COURT ARCHIVE

Andhra Pradesh High Court judgments, 1986

139 judgments · page 4 of 7

High Courts15 Oct 1986

Silla Jagannadha Prasad Vs Silla Lalitha Kumari

Andhra Pradesh High Court · AIR 1989 AP 8

Civil Procedure Code, 1908 (CPC) — Section 2(2)Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18

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High Courts01 Oct 1986

Indira Gandhi Ayyappa Industrial Training Institute, Bobbili Vs National Council for Vocational Trades and Others

Andhra Pradesh High Court · AIR 1989 AP 1

Andhra Pradesh Education Act, 1982 — Section 2, 2(16), 20

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High Courts30 Sept 1986

Sri Krishna Finance Corporation Vs Commissioner of Income Tax Commissioner of Income Tax Vs Sri Goverdhana Finance Corporation

Andhra Pradesh High Court · (1987) 61 CTR 147 : (1987) 169 ITR 611 : (1987) 35 TAXMAN 373

Income Tax Act, 1961 — Section 185, 256(2), 260(1)

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High Courts30 Sept 1986

1. SRI KRISHNA FINANCE CORPORATION Vs COMMISSIONER OF Income Tax. (R.C. NO. 131 OF 1981). 2. COMMISSIONER OF Income Tax v. SRI GOVERDHANA FINANCE CORPORATION. (R.C. NO. 152 OF 1982).

Andhra Pradesh High Court · (1988) 61 CTR 147 : (1988) 169 ITR 611 : (1988) 35 TAXMAN 373

Income Tax Act, 1961 — Section 186, 256, 260

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High Courts30 Sept 1986

Commissioner of Income Tax Vs Chitra Kalpana

Andhra Pradesh High Court · (1988) 67 CTR 215 : (1987) 169 ITR 678

Income Tax Act, 1961 — Section 28, 29, 30, 31, 32

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High Courts26 Sept 1986

K.S. Hussain Peeran Vs Kadapala Venkata Ramana Reddy

Andhra Pradesh High Court · AIR 1989 AP 62

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 3(1)

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High Courts26 Sept 1986Dismissed

D. Padmavathi Vs Kalidindi Ravikumar Verma

Andhra Pradesh High Court · (1986) 09 AP CK 0001

Hindu Marriage Act, 1955 — Section 12(1)

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High Courts25 Sept 1986

Commissioner of Income Tax Vs Venkateswara Transmission (P.) Ltd.

Andhra Pradesh High Court · (1988) 171 ITR 476

Income Tax Act, 1961 — Section 37, 43(3)

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High Courts25 Sept 1986Allowed

G. Sumermal Vs Puttamreddy Kota Reddi

Andhra Pradesh High Court · (1986) 09 AP CK 0010

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, 58, 58(1A)

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High Courts24 Sept 1986

Commissioner of Income Tax Vs Jetha Lal Nanji and Bros.

Andhra Pradesh High Court · (1987) 167 ITR 191

Income Tax Act, 1961 — Section 256(1)

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High Courts23 Sept 1986

G.R. Wines Vs The Controller of Weights and Measures, Hyderabad and Another

Andhra Pradesh High Court · (1986) 09 AP CK 0011

Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 10, 29, 4, 6(1), 9(2)Standards of Weights and Measures Act, 1976 — Section 63, 67, 73

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High Courts22 Sept 1986