High Courts19 Jul 1991
Eid Parry (India) Ltd. Vs Labour Court, Guntur and Others
Andhra Pradesh High Court · (1991) 3 ALT 161 : (1992) 2 LLJ 580
Industrial Disputes Act, 1947 — Section 17, 17(1), 18, 18(1), 18(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1991
416 judgments · page 12 of 21
High Courts19 Jul 1991
M/s. Telangana Spining and Weaving Mills Ltd. and others Vs The Regional Provident Fund Commissioner and another
Andhra Pradesh High Court · AIR 1992 AP 128
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts18 Jul 1991
Maddala Venkateswara Rao Vs State of A.P.
Andhra Pradesh High Court · (1992) 2 DMC 95
Criminal Procedure Code, 1973 (CrPC) — Section 221(2), 386(1), 397, 401Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts17 Jul 1991
The Executive Officer, TTD Vs N.S. Venugopal and Others
Andhra Pradesh High Court · (1991) 3 ALT 427 : (1992) 1 APLJ 311
Land Acquisition Act, 1894 — Section 11A, 4(1), 6, 6(1), 6(2)
High Courts16 Jul 1991
Kalluram alias Munnalal Vs The Commissioner of Endowments and Others
Andhra Pradesh High Court · (1991) 2 ALT 673
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 107, 27(5)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 155(2), 29, 92, 93, 93(1)Constitution of India, 1950 — Article 226
High Courts16 Jul 1991Dismissed
G. Trilochana Rao Vs The Principal, A.P. Residential School for backward classes, Srisailam project and Another
Andhra Pradesh High Court · (1991) 2 ALT 616 : (1991) 2 APLJ 454
Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Jul 1991
Ayyappa Motors Vs District Vigilance and Enforcement Officer Vijayawada and Others
Andhra Pradesh High Court · (1992) 84 STC 199
High Courts16 Jul 1991Dismissed
P. Lakshminarayana Vs P. Lalithamma and Another
Andhra Pradesh High Court · (1991) 2 APLJ 451 : (1992) 2 DMC 315 : (1992) 1 DMC 308
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Jul 1991Dismissed
Ravuru Babu Rao Vs General Manager, Oriental Insurance Company Limited
Andhra Pradesh High Court · (1991) 3 ALT 104
Constitution of India, 1950 — Article 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 25(2)
High Courts15 Jul 1991
Smt. Geddam Mounica Vs K. Sudarsana Rao and Another
Andhra Pradesh High Court · (1991) 2 ALT 663
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 167, 463, 465
High Courts15 Jul 1991Dismissed
Wadapally Venkanna @ Gadiyaram Venkanna Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1991) 3 ALT 262
Evidence Act, 1872 — Section 32
High Courts11 Jul 1991Dismissed
Arun Shridhar Bondale Vs Government of A.P. and Others
Andhra Pradesh High Court · (1992) 1 ALT 634 : (1992) 1 APLJ 223
Commissions of Inquiry Act, 1952 — Section 8B, 8CConstitution of India, 1950 — Article 226
High Courts11 Jul 1991Dismissed
Anam Lakshmamma (died) by R. Mangamma Vs Anam Venkatarama Reddy and Others
Andhra Pradesh High Court · (1992) 1 ALT 93 : (1992) 1 APLJ 40
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts10 Jul 1991Dismissed
Bhushanaboina Yadaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1991) 3 ALT 298
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 383Penal Code, 1860 (IPC) — Section 302, 84
High Courts09 Jul 1991
Vasavi College of Engineering Vs A. Suryanarayana and Others
Andhra Pradesh High Court · (1991) 3 ALT 335
Andhra Pradesh Education Act, 1982 — Section 79, 83Constitution of India, 1950 — Article 226
High Courts09 Jul 1991Dismissed
NSL Ltd. Employees Union Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1992) 2 ALT 17
Andhra Pradesh (Telangana Area) Money Lenders (Amendment) Act, 1981 — Section 16Constitution of India, 1950 — Article 226
High Courts08 Jul 1991
Kundurthi Venkat Rao and others Vs Nallamothu Venkateswarlu and others
Andhra Pradesh High Court · AIR 1992 AP 151
Constitution of India, 1950 — Article 16(1), 226, 311Essential Commodities Act, 1955 — Section 3
High Courts05 Jul 1991
Hasan Ali Khan Vs The State and Another
Andhra Pradesh High Court · (1992) 1 ALT 146 : (1992) 1 APLJ 234 : (1992) CriLJ 1828
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 402, 511
High Courts04 Jul 1991
Andhra Pradesh State Electricity Board, Hyderabad and others Vs M/s. Andhra Cements Ltd., Dachepalli
Andhra Pradesh High Court · AIR 1991 AP 350 : (1991) 3 ALT 65 : (1991) 2 APLJ 221
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3Electricity (Supply) Act, 1948 — Section 78Electricity Act, 1910 — Section 24
High Courts04 Jul 1991
Vemuri Venkateswara Rao and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1991) 3 ALT 237 : (1992) CriLJ 563
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113