High Courts17 Jan 1989
M/s. Hindustan Steel Works Construction Ltd. Vs M/s. Tarapore and Co. Madras
Andhra Pradesh High Court · AIR 1990 AP 82
Andhra Pradesh Civil Courts Act, 1972 — Section 31, 32(1), 32(5), 32(6), 33Arbitration Act, 1940 — Section 39, 41Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 43 Rule 1, 115, 24