High Courts17 Mar 1998
Kamalesh Kumar Tewari Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 3 ALD 582 : (1998) 1 ALT(Cri) 527
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 84
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1998
931 judgments · page 39 of 47
High Courts17 Mar 1998
M.S. Khan Vs Karri Appa Rao
Andhra Pradesh High Court · (1998) 3 ALD 83 : (1998) 3 ALT 16 : (1998) 2 APLJ 238
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 40, 51, 55(3), 55(4)
High Courts16 Mar 1998
Syed Abdur Razzack Vs Chairman, Andhra Pradesh State Wakf Board, Hyderabad
Andhra Pradesh High Court · (1998) 2 ALD 789 : (1998) 3 ALT 247
Andhra Pradesh Wakf Regulations — Regulation 17(3), 25(1)Waqf Act, 1954 — Section 68
High Courts16 Mar 1998
S. Vijayalaxmi Vs S. Bheemreddy
Andhra Pradesh High Court · AIR 1998 AP 296 : (1998) 2 ALD 724 : (1998) 2 ALT 338 : (1998) 2 APLJ 192 : (1998) 2 DMC 407 : (1998) 2 RCR(Civil) 612
Hindu Marriage Act, 1955 — Section 13, 23, 24Penal Code, 1860 (IPC) — Section 498
High Courts16 Mar 1998
P. Usha Radhey Mohan Vs M.V. Ramu and others
Andhra Pradesh High Court · (1998) 3 ALD 268 : (1998) 3 ALT 42
Constitution of India, 1950 — Article 226, 311(2)
High Courts16 Mar 1998
APSRTC, Mushirabad, Hyderabad and other Vs C.V. Reddi
Andhra Pradesh High Court · (1999) 1 ALD 204 : (1999) 1 ALT 140
High Courts13 Mar 1998
Commissioner of Income Tax, Vijayawada Vs Sri Vijayalakshmi Mineral and Trading Co., Madras
Andhra Pradesh High Court · (1998) 3 ALD 547(1) : (1998) 232 ITR 243
Income Tax Act, 1922 — Section 22(2A)Income Tax Act, 1961 — Section 139(10), 256(2), 32(2), 72(2), 73(3)
High Courts12 Mar 1998
State Bank of India Vs Ram Das and others
Andhra Pradesh High Court · (1998) 2 ALD 548 : (1998) 3 ALT 67
Arbitration (Amendment) Act, 1979 — Section 1(5)Arbitration (Amendment) Act, 1990 — Section 31(3)Arbitration (Amendment) Act, 1996 — Section 74
High Courts12 Mar 1998
M. Vijayalakshmi Vs M.V.S.R. Prasad
Andhra Pradesh High Court · (1998) 3 ALD 39 : (1998) 2 AnWR 496 : (1998) 1 APLJ 487
Hindu Marriage Act, 1955 — Section 24
High Courts12 Mar 1998
M. Srikanth Vs Regional Manager, APSRTC, Sangareddy
Andhra Pradesh High Court · (1998) 2 ALD 736 : (1998) 2 ALT 332
Constitution of India, 1950 — Article 226
High Courts12 Mar 1998
Kakatiya Finance, Nalgonda Vs Nalamala Lingaiah
Andhra Pradesh High Court · (1998) 4 ALD 297 : (1998) 4 ALT 251 : (1998) 2 APLJ 340 : (1999) 4 CivCC 339
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts12 Mar 1998
Afzal Begum Vs Ahmed Ali Khan and Others
Andhra Pradesh High Court · (1998) 2 ALD 774 : (1999) 1 AnWR 153 : (1998) 2 APLJ 189
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 1, Order 9 Rule 2
High Courts12 Mar 1998
Government of Andhra Pradesh Vs D. Siva Prasad and Others
Andhra Pradesh High Court · (1998) 2 ALD 699 : (1998) 2 ALT 542 : (1998) 3 APLJ 21
Andhra Pradesh Administrative Tribunals Act, 1985 — Section 6, 8Constitution of India, 1950 — Article 14
High Courts12 Mar 1998
Indwell Constructions Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1999) 151 CTR 207 : (1998) 232 ITR 776
Income Tax Act, 1961 — Section 145, 29, 30, 31, 32
High Courts12 Mar 1998
E. Bhagwan Das Vs Dilip Kumar and others
Andhra Pradesh High Court · AIR 1998 AP 374 : (1998) 2 ALD 816 : (1998) 2 ALT 803 : (1999) 1 CivCC 482 : (1999) 1 RCR(Civil) 356
Contract Act, 1872 — Section 73Limitation Act, 1963 — Article 113Specific Relief Act, 1963 — Section 10, 20, 21, 22, 23
High Courts12 Mar 1998
Nadhiparwala Ajaysingh and Another Vs Commissioner of Police and Others
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 496 : (1998) 1 APLJ 341 : (1998) CriLJ 1856
Andhra Pradesh Excise Act, 1968 — Section 34AAndhra Pradesh Police Standing Orders — Order 742Andhra Pradesh Prohibition Act, 1995 — Section 8
High Courts12 Mar 1998
M.R. Jayasreel and others Vs Secretary, State Board of Technical Education and Training, A.P. and others
Andhra Pradesh High Court · AIR 1998 AP 263 : (1998) 2 ALD 752 : (1998) 2 ALT 629
Conduct Rules — Rule 89Constitution of India, 1950 — Article 136
High Courts11 Mar 1998
COMMISSIONER OF WEALTH TAX Vs NAWAB FAZAL YAR JUNG
Andhra Pradesh High Court · (1998) 151 CTR 625
High Courts11 Mar 1998Dismissed
Saint Joseph Education Society Vs Sri Krishnadevaraya University
Andhra Pradesh High Court · (1998) 5 ALT 377
Constitution of India, 1950 — Article 226
High Courts11 Mar 1998
M.A. Haleem Vs Union of India and others
Andhra Pradesh High Court · (1998) 6 ALD 220 : (1998) 4 ALT 651
Constitution of India, 1950 — Article 14, 226, 311(2)Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2)