Andhra Pradesh High Court · (2000) 5 ALD 743 : (2000) 5 ALT 389 : (2001) 1 RCR(Civil) 201
Waqf Act, 1995 — Section 36, 4, 43, 5, 7
High Courts08 Aug 2000
Chintalapati Satyanarayana Raju Vs A.P. Housing Board, Hyd. and others
Andhra Pradesh High Court · (2000) 5 ALD 472
Andhra Pradesh Housing Board Act, 1956 — Section 29, 70, 71
High Courts08 Aug 2000
Superintending Engineer, Irrigation Circle Nirmal Vs I. Devender Reddy and another
Andhra Pradesh High Court · (2000) 6 ALD 318 : (2000) 6 ALT 334
Arbitration Act, 1940 — Section 3, 41, 47Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Aug 2000
P. Ramakrishna Reddy Vs N. Hemalatha Devi and others
Andhra Pradesh High Court · (2000) 6 ALD 66 : (2000) 5 ALT 573
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 5
High Courts07 Aug 2000Dismissed
Sri Venkata Rama Alluminium Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 122 STC 531
Andhra Pradesh General Sales Tax Act, 1957 — Section 7A(1A)
High Courts04 Aug 2000
B. Rajesh Kumar Vs State of A.P. and another
Andhra Pradesh High Court · AIR 2001 AP 76 : (2000) 5 ALD 339 : (2000) 5 ALT 504
Andhra Pradesh Municipalities Act, 1965 — Section 23(1)Constitution of India, 1950 — Article 14, 16, 243, 330, 332