High Courts28 Jul 1994Dismissed
C.J. Raju Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1995) 1 ALT 333
Andhra Pradesh Revenue Recovery Act, 1864 — Section 52A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1994
448 judgments · page 11 of 23
High Courts27 Jul 1994
M. Peer Reddy Vs State of A.P. and another
Andhra Pradesh High Court · AIR 1995 AP 46 : (1994) 2 ALT 720
Andhra Pradesh Law Officers (Recruitment, Conditions of Service and Remuneration) Rules, 1967 — Rule 30, 30(1), 30(5), 30(7), 36Land Acquisition Act, 1894 — Section 18, 30
High Courts26 Jul 1994Allowed
Shaik Muneeruddin Vs Karnataka Power Corporation Ltd. and Another
Andhra Pradesh High Court · (1994) 3 ALT 127
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts26 Jul 1994
K.B. Narsaiah Vs Industrial Tribunal-cum-labour Court, Warangal and Another
Andhra Pradesh High Court · (1995) 2 AnWR 186 : (1996) 1 LLJ 488
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts25 Jul 1994
Yarlagadda Lakshminarayana and others Vs Sri Kanaka Durga Gazetted Officers'' Co-operative Building Society Ltd.
Andhra Pradesh High Court · AIR 1995 AP 41 : (1994) 3 ALT 234
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 — Section 10
High Courts25 Jul 1994
D.S.R. Prasad Vs M. Ramarao and Another
Andhra Pradesh High Court · (1994) 2 ALT 658
Civil Procedure Code, 1908 (CPC) — Section 47, 52
High Courts22 Jul 1994
Dr. Sr. Y. Philomena, Principal and Correspondent, St. Ann''s College for Women Vs Government of A.P., Education and Others
Andhra Pradesh High Court · (1994) 2 ALT 665
Andhra Pradesh Education Act, 1982 — Section 20(3), 24(2), 79, 79(1), 79(2)Constitution of India, 1950 — Article 226
High Courts22 Jul 1994
ITC Limited Vs Commercial Tax Officer, Guntur and Another
Andhra Pradesh High Court · (1994) 3 ALT 384 : (1998) 111 STC 694
Constitution of India, 1950 — Article 226
High Courts22 Jul 1994Allowed
V. Raja Gopalan and Another Vs Visakhapatnam Port Trust and Others
Andhra Pradesh High Court · (1996) 1 LLJ 262
Constitution of India, 1950 — Article 16(4)
High Courts22 Jul 1994Allowed
Kondam Muthyam Reddy Vs Jonnala Ganga Reddy and Others
Andhra Pradesh High Court · (1995) 1 ALT 328
Civil Procedure Code, 1908 (CPC) — Section 100Trusts Act, 1882 — Section 88, 90
High Courts22 Jul 1994
The Chairman, Hyderabad Urban Development Authority Vs J. Prameela and Others
Andhra Pradesh High Court · (1994) 3 ALT 254
Motor Vehicles Act, 1939 — Section 95(1)
High Courts22 Jul 1994
A. Peda Veerender and others Vs The Land Acquisition Officer/R.D.O., Nizamabad and another
Andhra Pradesh High Court · AIR 1995 AP 36 : (1994) 3 ALT 610
Land Acquisition Act, 1894 — Section 11, 18, 28A, 4(1)
High Courts21 Jul 1994Allowed
J. Yadamma and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 1 ALT(Cri) 102 : (1995) 2 DMC 213
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Jul 1994
G. Padma Vs Dr. Bavineni Vijaya Lakshmi and others
Andhra Pradesh High Court · AIR 1995 AP 63 : (1994) 3 ALT 318
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5
High Courts21 Jul 1994Dismissed
Government of India and Others Vs Captain H.R. Singha
Andhra Pradesh High Court · (1994) 3 ALT 213
Army Rules, 1954 — Rule 13A, 13A(1), 13A(3)
High Courts19 Jul 1994
Public Prosecutor Vs Yella Mohanarao and Others
Andhra Pradesh High Court · (1994) CriLJ 3618
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 324
High Courts18 Jul 1994
BPL Limited Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 3 ALD 647 : (1995) 96 STC 119
Andhra Pradesh General Sales Tax Act, 1957 — Section 15, 40, 5, 9
High Courts18 Jul 1994
State of Andhra Pradesh Vs Ampro Food Products Limited Ampro Food Products Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 96 STC 617
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4)Central Sales Tax Act, 1956 — Section 2, 3, 6A, 6A(2), 9(2)
High Courts15 Jul 1994
Krishna Reddy Vs K. Ramulamma and others
Andhra Pradesh High Court · (1995) ACJ 1097 : AIR 1995 AP 68 : (1994) 3 ALT 169 : (1995) 1 APLJ 103
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 514Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 473Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5
High Courts14 Jul 1994
Maganti Seetharavamma Vs Additional Revenue Divisional Officer (Land Reforms), Bandar and others
Andhra Pradesh High Court · AIR 1994 AP 366
Andhra Pradesh Agricultural Lands (Ceiling on Agricultural Holdings) Act, 1973 — Section 6Constitution of India, 1950 — Article 226