COURT ARCHIVE

Andhra Pradesh High Court judgments, 1990

249 judgments · page 2 of 13

High Courts29 Nov 1990Dismissed

Vana Adamma and Others Vs District Collector and Another

Andhra Pradesh High Court · (1991) 1 ALT 478 : (1991) 1 APLJ 330

Constitution of India, 1950 — Article 254Land Acquisition (Amendment) Act, 1984 — Section 17, 17(5), 4(1), 5A, 6

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High Courts29 Nov 1990Allowed

Devangula Laxminarayana, President Stone Quarry Workers, Labour Contract Co-operative Society Vs The Director of Mines and Geology, Govt. of A.P. and Others

Andhra Pradesh High Court · (1991) 1 ALT 53

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(3), 9A(3)Constitution of India, 1950 — Article 226

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High Courts29 Nov 1990

Commissioner of Income Tax Vs A.P. Paper Mills

Andhra Pradesh High Court · (1991) 188 ITR 517

Income Tax Act, 1961 — Section 256, 36(1), 37

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High Courts28 Nov 1990

Commissioner of Income Tax Vs Sri Krishna Pharmaceuticals Ltd.

Andhra Pradesh High Court · (1991) 188 ITR 316

Income Tax Act, 1961 — Section 256(2), 43B

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High Courts28 Nov 1990Dismissed

Mohd. Iqbal Vs K. Narasimha Rao and Another

Andhra Pradesh High Court · (1991) 1 ALT 58 : (1991) 1 AnWR 18 : (1991) 1 APLJ 255

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439, 482, 70(2)

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High Courts27 Nov 1990Dismissed

Loharn and Steel Industries Ltd. Vs The Govt. of A.P. and Another

Andhra Pradesh High Court · (1991) 1 ALT 424

Andhra Pradesh General Sales Tax Act, 1957 — Section 9Constitution of India, 1950 — Article 14, 226

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High Courts27 Nov 1990

Commissioner of Income Tax Vs Mohd. Khaleel

Andhra Pradesh High Court · (1991) 188 ITR 449

Income Tax Act, 1961 — Section 2(14), 2(1A), 256(2)

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High Courts27 Nov 1990Allowed

Kalagoana Kista Goud and Others Vs The Excise Superintendent and Others

Andhra Pradesh High Court · (1991) 1 ALT 363

Constitution of India, 1950 — Article 226

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High Courts27 Nov 1990Dismissed

H. Bhadur Singh Vs The Divisional Engineer Andhra Pradesh State Electricity Board, Transmission Line Division and Another

Andhra Pradesh High Court · (1991) 2 ALT 7

Electricity (Supply) Act, 1948 — Section 42

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High Courts27 Nov 1990

Loharn and Steel Industries Ltd. Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (1991) 80 STC 323

Andhra Pradesh General Sales Tax Act, 1957 — Section 6, 9

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High Courts23 Nov 1990Allowed

Edupuganti Ramulu Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1991) 1 ALT 150

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 411

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High Courts21 Nov 1990Dismissed

Arumakonda Prasad Vs Dwarampudi Veera Venkata Rama Reddy and Another

Andhra Pradesh High Court · (1991) 1 ALT 20

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

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High Courts21 Nov 1990Dismissed

Avadhesh Alloys Limited, Bollaram, Jinnaram Mandal and Others Vs A.P.S.E.B. and Others

Andhra Pradesh High Court · (1991) 1 ALT 75

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 79

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High Courts21 Nov 1990Dismissed

The Institute of Chartered Financial Analysts of India and Others Vs The Council of the Institute of Chartered Accountants of India and Others

Andhra Pradesh High Court · (1991) 1 ALT 87

Chartered Accountants Act, 1949 — Section 24AConstitution of India, 1950 — Article 14, 19, 226, 51A

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High Courts21 Nov 1990Dismissed

G. Sundara Babu Vs Smt. Udaya Bhanu and Another

Andhra Pradesh High Court · (1991) 1 ALT 49 : (1991) 1 AnWR 14 : (1991) 1 APLJ 62 : (1991) CivCC 318 : (1991) 2 DMC 211

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 24

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High Courts21 Nov 1990

S.S. Zaffar Vs Labour Court, Hyderabad and Others

Andhra Pradesh High Court · (1991) 1 APLJ 199 : (1992) 1 LLJ 653

Andhra Pradesh Shops and Establishments Act, 1966 — Section 41, 64(1)

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High Courts21 Nov 1990

A. Seshagiri Rao, Branch Secretary APSRTC, National Mazdoor Union, Guntur Branch Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (1991) 1 ALT 389

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)

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High Courts20 Nov 1990Allowed

A. Seshagiri Rao Vs Government of A.P. and Others

Andhra Pradesh High Court · (1992) 2 APLJ 538 : (1993) 3 LLJ 57

Industrial Disputes Act, 1947 — Section 10(1)

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High Courts19 Nov 1990

Syndicate Bank Vs Secretary, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1991) 80 STC 417

Andhra Pradesh General Sales Tax Act, 1957 — Section 12, 13, 13A, 13B, 14

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High Courts16 Nov 1990

Polavarapu Jagadiswararao Vs Kondapaturi Venkateswarlu and Another

Andhra Pradesh High Court · (1991) 1 ALT 70 : (1991) CriLJ 1419

Criminal Procedure Code, 1973 (CrPC) — Section 196, 197Penal Code, 1860 (IPC) — Section 153

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