High Courts06 Feb 1992
P. Narayana Rao Vs Smt. K. Venu Kumari
Andhra Pradesh High Court · (1992) 1 ALT 395 : (1992) 1 APLJ 211
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17, 49
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1992
415 judgments · page 20 of 21
High Courts06 Feb 1992
Special Deputy Collector Vs P. Basaveswara Rao
Andhra Pradesh High Court · (1992) 2 ALT 475
Land Acquisition Act, 1894 — Section 23, 25, 4(1), 54
High Courts05 Feb 1992
The Sub-Collector and Land Acquisition Officer Vs N. Mahaboob Saheb and others
Andhra Pradesh High Court · AIR 1993 AP 173
Land Acquisition Act, 1894 — Section 18, 23, 23(2), 28, 4(1)
High Courts04 Feb 1992
Kurra Dasaratha Ramaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1992) 1 ALT 269 : (1992) 1 APLJ 186 : (1992) CriLJ 3485 : (1993) 1 RCR(Criminal) 247
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 167, 167(2), 209Customs Act, 1962 — Section 104, 135
High Courts03 Feb 1992
The Land Acquisition Officer, (Revenue Divisional Officer) and Another Vs Marepalli Savitramma and Others
Andhra Pradesh High Court · (1992) 2 ALT 685
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115, 96Land Acquisition Act, 1894 — Section 23, 23(1A), 28, 34, 4(1)
High Courts03 Feb 1992Allowed
The Greater Alwal Allied Service Association Vs The Alwal Municipality
Andhra Pradesh High Court · (1992) 1 ALT 352 : (1992) 1 APLJ 114
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Feb 1992
Morasa Anjaiah Vs Kondragunte Venkateswarlu (died) and others
Andhra Pradesh High Court · AIR 1993 AP 156 : (1993) 1 ALT 57
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 3, Order 2 Rule 4, Order 22 Rule 1, Order 22 Rule 2Limitation Act, 1877 — Section 5Limitation Act, 1963 — Section 21, 4, 5
High Courts03 Feb 1992Allowed
Bencdict Vs Prashant Cinema Air Cooled and Others
Andhra Pradesh High Court · (1992) 1 ALT 430 : (1992) 1 AnWR 340
Constitution of India, 1950 — Article 226
High Courts03 Feb 1992
Vandana Cylinders (P) Ltd. Vs State Bank of India
Andhra Pradesh High Court · (1992) 1 ALT 392 : (1992) 1 APLJ 139
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 115
High Courts03 Feb 1992
Anisetti Bhagyavathi Vs Andaluri Satyanarayana and others
Andhra Pradesh High Court · AIR 1992 AP 304 : (1992) 1 ALT 455 : (1992) 1 APLJ 260
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 41 Rule 27, Order 42 Rule 1, 100, 100(5)
High Courts31 Jan 1992
Kirlampudi Sugar Mills Vs Government of A P
Andhra Pradesh High Court · (1992) 63 TAXMAN 484
High Courts31 Jan 1992Dismissed
Basha Mohiddin Jilani and Others Vs The Senior Divisional Manager, Life Insurance Corporation of India and Another
Andhra Pradesh High Court · (1993) 1 ALT 541
Constitution of India, 1950 — Article 14, 16
High Courts31 Jan 1992
Gangarapu Ushaiah Vs The District Collector(Co-operation) Medak District and others
Andhra Pradesh High Court · AIR 1992 AP 220 : (1992) 1 ALT 662 : (1992) 1 AnWR 391 : (1992) 1 APLJ 390
Constitution of India, 1950 — Article 226
High Courts28 Jan 1992Dismissed
Hotel Annapoorna Karnataka State Charities Kalyana Mandapam Canteen Vs The Tirumala Tirupathi Devasthanams and Another
Andhra Pradesh High Court · (1992) 1 ALT 191 : (1992) 1 APLJ 423
Easements Act, 1882 — Section 52Penal Code, 1860 (IPC) — Section 115
High Courts28 Jan 1992Dismissed
Grandhi Venkataramarao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1992) 3 ALT 306
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts28 Jan 1992Dismissed
Dr. (Mrs.) M. Thaha Vs The Director General, National Institute of Rural Development and Others
Andhra Pradesh High Court · (1992) 1 ALT 213
Constitution of India, 1950 — Article 12, 226National Institute of Rural Development Rules — Rule 10(7)
High Courts28 Jan 1992Allowed
Padmavathi Oil and General Merchant and Others Vs The Commissioner of Civil Supplies, Govt. of A.P. and Others
Andhra Pradesh High Court · (1992) 1 ALT 509 : (1992) 1 ALT 50 : (1992) 1 APLJ 278
Constitution of India, 1950 — Article 226
High Courts24 Jan 1992
P. Balraj and Others Vs A. Pochaiah and Others
Andhra Pradesh High Court · (1992) 3 ALT 575 : (1992) 2 APLJ 424
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts24 Jan 1992
V. Ramakrishna Vs Smt. N. Sarojini and others
Andhra Pradesh High Court · AIR 1993 AP 147 : (1992) 2 ALT 35
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 33, Order 9 Rule 13, Order 9 Rule 6, 115Constitution of India, 1950 — Article 226Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts24 Jan 1992Dismissed
Kothamasu Lakshmaiah Vs Kothamasu Satyanarayana and Another
Andhra Pradesh High Court · (1992) 1 ALT 334 : (1992) 1 APLJ 94
Succession Act, 1925 — Section 214