High Courts06 Oct 1993Allowed
Shaik Mastanamma Vs Kadiyala Gopalaiah
Andhra Pradesh High Court · (1993) 3 ALT 617
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1993
425 judgments · page 5 of 22
High Courts06 Oct 1993
Sri Venkateswara Engineering Contractors and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1993) 3 ALT 347
Arbitration Act, 1940 — Section 20, 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Oct 1993
Andhra Pradesh Scheduled Castes Co-operative Finance Corporation, Hyderabad and Others Vs Tungala Niranjana Rao
Andhra Pradesh High Court · (1993) 3 ALT 527
High Courts05 Oct 1993
The Official Liquidator, High Court of Andhra Pradesh, Hyderabad Vs Koganti Krishna Kumar
Andhra Pradesh High Court · (1993) 3 ALT 542 : (1997) 89 CompCas 672 : (1994) CriLJ 797
Companies (Court) Rules, 1959 — Rule 124, 125Companies Act, 1956 — Section 449, 454, 454(5), 454(5)
High Courts05 Oct 1993
Official Liquidator Vs Kolli Vengaiah Naidu
Andhra Pradesh High Court · (1993) 3 ALT 458 : (1995) 84 CompCas 951
Companies Act, 1956 — Section 303, 449, 454
High Courts05 Oct 1993
Smt. Kasibhotla Srirani Vs Sri Kasibhotla Madhava Rao
Andhra Pradesh High Court · (1994) 1 ALT 713
Hindu Marriage Act, 1955 — Section 13(1), 25, 28
High Courts04 Oct 1993
Laxmi and Others Vs Nakka Narayan Goud and Another
Andhra Pradesh High Court · (1994) CriLJ 565 : (1994) 1 DMC 224
Criminal Procedure Code, 1973 (CrPC) — Section 125Limitation Act, 1963 — Section 3
High Courts01 Oct 1993
Y. Ramaiah Setty Vs Lakshmamma and Others
Andhra Pradesh High Court · (1994) 1 ALT 567
Motor Vehicles Act, 1939 — Section 110B, 92A
High Courts01 Oct 1993Allowed
Oriental Insurance Co. Ltd. Vs Talla Shankar and Another
Andhra Pradesh High Court · (1999) 3 LLJ 390
Workmens Compensation Act, 1923 — Section 4A(1)
High Courts01 Oct 1993Dismissed
Hyderabad Polmers Private Ltd. and Another Vs Smt. B. Rajani and Others
Andhra Pradesh High Court · (1994) 1 ALT 518 : (1994) 1 APLJ 331
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11, 22, 9(3)
High Courts30 Sept 1993Allowed
Matadin Garwal Vs Syed Abdul Razack
Andhra Pradesh High Court · (1993) 3 ALT 280
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts30 Sept 1993
P. Krishna Murthy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1993) 2 ALT(Cri) 562 : (1993) 2 APLJ 360 : (1994) CriLJ 506
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts27 Sept 1993
A. Ramachandra Naidu Vs The Chittoor Dist. Central Co-operative Stores Ltd. and others
Andhra Pradesh High Court · AIR 1994 AP 70 : (1993) 3 ALT 276 : (1995) 84 CompCas 656
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts24 Sept 1993Allowed
Marri Venkaiah and Others Vs The Special Deputy Collector (Land Acquisition) and Others
Andhra Pradesh High Court · (1994) 1 ALT 491 : (1994) 1 APLJ 230
Land Acquisition Act, 1894 — Section 18, 18(2), 28A, 28A(1), 4(1)
High Courts24 Sept 1993Dismissed
Swamidas Ravi Prasad Rao Vs T. Kasturibai and Another
Andhra Pradesh High Court · (1994) 1 ALT 81 : (1994) 2 DMC 480
Divorce Act, 1869 — Section 10
High Courts22 Sept 1993
Addepalli Venkata Laxmi Vs Ayinampudi Narasimha Rao and others
Andhra Pradesh High Court · AIR 1994 AP 72 : (1994) 1 APLJ 188
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 9, Order 7 Rule 7, 96Succession Act, 1925 — Section 283
High Courts22 Sept 1993Dismissed
Muramalla Ammannaraju Vs Babba Seetaratnam and Another
Andhra Pradesh High Court · (1993) 3 ALT 221
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16(2)Andhra Pradesh Civil Courts Act, 1972 — Section 32Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Sept 1993Allowed
Sri Srinivasa Paper and Board Mills Private Ltd. and Others Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1993) 3 ALT 538
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 6
High Courts21 Sept 1993
M/s. Cyrus Investment (P) Ltd., Hyderabad and another Vs Mohd. Fareeduddin Khan and others
Andhra Pradesh High Court · AIR 1994 AP 199 : (1993) 3 ALT 246 : (1994) 1 APLJ 79
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 32Land Acquisition Act, 1894 — Section 12, 16, 18, 18(1), 30
High Courts20 Sept 1993
Katta Yesuratnam Vs Commissioner, Land Revenue, A.P., Hyderabad and others
Andhra Pradesh High Court · (1993) 1 ALT 200 Supp : (1993) 1 ALT 200 : (1993) 2 APLJ 444
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(6), 3Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5