High Courts26 Nov 1987
Commissioner of Income Tax Vs R.Y. Singara Mudaliar
Andhra Pradesh High Court · (1988) 73 CTR 158 : (1988) 172 ITR 608 : (1988) 36 TAXMAN 320
Income Tax Act, 1961 — Section 3, 3(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1987
337 judgments · page 2 of 17
High Courts24 Nov 1987
Commissioner of Income Tax Vs Mahmood Jung Bahadur
Andhra Pradesh High Court · (1988) 70 CTR 77 : (1988) 172 ITR 592
Income Tax Act, 1961 — Section 45Land Acquisition Act, 1894 — Section 17, 34
High Courts23 Nov 1987
Shaha Perajchand Nowpaji Vs Commissioner of Gift-tax
Andhra Pradesh High Court · (1988) 173 ITR 439
Income Tax Act, 1961 — Section 64(2)Wealth Tax Act, 1957 — Section 4(2)
High Courts20 Nov 1987
Commissioner of Income Tax Vs D.B.R. Mills
Andhra Pradesh High Court · (1988) 172 ITR 366
Income Tax Act, 1961 — Section 40, 40A, 40A(5)
High Courts20 Nov 1987Dismissed
P. Suryanarayana and Others Vs V. Achamma and Anohter
Andhra Pradesh High Court · (1987) 11 AP CK 0005
Evidence Act, 1872 — Section 45, 47, 58, 67, 68
High Courts19 Nov 1987
Commissioner of Income Tax Vs Andhra Pradesh Industrial Infrastructure Corporation Ltd.
Andhra Pradesh High Court · (1989) 175 ITR 361
Income Tax Act, 1961 — Section 28
High Courts19 Nov 1987
Commissioner of Income Tax Vs P. Ramagouda Satyam Reddy and Co.
Andhra Pradesh High Court · (1988) 70 CTR 58 : (1988) 172 ITR 491 : (1988) 36 TAXMAN 314
Income Tax Act, 1961 — Section 208, 211, 214, 219, 221
High Courts19 Nov 1987
Commissioner of Income Tax Vs Central Wines
Andhra Pradesh High Court · (1988) 174 ITR 316
Income Tax Act, 1961 — Section 28
High Courts18 Nov 1987
Commissioner of Income Tax Vs T. Ponnaiah
Andhra Pradesh High Court · (1988) 69 CTR 150 : (1988) 172 ITR 269
Income Tax Act, 1961 — Section 64(1)
High Courts18 Nov 1987
Commissioner of Income Tax Vs Nagarjuna Steels Ltd. Commissioner of Income Tax Vs Novopan India Ltd. Commissioner of Income Tax Vs Andhra Pradesh Forest Development Corporation Commissioner of Income Tax Vs Andhra Pradesh Fibres Ltd.
Andhra Pradesh High Court · (1988) 71 CTR 118 : (1988) 171 ITR 663
Income Tax Act, 1961 — Section 56, 57
High Courts18 Nov 1987
Balaji Boiled Rice Mill and Others Vs Commercial Tax Officer, Khammam and Another
Andhra Pradesh High Court · (1988) 71 STC 86
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(1), 20(2), 20(4)
High Courts17 Nov 1987
Gangaila Rambabu and Others Vs Zonal Manager, Food Corporation of India, Madras and Another
Andhra Pradesh High Court · AIR 1988 AP 304
Constitution of India, 1950 — Article 12, 14, 326
High Courts16 Nov 1987
Md. Abdul Waheb and Others Vs Society For Self Employed Training and Others
Andhra Pradesh High Court · (1988) 1 ACC 307 : (1988) ACJ 743
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts13 Nov 1987
Venkata Krishna Constructions and Another Vs Commercial Tax Officer, No. I, Vijayawada and Another
Andhra Pradesh High Court · (1988) 68 STC 287
Andhra Pradesh General Sales Tax Act, 1957 — Section 6
High Courts13 Nov 1987
Muffakham Jah Bahadur and Others Vs H.E.H. Nawab Mir Barkat Ali Khan Bahadur, Mukarram Jah and Others
Andhra Pradesh High Court · AIR 1989 AP 68
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Trusts Act, 1882 — Section 11, 34, 56, 78
High Courts12 Nov 1987
Commissioner of Income Tax Vs T. Ponnaiah
Andhra Pradesh High Court · (1988) 36 TAXMAN 18
Income Tax Act, 1922 — Section 16(3)(a)(iv)Income Tax Act, 1961 — Section 256(1), 64(1)(v), 64(1)(vii)
High Courts12 Nov 1987Allowed
Kailasa Bhoomiah Vs Kailasa Eashwaralingam
Andhra Pradesh High Court · (1987) 11 AP CK 0038
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 1(3), Order 16 Rule 1A
High Courts12 Nov 1987
Anam Venkata Krishna Reddy Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 72 CTR 16 : (1988) 172 ITR 425
Income Tax Act, 1961 — Section 260, 45, 53, 54
High Courts12 Nov 1987
Deccan Gelatine (P) Ltd. Vs Income Tax Officer, D-ward, Company Circle, Hyderabad
Andhra Pradesh High Court · (1988) 172 ITR 195
Income Tax Act, 1961 — Section 230A
High Courts11 Nov 1987Dismissed
In Re: Nagarapur Kanakaiah
Andhra Pradesh High Court · (1987) 11 AP CK 0040
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 16