CourtKutchehry.com

COURT ARCHIVE

Andhra Pradesh High Court judgments, 1998

931 judgments · page 42 of 47

High Courts23 Feb 1998

Kola Emmanuel Vs Nallipogu Sunanda

Andhra Pradesh High Court · (1998) 3 ALD 102 : (1998) 2 ALT 442 : (1998) 1 APLJ 367 : (1998) 2 DMC 233 : (1998) 3 RCR(Civil) 155

Divorce Act, 1869 — Section 17, 18, 19(1)
Read judgment
High Courts20 Feb 1998

C. Venkatesulu @ Venkatesu Vs State of A.P.

Andhra Pradesh High Court · (1998) 3 ALD 549 : (1998) 1 ALD(Cri) 675 : (1998) 1 ALT(Cri) 567 : (1998) 2 APLJ 319

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 379, 394, 397, 411
Read judgment
High Courts20 Feb 1998

B. Ramulu Vs E.N. Setty

Andhra Pradesh High Court · (1998) 2 ALD 824 : (1998) 3 ALT 121 : (1998) 2 APLJ 228

Partnership Act, 1932 — Section 31, 32, 32(1), 32(2), 40
Read judgment
High Courts20 Feb 1998

K. Inbasagaran Vs Government of India and Others

Andhra Pradesh High Court · (1998) 2 ALD 470 : (1998) 2 ALT 191

All India Services (Conduct) Rules, 1968 — Rule 16(2), 16(4), 16(5), 3(1)All India Services (Discipline and Appeal) Rules, 1969 — Rule 24, 24(1), 6Constitution of India, 1950 — Article 226
Read judgment
High Courts20 Feb 1998

J. Sameerana Vs A.P. State Council for Higher Education and Others

Andhra Pradesh High Court · (1998) 2 ALD 460 : (1998) 2 ALT 113 : (1998) 2 APLJ 22

Andhra Pradesh Education Act, 1982 — Section 18, 19, 2(12, 20, 20AAndhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3Andhra Pradesh Unaided Private Engineering Colleges (Establishment, Management and Admission) Rules, 1992 — Rule 10, 3, 4, 5, 6
Read judgment