COURT ARCHIVE

Andhra Pradesh High Court judgments, 1993

425 judgments · page 22 of 22

High Courts25 Jan 1993

Ventripadu Ramaiah Vs State of A.P.

Andhra Pradesh High Court · (1993) 2 ACC 182 : (1993) 1 APLJ 60

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 342Evidence Act, 1872 — Section 17, 2, 21, 24, 25Motor Vehicles Act, 1988 — Section 118, 89

High Courts22 Jan 1993Dismissed

Andhra Pradesh High Court · (1993) 1 ALT 150 : (1993) 1 APLJ 265

Land Acquisition Act, 1894 — Section 4(1), 5A, 6

High Courts21 Jan 1993

Andhra Pradesh High Court · (1993) 2 ALT 512 : (1993) 1 APLJ 436

Constitution of India, 1950 — Article 226Food Corporations Act, 1964 — Section 12A(3), 12A(4)

High Courts21 Jan 1993

Andhra Pradesh High Court · (1993) 1 ALT 283

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts19 Jan 1993

Andhra Pradesh High Court · (1993) 1 ALT(Cri) 421 : (1993) 1 AnWR 236 : (1994) 1 DMC 253

Criminal Procedure Code, 1973 (CrPC) — Section 125