COURT ARCHIVE

Andhra Pradesh High Court judgments, 1990

249 judgments · page 4 of 13

High Courts24 Oct 1990

The Deputy Director of Agriculture, Kurnool Vs Sondoz (India) Ltd. and Others

Andhra Pradesh High Court · (1991) 1 APLJ 138 : (1991) CriLJ 1830

Insecticides Act, 1968 — Section 21(I), 29(1)Insecticides Rules, 1971 — Rule 24, 24(2)

High Courts23 Oct 1990

Pieco Electronics and Electricals Ltd. Vs Commercial Tax Officer, Company Circle, Panjagutta, Hyderabad

Andhra Pradesh High Court · (1991) 81 STC 49

Andhra Pradesh General Sales Tax Rules, 1957 — Rule 50

High Courts19 Oct 1990Dismissed

Kazim Ali Khan Vs Smt. Basheerunnisa Begum and Another

Andhra Pradesh High Court · (1991) 1 ALT 468

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

High Courts19 Oct 1990

Income Tax Officer Vs City Dry Fish Company and Others

Andhra Pradesh High Court · (1991) 188 ITR 177

Income Tax Act, 1961 — Section 133A(1), 148, 276C, 277, 278

High Courts19 Oct 1990

Aluminium Industries Ltd. Vs Commercial Tax Officer, Tandur

Andhra Pradesh High Court · (1991) 72 CompCas 323

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

High Courts19 Oct 1990Dismissed

Mrs. Murial Hyden Vs Mrs. Dulcie M. Robb and Others

Andhra Pradesh High Court · (1991) 1 ALT 5 : (1991) 1 APLJ 83

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 137, 45, 67, 68, 69Succession Act, 1925 — Section 299, 59, 63

High Courts17 Oct 1990

Hyderabad Insulated Wires (P) Ltd. Vs Commissioner of Commercial Taxes, Hyderabad

Andhra Pradesh High Court · (1991) 1 AnWR 497 : (1991) 80 STC 99

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 20, 20(1), 20(2), 20(2A)

High Courts15 Oct 1990Allowed

P. Lakshminarasaiah Vs The Joint Collector and Another

Andhra Pradesh High Court · (1991) 1 ALT 174

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A

High Courts13 Oct 1990

M. Iqbal and Co. and others Vs Someswara Cements Chemicals Ltd., Hyderabad

Andhra Pradesh High Court · (1999) 1 ALD 164 : (1998) 6 ALT 714

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Companies Act, 1956 — Section 34Evidence Act, 1872 — Section 34

High Courts12 Oct 1990Dismissed

D. Narasimha Reddy Hotels (P) Ltd. Vs The Appellate Commissioner, Municipalities and Another

Andhra Pradesh High Court · (1991) 1 ALT 665

Andhra Pradesh Municipalities Act, 1965 — Section 130Andhra Pradesh Municipalities Rules — Rule 22Assessment of Tax Rules, 1969 — Rule 14(2), 3

High Courts12 Oct 1990Dismissed

Peddada Venkata Ramana and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1991) 1 ALT 29 : (1991) 2 APLJ 23

Constitution of India, 1950 — Article 14, 226

High Courts11 Oct 1990Allowed

Chillampally Eshwaraiah (died) per LRs. Vs Gangaram Sanghi

Andhra Pradesh High Court · (1991) 1 ALT 108 : (1991) 1 APLJ 509

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 22

High Courts09 Oct 1990

Pandeti Babi Reddy Vs The Commissioner of Endowments and Others

Andhra Pradesh High Court · (1991) 3 ALT 329

Constitution of India, 1950 — Article 14, 16, 226

High Courts09 Oct 1990

N. Muthaiah and Others Vs Kamireddy Lakshmamma

Andhra Pradesh High Court · (1991) 1 ALT 641

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 19A, Order 5 Rule 9(3), 115

High Courts05 Oct 1990Dismissed

Asst. Director of Mines and Geology Vs Tarakarama Labour Contract Co-op. Society and Others

Andhra Pradesh High Court · (1991) 1 ALT 258

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 13, 35, 35A, 5Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 11, 12, 13, 15, 2

High Courts05 Oct 1990

Talari Venkatarayappa and Others Vs Madumuri Venkataramana and Others

Andhra Pradesh High Court · (1992) 1 ALT 158

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

High Courts21 Sept 1990Allowed

D.Y. Moghe and Another Vs The Singareni Collieries Co. Ltd. and Others

Andhra Pradesh High Court · (1992) 1 ALT 165

Constitution of India, 1950 — Article 226

High Courts18 Sept 1990

B. Kota Mallaiah and Others Vs Commissioner and Registrar of Co-operative Societies and Others

Andhra Pradesh High Court · (1991) 3 ALT 433

Business Rules — Rule 21Constitution of India, 1950 — Article 123, 14, 21, 213, 226Evidence Act, 1872 — Section 106

High Courts17 Sept 1990

Andhra Pradesh Concrete Pipe Manufacturing Association and Another Vs Chief Engineer, Rural Water Supply, Hyderguda and Others

Andhra Pradesh High Court · (1991) 83 STC 110

Andhra Pradesh General Sales Tax Act, 1957 — Section 5(1)

High Courts17 Sept 1990

Hig Temp Chemicals Pvt.Ltd. Vs Satya Steel Strips (P.) Ltd.

Andhra Pradesh High Court · (1991) 1 ALT 24 : (1991) 72 CompCas 447

Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 20, 22