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Andhra Pradesh High Court judgments, 1993

425 judgments · page 20 of 22

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High Courts17 Feb 1993Dismissed

Doddi Nagulu Vs Doddi Muthyalamma

Andhra Pradesh High Court · (1994) 1 DMC 42

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts17 Feb 1993DIsmissed

Vemana Somalamma and others Vs Deputy Collector, Tribal Welfare, Rampachodavaram, E.G. Dist., and others

Andhra Pradesh High Court · AIR 1993 AP 312 : (1993) 1 ALT 409 : (1993) 1 APLJ 164

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3, 3(l)(a), 3(1)(b), 3(2), 3(3), 3(a)(2)Agency Tracts Interest And Land Transfer Act, 1917 — Section 2(a), 4(3)Government Of India Act, 1935 — Section 91, 92
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High Courts17 Feb 1993Dismissed

Doddi Nagulu Vs Doddi Mathyalamma

Andhra Pradesh High Court · (1993) 2 DMC 389

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts17 Feb 1993

Smt. K. Anjamma and others Vs Chanchal Danaiah and others

Andhra Pradesh High Court · AIR 1994 AP 44 : (1993) 1 ALT 741

Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
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High Courts17 Feb 1993Dismissed

Doddi Nagulu Vs Doddi Mutyalamma and Others

Andhra Pradesh High Court · (1994) 1 DMC 236

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts17 Feb 1993Dismissed

A. Amarendernath Vs The Chairman, Disciplinary Authority, Saraswathi Grameena Bank and Another

Andhra Pradesh High Court · (1993) 1 ALT 425

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High Courts16 Feb 1993

M. Varadarajulu Chetti Vs C. Selvaraj

Andhra Pradesh High Court · (1993) 1 ALT 576

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22
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High Courts16 Feb 1993

Ponnolu Chandra Sekhar Reddy Vs Vaka Rachaiah (died) by L.R. and Others

Andhra Pradesh High Court · (1993) 1 ALT 378

Hindu Succession Act, 1956 — Section 6
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High Courts15 Feb 1993

N. Ramakrishna Reddy and Another Vs N. Dwaraka Singh and Another

Andhra Pradesh High Court · (1993) 1 ALT(Cri) 431 : (1993) CriLJ 2279

Evidence Act, 1872 — Section 3Income Tax Act, 1961 — Section 37
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High Courts12 Feb 1993Allowed

M. Kuppuswamy Naidu Vs His Holiness Sri Srimad Abhinava Ramanuja Brahma Thanthra Swathanthra Parakala Swamiji Mathadhipathi of Parakala Mutt, Karnataka State and Others

Andhra Pradesh High Court · (1993) 1 ALT 343

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts12 Feb 1993Dismissed

The Depot Manager, APSRTC Vs The Addl. Labour Court and Others

Andhra Pradesh High Court · (1993) 2 ALT 143 : (1993) 1 APLJ 317

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 18Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 33C(2)
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High Courts12 Feb 1993

Smt. D. Neelima Vs The Dean of P.G. Studies, A.P. Agricultural University, Hyderabad and others

Andhra Pradesh High Court · AIR 1993 AP 229 : (1993) 1 ALT 458 : (1993) 1 APLJ 140

Admission to Post Graduate Medical Courses Rules, 1991 — Article 92Constitution of India, 1950 — Article 1(4), 14, 15, 15(1), 15(4)Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts12 Feb 1993

Ferro Alloys Corporation Ltd., Shreeramnagar Vs A.P. State Electricity Board, Hyderabad

Andhra Pradesh High Court · AIR 1993 AP 183 : (1993) 1 APLJ 465

Andhra Pradesh State Electricity Board (Meetings) Regulations, 1959 — Regulation 11Constitution of India, 1950 — Article 14, 16(1)Electricity (Supply) Act, 1948 — Section 13, 14, 49, 49(1), 49(2)
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High Courts11 Feb 1993

Kalyani Modern Rice Mill Vs The State and Others

Andhra Pradesh High Court · (1993) 1 ALT(Cri) 660 : (1993) 1 APLJ 348 : (1994) CriLJ 1123

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 420
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High Courts11 Feb 1993Dismissed

Palliboyina Bulliyya and Others Vs Dadi Peda Veeraju (died) and Others

Andhra Pradesh High Court · (1993) 1 ALT 692

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
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High Courts10 Feb 1993Allowed

Syed Meera and Others Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1993) 1 ALT 578

Constitution of India, 1950 — Article 14
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High Courts10 Feb 1993

Pathivada Ramaswami and another Vs Korda Surya Prakasa Rao and another

Andhra Pradesh High Court · AIR 1993 AP 336 : (1993) 2 ALT 503 : (1993) 1 APLJ 311 : (1993) 1 DMC 535

Hindu Adoptions and Maintenance Act, 1956 — Section 16
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High Courts10 Feb 1993

D. Krishna Murthy and Others Vs C. Ramana and Others

Andhra Pradesh High Court · (1993) 2 ALT 414

Limitation Act, 1963 — Article 59
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High Courts09 Feb 1993

New Dwaraka Lunch Home Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1993) 91 STC 36

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High Courts08 Feb 1993Allowed

Kundrapu Narasimha Naidu and Others Vs Kundrapu Kondadu and Others

Andhra Pradesh High Court · (1993) 1 ALT 347 : (1993) 1 APLJ 187 : (1993) 1 DMC 589

Hindu Adoptions and Maintenance Act, 1956 — Section 11, 16
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