High Courts12 Oct 2000Dismissed
Genius Financial Services Ltd. and Others Vs Sri Sarathi Studios Pvt. Ltd. and Others
Andhra Pradesh High Court · (2000) 2 ALD(Cri) 603 : (2001) CriLJ 293
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2000
904 judgments · page 11 of 46
High Courts11 Oct 2000
Shaik Maqbool Basha Vs Bigivemula Lakshmi Kanthamma
Andhra Pradesh High Court · (2001) 1 ALD 97 : (2000) 6 ALT 735
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, Order 38 Rule 5, Order 38 Rule 8, 115, 151Constitution of India, 1950 — Article 227
High Courts10 Oct 2000
Yedla Venkata Satya Appalanarayana Vs Secretary to Government Housing Municipal Admn. and UD Dept., Govt. of A.P. and others
Andhra Pradesh High Court · (2000) 6 ALD 429 : (2000) 6 ALT 673
Andhra Pradesh Municipalities (Grant of Remission to Contractors and Lessees of Muncipal Councils) Rules, 1965 — Rule 3
High Courts09 Oct 2000Dismissed
State of Andhra Pradesh Vs Bhagya Lakshmi Hatcheries Pvt. Ltd.
Andhra Pradesh High Court · (2001) 121 STC 218
Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)
High Courts09 Oct 2000Dismissed
Uppugandla Anantha Reddy Vs Uppugandla Bhagyamma and Others
Andhra Pradesh High Court · (2001) 1 ALT 344
Arbitration Act, 1940 — Section 14(2)
High Courts29 Sept 2000
Divisional Manager, APSRTC, Mushirabad, Hyderabad Vs Zaheera Begum and others
Andhra Pradesh High Court · (2002) ACJ 1804 : (2000) 6 ALD 457 : (2000) 6 ALT 408
Motor Vehicles Act, 1988 — Section 168
High Courts29 Sept 2000
Golikota Reddy Vs Goli Raja Gopala Reddy and others
Andhra Pradesh High Court · AIR 2001 AP 110 : (2000) 6 ALD 449 : (2000) 6 ALT 580
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 115, 151Constitution of India, 1950 — Article 226
High Courts29 Sept 2000
Garuda Sakuntala Vs A.V.M. Jagga Rao (died) by LRs. and others
Andhra Pradesh High Court · (2000) 6 ALD 634 : (2000) 6 ALT 396 : (2000) 3 APLJ 250
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, Order 3 Rule 6, Order 9 Rule 13, Order 9 Rule 9
High Courts29 Sept 2000Allowed
Narra Koteswara Rao Vs Appellate Authority Under Payment of Gratuity Act and Deputy Commissioner of Labour, Eluru and others
Andhra Pradesh High Court · (2001) 1 ALD 66 : (2000) 6 ALT 320 : (2002) 94 FLR 698 : (2001) 1 LLJ 685
Andhra Pradesh Payment of Gratuity Rules, 1972 — Rule 10(1)Andhra Pradesh Shops and Establishments Act, 1988 — Section 2(5)Companies Act, 1956 — Section 1(3), 2, 3
High Courts29 Sept 2000
Makka Raja Sekhar and others Vs Registrar, Andhra University, Waltair, Visakhapatham
Andhra Pradesh High Court · (2000) 6 ALD 639 : (2001) 1 ALT 76
Constitution of India, 1950 — Article 226
High Courts29 Sept 2000
Divisional Manager, Andhra Pradesh State Road Transport Corporation Vs Zaheera Begum and Others
Andhra Pradesh High Court · (2003) 2 ACC 263
Motor Vehicles Act, 1988 — Section 166
High Courts29 Sept 2000
Coromandal Fertilizers Limited, Secunderabad Vs Presiding Officer, Industrial Tribunal Cum Labour Court, Visakhapatnam and another
Andhra Pradesh High Court · (2000) 6 ALD 358 : (2000) 6 ALT 150 : (2001) 88 FLR 99
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Industrial Disputes Act, 1947 — Section 2
High Courts28 Sept 2000
Intellectuals Forum, Tirupathi Vs State of A.P. and another
Andhra Pradesh High Court · AIR 2001 AP 118 : (2000) 6 ALD 435 : (2000) 6 ALT 98
Constitution of India, 1950 — Article 21, 51Environment (Protection) Act, 1986 — Section 3
High Courts28 Sept 2000Dismissed
S. Vijaya Kumar Vs State Bank of India, Hyd.
Andhra Pradesh High Court · (2000) 6 ALD 511 : (2000) 6 ALT 196 : (2001) 88 FLR 782 : (2001) 1 LLJ 809
Constitution of India, 1950 — Article 226State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 51(2)
High Courts28 Sept 2000
G. Varalakshmi and others Vs APSRTC, Hyderabad
Andhra Pradesh High Court · (2001) 1 ALD 101 : (2000) 6 ALT 284
Motor Vehicles Act, 1988 — Section 168
High Courts27 Sept 2000
ITC Zeneca Limited, Sec''bad Vs Govt. of A.P. and others
Andhra Pradesh High Court · (2000) 6 ALD 76 : (2000) 5 ALT 427
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 10, 11, 12, 13, 14Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 74(1)Constitution of India, 1950 — Article 254
High Courts27 Sept 2000
Kuchimanchi Nagamani Vs Mantri Prasada Agnihotrudu and others
Andhra Pradesh High Court · (2001) 1 ALD 105 : (2001) 1 ALT 385
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts27 Sept 2000
G. Sudershan Reddy and another Vs Joint Collector, R.R. Dist. and others
Andhra Pradesh High Court · (2000) 6 ALD 421 : (2000) 6 ALT 656
Andhra Pradesh Records of Rights in Land Act, 1989 — Section 4, 5Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5A, 5B, 9Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Sept 2000
Royal World Exima and Agencies, Guntur Vs Reserve Bank of India, Hyd. and others
Andhra Pradesh High Court · (2000) 6 ALD 308 : (2000) 6 ALT 224
Banking Regulation Act, 1949 — Section 21, 35
High Courts27 Sept 2000
Peddianti Rajendra Prasad Vs Commissioner of Survey, Settlement and Land Records, Hyd. and others
Andhra Pradesh High Court · (2000) 6 ALD 336 : (2000) 6 ALT 289
Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Section 5Limitation Act, 1963 — Section 5