Andhra Pradesh Gram Panchayats Act, 1964 — Section 1(2), 14, 149, 150, 276Andhra Pradesh Panchayat Raj Act, 1994 — Section 1Constitution of India, 1950 — Article 143, 32, 40

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High Courts22 Mar 1995Allowed

K.P. Janakiram Vs K. Suguna Bai

Andhra Pradesh High Court · (1995) 2 ALT 61

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(1), 10(2), 20, 22Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts22 Mar 1995Dismissed

S.K. Nagulu Coal Depot Vs Syndicate Bank

Andhra Pradesh High Court · (1996) 1 CivCC 190

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 6, 151

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High Courts22 Mar 1995

Board of Governors, Hyd. Public School Vs P. Rajender and others

Andhra Pradesh High Court · AIR 1995 AP 316 : (1995) 2 ALD 449 : (1995) 2 ALT 778 : (1995) 2 APLJ 190 : (1995) 1 APLJ 468

Constitution of India, 1950 — Article 226

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High Courts22 Mar 1995

Commissioner of Income Tax Vs Sudesh Kumari Soni

Andhra Pradesh High Court · (1997) 227 ITR 113

Income Tax Act, 1961 — Section 10(27), 28, 80J, 80JJ

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High Courts22 Mar 1995Dismissed

Narasaiah Vs P. Narasimha Reddy (died) and Others (L.Rs.)

Andhra Pradesh High Court · (1995) 1 ALT 734 : (1995) 1 APLJ 368

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)

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High Courts21 Mar 1995Dismissed

S.K. Afzaluddin Vs The State of A.P. and Another

Andhra Pradesh High Court · (1995) 2 ALD 27 : (1995) 2 ALT 267

Constitution of India, 1950 — Article 162

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High Courts21 Mar 1995

Satish Chandra Modi Vs Commissioner of Income Tax and Another

Andhra Pradesh High Court · (1995) 2 ALT 146 : (1995) 216 ITR 717

Income Tax Act, 1961 — Section 143, 144, 171, 171(1), 171(2)

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High Courts21 Mar 1995

Anab-e-Shahi Wines and Distilleries Private Limited Vs Appellate Deputy Commissioner, Secunderabad Division, Nampally, Hyderabad and Others

Andhra Pradesh High Court · (1995) 98 STC 386

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High Courts21 Mar 1995

Commissioner of Income Tax Vs Vidyut Steel Ltd.

Andhra Pradesh High Court · (1995) 2 ALT 296 : (1996) 219 ITR 30

Income Tax Act, 1961 — Section 28, 56

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High Courts21 Mar 1995Dismissed

Avanti Business Machines Pvt. Ltd. Vs The State of A.P. and Others

Andhra Pradesh High Court · (1995) 2 ALD 214 : (1995) 2 ALT 623

Constitution of India, 1950 — Article 226

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High Courts21 Mar 1995Dismissed

Priyadarshini Jattu Workers Labour, Contract Co-operative Society Vs The Food Corporation of India and Others

Andhra Pradesh High Court · (1995) 2 ALT 107

Constitution of India, 1950 — Article 226

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High Courts20 Mar 1995Dismissed

B.A. Nageswara Rao and Others Vs The Banking Service Recruitment Board

Andhra Pradesh High Court · (1995) 1 ALT 587

Constitution of India, 1950 — Article 14

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High Courts20 Mar 1995Dismissed

Y. Lalithamma Vs The Special Tahsildar, Land Reforms

Andhra Pradesh High Court · (1995) 2 ALT 89

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(5)

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High Courts20 Mar 1995Dismissed

Yegandla Laxmaiah Vs Deputy Registrar, Co-op. Societies and Another

Andhra Pradesh High Court · (1996) 3 ALT 381

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