High Courts03 Jul 1991
Rajeswari Theatre Vs Entertainment Tax Officer-I, Tanuku and Another
Andhra Pradesh High Court · (1993) 89 STC 445
Andhra Pradesh Entertainment Tax Act, 1939 — Section 5
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1991
416 judgments · page 13 of 21
High Courts03 Jul 1991
B. Seshagiri Rao Vs State Bank of Hyderabad and Others
Andhra Pradesh High Court · (1991) 2 ALT 600 : (1992) 1 LLJ 802
Constitution of India, 1950 — Article 14State Bank of India (Subsidiary Banks) Act, 1959 — Section 63
High Courts02 Jul 1991
Veeramallu Venkataramayya Vs Bathina Venkateswara Rao @ Pamarthi Venkateswara Rao
Andhra Pradesh High Court · (1992) 1 ALT 462 : (1992) 1 APLJ 91
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 30
High Courts02 Jul 1991
Guthikonda Sri Hari Prasada Rao Vs Guthikonda Lakshmi Rajyma and Others
Andhra Pradesh High Court · (1991) 2 ALT 658 : (1992) 1 APLJ 37 : (1991) CivCC 862 : (1992) CriLJ 1594 : (1992) 2 RCR(Criminal) 231
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482, 488, 488(6), 61
High Courts02 Jul 1991Dismissed
M. Yadagiri Goud Vs Inspector of Police, Anti Corruption Bureau, Hyderabad Range
Andhra Pradesh High Court · (1991) 3 ALT 80 : (1991) 2 APLJ 413
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jul 1991Allowed
The Excise Superintendent and Others Vs Vijay Krishna Wines Pvt. Ltd. and Others
Andhra Pradesh High Court · (1991) 3 ALT 376 : (1992) 1 APLJ 117
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 10, 4Andhra Pradesh Excise Act, 1968 — Section 2(17), 21, 28, 34, 45
High Courts28 Jun 1991
Mupparaju Ramaiah (died), by L.R. Vs Sri Ramalingeswara Swamy Temple and Others
Andhra Pradesh High Court · (1991) 2 ALT 636
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jun 1991
Commissioner of Income Tax Vs Derco Cooling Coils Ltd.
Andhra Pradesh High Court · (1992) 104 CTR 55 : (1992) 198 ITR 375
Income Tax Act, 1961 — Section 14, 5, 56, 57
High Courts28 Jun 1991
Nalla Rambabu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1991) 2 ALT 593 : (1992) CriLJ 324
Penal Code, 1860 (IPC) — Section 376
High Courts28 Jun 1991
Godavari Fertilizers and Chemicals Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1992) 198 ITR 388
Income Tax Act, 1961 — Section 56
High Courts28 Jun 1991
G. Narayan Reddy Vs P. Sitapathi, Advocate and Special Prosecutor and Another
Andhra Pradesh High Court · (1991) 2 ALT 683
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts27 Jun 1991
Gousia Javed and another Vs Jagdish Pershad Associates
Andhra Pradesh High Court · AIR 1992 AP 12 : (1991) 2 ALT 606
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts26 Jun 1991
M. Abramam Babu Vs B. Sarejini Devi
Andhra Pradesh High Court · (1991) 2 APLJ 295 : (1992) 1 DMC 63
Divorce Act, 1869 — Section 55
High Courts26 Jun 1991
Sivangula Ramaiah and others Vs Revenue Divisional Officer, (RDO), Miryalguda and another
Andhra Pradesh High Court · AIR 1992 AP 149 : (1991) 3 ALT 408
High Courts25 Jun 1991Allowed
S.M.D. Kiran Pasha Vs The Secretary to Government of Andhra Pradesh, Municipal Administration and Urban Development Department and Another
Andhra Pradesh High Court · (1991) 2 ALT 436
Andhra Pradesh Municipalities Act, 1965 — Section 60(1), 60(2)Constitution of India, 1950 — Article 226
High Courts25 Jun 1991
R. Dilip Kumar and Others Vs The Vice Chancellor, Osmania University and Others
Andhra Pradesh High Court · (1991) 2 ALT 484
Constitution of India, 1950 — Article 226Osmania University Act, 1959 — Section 21, 38, 6
High Courts25 Jun 1991
M. Lakshmi Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1991) 3 ALT 346 : (1991) 2 APLJ 1 : (1992) CriLJ 328
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1), 3(2)Constitution of India, 1950 — Article 22, 226General Clauses Act, 1897 — Section 21
High Courts25 Jun 1991Dismissed
V. Kishore Kumar Vs The State of A.P.
Andhra Pradesh High Court · (1991) 2 ALT 589
Bar Council of India Rules, 1975 — Rule 36Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts25 Jun 1991
Jeevanlal Jain Vs The Commercial Tax Officer and Another
Andhra Pradesh High Court · (1992) 3 ALT 484
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 25, 28, 32Andhra Pradesh General Sales Tax Rules, 1957 — Rule 45Constitution of India, 1950 — Article 226
High Courts24 Jun 1991
Ashok Biyani and Another Vs Shree Manufacturing Co. Ltd. and State
Andhra Pradesh High Court · (1991) 3 ALT 171 : (1991) 2 AnWR 228
Criminal Procedure Code, 1973 (CrPC) — Section 197, 205, 401