COURT ARCHIVE

Andhra Pradesh High Court judgments, 1993

425 judgments · page 2 of 22

High Courts16 Dec 1993Allowed

Kantamsetti Bennayya Vs Pandi Saraswathi

Andhra Pradesh High Court · (1994) 1 ALT 285 : (1994) 1 APLJ 265

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Constitution of India, 1950 — Article 14

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High Courts13 Dec 1993

D.L. Satyanarayana Vs Kalasantha Radha Krishnaiah

Andhra Pradesh High Court · (1994) 1 ALT 526 : (1994) 1 APLJ 328

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 22

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High Courts10 Dec 1993

Central Warehousing Corporation Construction Cell Vs P. Devendra Raju

Andhra Pradesh High Court · (1994) 1 ALT 352 : (1994) 1 APLJ 368

Arbitration Act, 1940 — Section 16(1), 39

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High Courts10 Dec 1993Dismissed

T. Anil Kumar Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1994) 1 ALT 22

Constitution of India, 1950 — Article 233Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts03 Dec 1993Dismissed

Kosaraju Vasantha and Others Vs Gaddipati Appaiah and The New India Assurance Company Ltd.

Andhra Pradesh High Court · (1994) 1 ALT 117

Motor Vehicles Act, 1939 — Section 110B, 95Motor Vehicles Act, 1988 — Section 147(2)

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High Courts03 Dec 1993

K. Vasantha and Others Vs Gaddipati Appaiah and Another

Andhra Pradesh High Court · (1994) ACJ 595 : (1994) 1 APLJ 355

Motor Vehicles Act, 1988 — Section 147Penal Code, 1860 (IPC) — Section 304A, 338

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High Courts02 Dec 1993

Malini Rao Vs Hotel Dwaraka and Others

Andhra Pradesh High Court · (1994) 1 ALT 36 : (1997) 90 CompCas 179

Companies Act, 1956 — Section 582, 583, 583(4)

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High Courts02 Dec 1993

Lingaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1994) 1 ALT(Cri) 363 : (1994) CriLJ 1242 : (1994) 1 DMC 322

General (Criminal) Rules, 1980 — Rule 31(4)Penal Code, 1860 (IPC) — Section 302

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High Courts01 Dec 1993Dismissed

Yadagiri Vs State of A.P.

Andhra Pradesh High Court · (1994) 1 ALT(Cri) 323 : (1994) 1 ALT(Cri) 135 : (1994) 1 DMC 292

Penal Code, 1860 (IPC) — Section 302, 407

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High Courts30 Nov 1993

A. Bal Reddy Vs Saraswathi and Another

Andhra Pradesh High Court · (1994) 1 ALT 72 : (1994) 1 ALT(Cri) 379 : (1994) CriLJ 1125

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts29 Nov 1993Allowed

Sha Peerchand Vs Jandhyala Venkata Subramanya Jyosyulu and Others

Andhra Pradesh High Court · (1994) 1 ALT 140

Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 19, 20

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High Courts29 Nov 1993

Pattan Sardar Khan Vs Pattan Rasool Khan and Another

Andhra Pradesh High Court · (1994) 1 ALT 15 : (1994) 1 APLJ 65

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 92, Order 21 Rule 94, Order 21 Rule 95, 151Limitation (Amendment) Act, 1963 — Article 134Limitation Act, 1908 — Article 180

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High Courts26 Nov 1993Allowed