COURT ARCHIVE

Andhra Pradesh High Court judgments, 1989

263 judgments · page 4 of 14

High Courts20 Sept 1989

Rajeshwari Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1990) CriLJ 2631 : (1990) ECR 228

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(2)Constitution of India, 1950 — Article 22

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High Courts18 Sept 1989

Anwar Jahan and Another Vs Mohammed Osman Ali and Another

Andhra Pradesh High Court · (1989) 2 APLJ 523 : (1990) CriLJ 920 : (1990) 2 DMC 349

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts15 Sept 1989

Y.V. Anjaneyulu Vs Income Tax Officer

Andhra Pradesh High Court · (1990) 89 CTR 43 : (1990) 182 ITR 242

Gift Tax Act, 1958 — Section 5(1)Income Tax Act, 1961 — Section 139, 143, 143(3), 147, 148

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High Courts14 Sept 1989

Nutrine Confectionery Co., Ltd., Chittoor Vs Government of A.P. and others

Andhra Pradesh High Court · (1999) 6 ALD 618 : (1999) 6 ALT 87 : (2000) 1 LLJ 655

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2A(2)

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High Courts14 Sept 1989Dismissed

Vajji Venkataramesh Vs Vajji Padmalatha styled as Gutts Padmalatha

Andhra Pradesh High Court · (1989) 2 APLJ 416 : (1990) 1 DMC 212

Constitution of India, 1950 — Article 20(3)Hindu Marriage Act, 1955 — Section 12(1)Penal Code, 1860 (IPC) — Section 363

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High Courts13 Sept 1989Dismissed

Kasireddi Appa Rao Vs The District Collector and Others

Andhra Pradesh High Court · (1992) 2 ALT 111

Constitution of India, 1950 — Article 226

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High Courts11 Sept 1989Dismissed

Council of A.P. Trade Union Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1990) 3 ALT 386 : (1994) 3 LLJ 600

Industrial Disputes Act, 1947 — Section 11, 3

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High Courts11 Sept 1989

Commissioner of Wealth-tax Vs George Club

Andhra Pradesh High Court · (1991) 191 ITR 368

Income Tax Act, 1961 — Section 167A, 256(2)Wealth Tax Act, 1957 — Section 21AA, 21AA(1)

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High Courts11 Sept 1989

The Andhra Bank Farmers'' Service Co-operative Society Ltd. Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · AIR 1990 AP 200

Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 80

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High Courts08 Sept 1989

Guvvala Kotaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1990) CriLJ 934

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 324

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High Courts08 Sept 1989

K. Govardhana Reddy and Others Vs Asst. Engineer (Civil), Andhra Pradesh Dairy Devt. Coop. Federation Ltd. and Another

Andhra Pradesh High Court · (1990) 1 LLJ 439

Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts08 Sept 1989Dismissed

Atreyapurapu Venkata Subba Rao Vs Atreyapurapu Venkata Shyamala

Andhra Pradesh High Court · (1990) 1 APLJ 133 : (1990) 2 DMC 486

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151Hindu Marriage Act, 1955 — Section 21, 24, 28, 9

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High Courts07 Sept 1989

P. Venkateswara Rao Vs G.B. Chandrasekhar and Others

Andhra Pradesh High Court · (1989) 09 AP CK 0013

Prevention of Food Adulteration Act, 1954 — Section 9

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High Courts06 Sept 1989

B.K. Adarsh Vs Union of India and others

Andhra Pradesh High Court · AIR 1990 AP 100

Cinematograph (Amendment) Act, 1974 — Section 6Cinematograph (Amendment) Act, 1981 — Section 20, 3Cinematograph Act, 1952 — Section 3, 3A, 3B, 3C, 3D

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High Courts05 Sept 1989

M.A. Hameed Vs Arif Jan and Another

Andhra Pradesh High Court · (1990) CriLJ 96 : (1991) 1 DMC 366

Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3

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High Courts31 Aug 1989

Vidadala Harinadhababu Vs N.T. Ramarao, Chief Minister, State of Andhra Pradesh, Hyderabad and others

Andhra Pradesh High Court · AIR 1990 AP 20

Cinematograph Act, 1952 — Section 5Constitution of India, 1950 — Article 12, 19(1), 19(2), 19(6), 33Fundamental Rules — Rule 11, 15

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High Courts25 Aug 1989

Mohd. Ishaq Vs Osmania University, Hyderabad

Andhra Pradesh High Court · (1989) 2 APLJ 421 : (1990) 2 LLJ 540

Constitution of India, 1950 — Article 14Osmania University Act, 1959 — Section 39

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High Courts25 Aug 1989

Vadde Rama Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1990) CriLJ 1666 : (1991) 1 RCR(Criminal) 514

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 304

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High Courts24 Aug 1989

T. Srinivasulu Reddy Vs C. Govardana Naidu and another

Andhra Pradesh High Court · (1990) ACJ 66 : AIR 1990 AP 289 : (1990) 1 APLJ 100

Motor Vehicles Act, 1939 — Section 92A

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High Courts23 Aug 1989

Bank of Madura Ltd. Vs Maddi Venkata Subrahmanyam and Another

Andhra Pradesh High Court · (1992) 73 CompCas 541

Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 34Usurious Loans Act, 1918 — Section 3(2)

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