High Courts04 Apr 1989Allowed
Nirmala Narsava and Others Vs Vilas Ramachandra Shangda and Others
Andhra Pradesh High Court · (1989) 04 AP CK 0024
Motor Vehicles Act, 1988 — Section 110A, 110B
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1989
263 judgments · page 9 of 14
High Courts04 Apr 1989Dismissed
Rajkamal Transport and Another Vs C. Sugnna Devi and Others
Andhra Pradesh High Court · (1989) 04 AP CK 0016
Fatal Accidents Act, 1976 — Section 3(3)Law Reforms Act, 1934 — Section 1(2)Motor Vehicles Act, 1988 — Section 110A
High Courts04 Apr 1989Allowed
Susheela Bajpai Vs Andhra Pradesh State Road Trans. Corpn.
Andhra Pradesh High Court · (1989) 04 AP CK 0014
Motor Vehicles Act, 1988 — Section 110A
High Courts03 Apr 1989
New India Assurance Co. Ltd. Vs Malapatinaramma and Others
Andhra Pradesh High Court · (1991) 1 ACC 208 : (1989) 3 ALT 109
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 21, 300A
High Courts03 Apr 1989
Western India Gunnies Private Limited Vs Commercial Tax Officer (FAC), Mehdipatnam Circle, Hyderabad and Another Ramnarayan Shahu Vs Commercial Tax Officer (FAC), Mehdipatnam Circle, Hyderabad and Another
Andhra Pradesh High Court · (1990) 68 CompCas 673
Andhra Pradesh General Sales Tax Act, 1957 — Section 16B
High Courts03 Apr 1989
New India Assurance Co. Ltd. Vs Madapati Naramma and others
Andhra Pradesh High Court · (1990) ACJ 878 : AIR 1990 AP 11
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 21, 300Motor Vehicles Act, 1939 — Section 92
High Courts31 Mar 1989Allowed
ESIC Vs Tamil Nadu Handloom Weavers Co-op. Society Ltd.
Andhra Pradesh High Court · (1993) 3 LLJ 414
Employees State Insurance Act, 1948 — Section 1(5)
High Courts31 Mar 1989
Shaik Mahboob Basha Vs Shaik Karimunnisa Begum and Others
Andhra Pradesh High Court · (1989) 03 AP CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts31 Mar 1989
Md. Tajuddin Vs Quamarunnisa Begum and Others
Andhra Pradesh High Court · (1989) 1 APLJ 353
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(3)
High Courts31 Mar 1989
Jangam Srinivasa Rao Vs Jangam Rajeswari and Another
Andhra Pradesh High Court · (1989) 2 APLJ 41 : (1989) CivCC 470 : (1990) CriLJ 2506 : (1991) 1 RCR(Criminal) 243
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 482
High Courts30 Mar 1989Allowed
Coromandel Fertilisers Ltd. Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1989) 23 ECR 328
High Courts30 Mar 1989
Coromandal Fertilizers Ltd. Vs Union of India
Andhra Pradesh High Court · (1989) 1 ALT 12 : (1990) 48 ELT 333
Central Excise Rules, 1944 — Rule 56A, 56A(3)
High Courts29 Mar 1989
M/s. Royal Printing Works and others Vs Oriental Bank of Commerce
Andhra Pradesh High Court · AIR 1990 AP 120
Civil Procedure Code, 1908 (CPC) — Section 145Registration Act, 1908 — Section 17, 17(1)
High Courts28 Mar 1989Dismissed
Pujari Changal Reddy and Others Vs M. Santha Kumari and Others
Andhra Pradesh High Court · (1992) 1 ALT 340
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(3)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 105, 115, 96Evidence Act, 1872 — Section 90
High Courts27 Mar 1989
Oriental Insurance Company Ltd. Vs S.A. Gafer and Others
Andhra Pradesh High Court · (1990) 1 ACC 85 : (1989) ACJ 938
Evidence Act, 1872 — Section 114
High Courts27 Mar 1989
D. Ramachandra Rao Vs Veeraraghava Reddy and Another
Andhra Pradesh High Court · (1990) 1 ACC 544 : (1989) ACJ 959
Motor Vehicles Act, 1939 — Section 110
High Courts24 Mar 1989Allowed
B.L. Anjaiah Vs P. Jayashankar
Andhra Pradesh High Court · (1989) 03 AP CK 0031
Transfer of Property Act, 1882 — Section 53A
High Courts24 Mar 1989
State of Andhra Pradesh Vs M/s. Associated Engineering Enterprises, Hyderabad
Andhra Pradesh High Court · AIR 1990 AP 294
Arbitration Act, 1940 — Section 29l, 30Contract Act, 1872 — Section 55, 56
High Courts24 Mar 1989
Bala Swamy and others Vs Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1990 AP 135
Constitution of India, 1950 — Article 226
High Courts24 Mar 1989
K. Sivaram Vs K. Mangalamba and Others
Andhra Pradesh High Court · (1989) 1 APLJ 604 : (1990) CriLJ 1880
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2), 167(3), 309(1)