High Courts11 Dec 1995Dismissed
M.V.S. Prasada Rau Vs K. Mangamma
Andhra Pradesh High Court · (1996) 1 ALT 464
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11, 19, 22
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 4 of 37
High Courts11 Dec 1995
Hyderabad Industries Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 102 STC 237
High Courts11 Dec 1995Allowed
Sri Mutyala Venkat Rao Vs Land Acquisition Officer-cum-Special Deputy Collector, Land Acquisition and Another
Andhra Pradesh High Court · (1996) 1 ALT 125
Land Acquisition Act, 1894 — Section 12(2), 18
High Courts11 Dec 1995
Uday Kumar Crushings Vs A.P. Pollution Control Board and Another
Andhra Pradesh High Court · (1996) 1 ALT 470 : (1996) 1 ALT 47
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31AConstitution of India, 1950 — Article 226
High Courts11 Dec 1995
Ganesh Traders Vs Special Assistant Commercial Tax Officer
Andhra Pradesh High Court · (1996) 101 STC 329
Andhra Pradesh General Sales Tax Act, 1957 — Section 29
High Courts11 Dec 1995Dismissed
Bhupathiraju Venkata Ramaraju Vs Bhupathiraju Ramakrishnamraju and Others
Andhra Pradesh High Court · (1996) 3 ALT 702
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts11 Dec 1995Allowed
The Pay and Accounts Office Employees Joint Action Committee Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1995) 3 ALT 782
Constitution of India, 1950 — Article 150, 19, 226
High Courts08 Dec 1995
Bonthu Arjuna Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALT(Cri) 433 : (1996) CriLJ 1807
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts08 Dec 1995
Government of Andhra Pradesh and Another Vs V. Satyam Rao
Andhra Pradesh High Court · (1996) 2 ARBLR 453
Arbitration Act, 1940 — Section 14(2), 30, 33Contract Act, 1872 — Section 55
High Courts08 Dec 1995
Gaddam Brahmama alias Chinna Vs The State and Another
Andhra Pradesh High Court · (1996) 1 ALD 826 : (1996) 1 ALD(Cri) 463 : (1996) 2 ALT(Cri) 8 : (1996) CriLJ 2037
Penal Code, 1860 (IPC) — Section 299, 302, 304, 307, 324
High Courts08 Dec 1995
Government of Andhra Pradesh and others Vs V. Satyam Rao
Andhra Pradesh High Court · AIR 1996 AP 288
Arbitration Act, 1940 — Section 13, 14(2), 30, 33Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 55, 73
High Courts08 Dec 1995
Arshad Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 3 ALD 410 : (1996) 2 ALD(Cri) 264 : (1996) 2 ALT(Cri) 433 : (1996) CriLJ 2893
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts08 Dec 1995Dismissed
Angara Pandithacharyulu and Others Vs Government of Andhra Pradesh, Education Department and Others
Andhra Pradesh High Court · (1996) 2 ALD 402 : (1996) 2 ALT 633
Andhra Pradesh Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts07 Dec 1995
China Narasappa and Another Vs Venkata Reddy and Others
Andhra Pradesh High Court · (1996) 2 ALT 593
Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 35Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12Andhra Pradesh Panchayat Raj Act, 1994 — Section 233
High Courts07 Dec 1995Dismissed
C. Balaiah and Others Vs Tirumala Tirupati Devasthanams and Others
Andhra Pradesh High Court · (1996) 2 ALT 432(1)
Constitution of India, 1950 — Article 136, 14, 226, 227Tirumala Tirupati Devasthanams Office holders and Servants (other than Hereditary Office Holders) Recruitment Rules — Rule 9
High Courts07 Dec 1995Allowed
Mallaram Govindamma and Another Vs The District Collector and Others
Andhra Pradesh High Court · (1995) 3 ALT 870
Registration Act, 1908 — Section 17
High Courts06 Dec 1995
The Advertising Club and Another Vs The Central Board of Direct Taxes and Others
Andhra Pradesh High Court · (1996) 2 ALT 233
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 194
High Courts06 Dec 1995Allowed
Ch. Papa Naidu Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALT 142
High Courts06 Dec 1995
Progressive Aluminium Ltd. and Others Vs Registrar of Companies and Another
Andhra Pradesh High Court · (1996) 2 ALD 1223 : (1996) 2 ALD(Cri) 81 : (1996) 1 ALD(Cri) 684 : (1997) 89 CompCas 147
Companies Act, 1956 — Section 370, 370(1), 55, 58, 58A
High Courts05 Dec 1995
Income Tax Officer Vs Gadamsetty Nagamaiah Chetty and Others
Andhra Pradesh High Court · (1996) 133 CTR 347 : (1996) 219 ITR 263
Income Tax Act, 1961 — Section 133A, 276, 277, 278, 279(1)