High Courts23 Jan 1992Dismissed
Rana Ratna Rao Vs State of A.P.
Andhra Pradesh High Court · (1992) 1 ALT 420
Administrative Tribunals Act, 1985 — Section 15, 3Constitution of India, 1950 — Article 371D
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1992
415 judgments · page 21 of 21
High Courts23 Jan 1992
Yerabarla Venkateshwara Rao and Another Vs Yelugati Eswara Reddy and Others
Andhra Pradesh High Court · (1992) 2 ACC 686
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jan 1992
Gadde Tirupathaiah Vs Ambadipudi Sundara Ramaiah
Andhra Pradesh High Court · (1992) 1 ALT 351 : (1992) 1 APLJ 106
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts23 Jan 1992Dismissed
Kancherla Gunneswar Rao Vs The Nidadavolu Municipality
Andhra Pradesh High Court · (1992) 2 ALT 330 : (1992) 2 APLJ 10
Andhra Pradesh Municipalities Act, 1965 — Section 376, 376(1)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Jan 1992Dismissed
S. Seetharamamma Vs Kobagapu Krishnaveni and Others
Andhra Pradesh High Court · (1992) 3 ALT 210
Motor Vehicles Act, 1939 — Section 110D
High Courts22 Jan 1992
Bodda Krishna Rao and Another Vs Tompa Ramanamma and Another
Andhra Pradesh High Court · (1992) 2 ACC 691 : (1992) 2 ALT 238
Motor Vehicles Act, 1988 — Section 110D
High Courts22 Jan 1992
Potla Narasaiah and Another Vs Guduri Krishna Reddy and Others
Andhra Pradesh High Court · (1994) 1 ACC 481 : (1992) 2 AnWR 39
High Courts22 Jan 1992Dismissed
Vadde Anjanamma and Others Vs Chennakesavulu and Another
Andhra Pradesh High Court · (1993) ACJ 713
Motor Vehicles Act, 1988 — Section 92A
High Courts21 Jan 1992
T.T. Abbas Ali and Another Vs T. Govindarajulu and Others
Andhra Pradesh High Court · (1994) ACJ 876 : (1993) 1 ALT 764 Supp
High Courts21 Jan 1992
General Manager Andhra Pradesh State RTC Vs Anjali Kande and Others
Andhra Pradesh High Court · (1994) 2 ACC 665 : (1994) ACJ 23
High Courts21 Jan 1992
Col. Denzyl Winston Ferries Vs Abdul Jaleel and others
Andhra Pradesh High Court · AIR 1992 AP 246 : (1992) 2 ALT 144
Contract Act, 1872 — Section 23Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(4), 2, 20, 20(1)
High Courts21 Jan 1992
General Manager, Andhra Pradesh State Road Trans. Corpn. Vs Anjali Kande and Others
Andhra Pradesh High Court · (1994) ACJ 23
High Courts21 Jan 1992Dismissed
Pilli Kamaraj and Others Vs Sajja Chandramouli and Others
Andhra Pradesh High Court · (1993) ACJ 232
Motor Vehicles Act, 1988 — Section 110A, 110B
High Courts20 Jan 1992
Andhra Pradesh R.T.C. Vs Pallam Vasudeva Reddy and Others
Andhra Pradesh High Court · (1993) 1 ALT 530 Supp
Motor Vehicles Act, 1988 — Section 92A
High Courts03 Jan 1992
S. Seetharamamma Vs Kobagapu Krishnaveni and Others
Andhra Pradesh High Court · (1994) 1 ACC 544