High Courts02 Nov 1992Allowed
Simanapalli Rama Rao (Died) Per LRs and Others Vs G. Kamalamma and Others
Andhra Pradesh High Court · (1993) 1 ALT 696 : (1993) 2 DMC 246
Succession Act, 1925 — Section 141, 337
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1992
415 judgments · page 4 of 21
High Courts30 Oct 1992
K. Mahadevan Vs Y. Venkatesh and Another
Andhra Pradesh High Court · (1994) 79 CompCas 202 : (1993) CriLJ 2659 : (1993) 3 RCR(Criminal) 714
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 251, 439(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 142(1)
High Courts30 Oct 1992
Commissioner of Income Tax Vs Sponge Iron India Ltd.
Andhra Pradesh High Court · (1993) 111 CTR 67 : (1993) 201 ITR 770
Income Tax Act, 1961 — Section 3(1), 57
High Courts30 Oct 1992
Goutham Television Centre and Another Vs Apex Agencies and Another
Andhra Pradesh High Court · (1992) 3 ALT 441 : (1994) 79 CompCas 682
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Oct 1992Dismissed
G. Venugopal and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1992) 3 ALT 695
Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 70(2)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts30 Oct 1992
Babburi Krishna Rao Vs The Special Cadre Deputy Registrar of Co-operative Societies (Dairy), Government of Andhra Pradesh, Hyderabad and another
Andhra Pradesh High Court · AIR 1993 AP 105
Constitution of India, 1950 — Article 245
High Courts29 Oct 1992Dismissed
T. Goverdhan Vs State of A.P. and Others
Andhra Pradesh High Court · (1992) 3 ALT 663
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 452, 454(3), 482
High Courts27 Oct 1992Dismissed
Birguban Singh and Others Vs Land Acquisition Officer, R.D.O. and Another
Andhra Pradesh High Court · (1993) 2 ALT 173 : (1993) 1 APLJ 235
Land Acquisition Act, 1894 — Section 30, 31Urban Land (Ceiling and Regulation) Act, 1976 — Section 42
High Courts27 Oct 1992
Commissioner, Andh. Pra. Charitable and Religious Institutions and Endowment Dept., Hyderabad and another Vs Vijendra Kumar and others
Andhra Pradesh High Court · AIR 1993 AP 55 : (1993) 1 ALT 213
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 2, 2(26)Evidence Act, 1872 — Section 114
High Courts23 Oct 1992
Yadavalli Apparao Vs The Collector, (PT Wing) and Another
Andhra Pradesh High Court · (1992) 3 ALT 475
Andhra Pradesh Gram Panchayats Act, 1964 — Section 12(1)Constitution of India, 1950 — Article 226Gram Panchayat Rules — Rule 7(1)
High Courts23 Oct 1992Dismissed
K. Yeshoda Bai Vs K. Shankara Rao and Another
Andhra Pradesh High Court · (1992) 3 ALT 570 : (1993) 2 CivCC 63
Criminal Procedure Code, 1973 (CrPC) — Section 127, 397, 401
High Courts23 Oct 1992
Syed Amjad Ahmed Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1993) CriLJ 1920
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366A, 376
High Courts23 Oct 1992Allowed
Team Leader, Army Team, Bharat Dynamics Limited and Others Vs Major C.V.V. Reddy
Andhra Pradesh High Court · (1992) 3 ALT 537
Constitution of India, 1950 — Article 226
High Courts21 Oct 1992
Bhadrachalam Paper Boards Ltd. Vs Union of India
Andhra Pradesh High Court · (1993) 1 AnWR 139 : (1994) 46 ECC 98 : (1994) 69 ELT 482
High Courts19 Oct 1992Dismissed
Dr. Mrs. Akbar Quadri Vs Dr. K. Singaraju and Others
Andhra Pradesh High Court · (1992) 3 ALT 543 : (1992) 2 APLJ 345
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Oct 1992
K.V.N. Koteswara Rao Vs P.V. Krishna Prasad and Others
Andhra Pradesh High Court · (1993) 1 ALT 8 : (1994) CriLJ 833
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 482Penal Code, 1860 (IPC) — Section 120, 34
High Courts17 Oct 1992
G.M. Jeelani Vs Shanswar Kulsum and Another
Andhra Pradesh High Court · (1993) 1 ALT(Cri) 171 : (1993) 1 AnWR 119 : (1994) CriLJ 271
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 5
High Courts14 Oct 1992Allowed
National Insurance Co. Ltd. Vs Mohd. Mujataba Khan and Another
Andhra Pradesh High Court · (1993) ACJ 542 : (1992) 3 ALT 655 : (1993) 1 APLJ 47 : (1994) 1 LLJ 259
Workmens Compensation Act, 1923 — Section 2(1), 4A, 4A(3)
High Courts14 Oct 1992Dismissed
Guduru Sriramaiah and Others Vs Kallam Venkata Reddy and Others
Andhra Pradesh High Court · (1992) 3 ALT 700 : (1992) 2 APLJ 486
Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts13 Oct 1992Dismissed
K. Audisesha Reddy Vs The A.P. State Electricity Board and Others
Andhra Pradesh High Court · (1992) 3 ALT 742 : (1992) 2 APLJ 443
Andhra Pradesh State Electricity Board Service Regulations — Rule 57, 57(1), 57(2), 57(3)