High Courts23 Mar 1993Dismissed
State Bank of India Vs Karnati Kotaiah Naidu and Others
Andhra Pradesh High Court · (1993) 2 ALT 473
Civil Procedure Code, 1908 (CPC) — Section 96Usurious Loans Act, 1918 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1993
425 judgments · page 17 of 22
High Courts23 Mar 1993Allowed
C. Ramachandra Reddy Vs S. Aswarthanarayana and Others
Andhra Pradesh High Court · (1993) 1 ALT 585
Limitation Act, 1963 — Section 5
High Courts23 Mar 1993Dismissed
Universal Auto Garrage Vs Chikoti Veeranna and Co.
Andhra Pradesh High Court · (1993) 1 ALT 746 : (1993) 1 APLJ 257
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 100A, 104, 104(1)
High Courts22 Mar 1993Allowed
Fotolite Colour Labs Vs Aver Foto Print System and Others
Andhra Pradesh High Court · (1993) 2 ALT 343
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 115(1)Limitation Act, 1963 — Section 5
High Courts22 Mar 1993Allowed
Superintendent of Police and Others Vs Dwarapudi Rami Reddy
Andhra Pradesh High Court · (1994) ACJ 752
High Courts22 Mar 1993Dismissed
State Bank of India Vs Anup Singh Sundarlal Firm and Others
Andhra Pradesh High Court · (1993) 1 ALT 705
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts22 Mar 1993Allowed
The Superintendent of Police and Others Vs Dwarapudi Rami Reddy
Andhra Pradesh High Court · (1993) 2 ALT 237 : (1993) 1 APLJ 374
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts22 Mar 1993Dismissed
State Bank of India Vs Union of India (UOI)
Andhra Pradesh High Court · (1994) 2 ALT 186
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts22 Mar 1993
Lan Eseda Steels Ltd. and Another Vs Assistant Commissioner of Income Tax and Others
Andhra Pradesh High Court · (1994) 209 ITR 901
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(11), 132(3)
High Courts19 Mar 1993Dismissed
Vivekananda Printers and Others Vs State Bank of India, Bazarghat Branch
Andhra Pradesh High Court · (1993) 2 ALT 546 : (1993) 1 APLJ 441
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts19 Mar 1993Dismissed
Repeti Venkataramana Vs K. Venkateswara Rao Patnaik
Andhra Pradesh High Court · (1993) 2 ALT 393 : (1993) 2 APLJ 79 : (1994) 1 LLJ 732
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60, 60(1)
High Courts19 Mar 1993
A. Yegneswarudu and Others Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (1993) 1 ALT 639 : (1993) 2 LLJ 263
High Courts19 Mar 1993
Matchumari China Venkatareddy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) CriLJ 257
Constitution of India, 1950 — Article 141, 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 167, 173, 190Explosive Substances Act, 1908 — Section 3, 5
High Courts19 Mar 1993
Montey Appalaraju and another Vs Kotteti Talupulamma alias Tallamma and others
Andhra Pradesh High Court · AIR 1993 AP 331 : (1993) 3 ALT 21
Andhra Pradesh Stamp Rules — Article 12Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 2(14), 3, 35
High Courts19 Mar 1993Allowed
Kohday Engineering Ltd. Vs Bharat Dynamics Ltd. and Others
Andhra Pradesh High Court · (1993) 2 ALT 432 : (1993) 2 APLJ 134
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2)
High Courts19 Mar 1993
Dundoo Arvind Kumar minor by father and guardian Sri Dundoo Ekamber Vs Umi Hani Begum and Vishandas
Andhra Pradesh High Court · (1993) 2 ALT 193
Specific Relief Act, 1963 — Section 10, 16
High Courts18 Mar 1993Dismissed
Nalgonda Co-op. Marketing Society Ltd. Vs Labour Court and Others
Andhra Pradesh High Court · (1993) 2 ALT 661 : (1993) 2 APLJ 336 : (1994) 2 LLJ 716
Andhra Pradesh Shops and Establishments Act, 1966 — Section 41(3)Industrial Disputes Act, 1947 — Section 7Limitation Act, 1963 — Section 5
High Courts17 Mar 1993
A.B. Ramulu (died) per LRs. Vs B. Yadigir Reddy (died) rep., by General Power of Attorney Holders
Andhra Pradesh High Court · (1993) 2 ALT 425 : (1993) 2 APLJ 241
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 201, 208, 209
High Courts16 Mar 1993Dismissed
Kedarisetti Suryanarayana Vs Kedarisetti Venkataraju
Andhra Pradesh High Court · (1993) 2 ALT 95
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3
High Courts16 Mar 1993
Employees Association Vs Sri Chenna Keshava Swamy Temple and Others
Andhra Pradesh High Court · (1993) 2 ALT 48 : (1993) 2 APLJ 1
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 105, 107, 74, 74(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 1987 — Rule 26