High Courts18 Mar 1986
M. Murali Mohan Vs State (Income Tax Officer, Nalgonda)
Andhra Pradesh High Court · (1987) 168 ITR 729
Income Tax Act, 1961 — Section 277, 278
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1986
139 judgments · page 7 of 7
High Courts17 Mar 1986
G. Vijaya Kumar Vs State Bank of India, Hyderabad and Another
Andhra Pradesh High Court · AIR 1986 AP 353 : (1987) 54 FLR 202
Constitution of India, 1950 — Article 21
High Courts06 Mar 1986
Ellanda Pratap and Another Vs The State
Andhra Pradesh High Court · (1986) CriLJ 2108
Andhra Pradesh Petroleum Products (Licensing and Regulation of Supply) Order 1980 — Section 33
High Courts05 Mar 1986
Nizam Sugar Factory Ltd. Vs Collector of Central Excise and Others
Andhra Pradesh High Court · (1986) 10 ECC 35 : (1987) 27 ELT 40
High Courts03 Mar 1986
Sheik Khasim Bi Vs The State
Andhra Pradesh High Court · AIR 1986 AP 345 : (1986) 1 APLJ 297
Criminal Procedure Code, 1973 (CrPC) — Section 38(1), 438, 438(1), 438(3)
High Courts28 Feb 1986
Sambasiva Rao (P) Vs Hindustan Shipyard Ltd., Visakhapatnam
Andhra Pradesh High Court · (1987) 1 APLJ 221 : (1987) 2 LLJ 547
Constitution of India, 1950 — Article 12, 14, 16
High Courts28 Feb 1986
Raj Sheel Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1987) 64 STC 398
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1), 20, 4, 5, 6A
High Courts24 Feb 1986
Udayam Telugu Daily 7/1 Azamabad Industrial Area and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1986) 1 APLJ 409
Criminal Procedure Code, 1973 (CrPC) — Section 197, 199, 199(2), 482Penal Code, 1860 (IPC) — Section 120B, 21, 500, 501
High Courts19 Feb 1986
Akula Rangappa (Died by L.Rs.) Akula Satyamaiah and Others Vs Narayana Swamy
Andhra Pradesh High Court · AIR 1988 AP 314
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Succession Act, 1925 — Section 214(1)
High Courts19 Feb 1986
A.S. Sailaja Vs Principal, Kurnool Medical College, Kurnool and Others
Andhra Pradesh High Court · AIR 1986 AP 209 : (1986) 1 APLJ 234
Constitution of India, 1950 — Article 14, 15(4), 16(4), 346Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts05 Feb 1986
V.P. Nagi Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1986) 1 APLJ 198
Criminal Procedure Code, 1973 (CrPC) — Section 435, 439, 6, 9Evidence Act, 1872 — Section 3
High Courts03 Feb 1986
Uravakonda Vijayaraj Paul Vs The State and Others
Andhra Pradesh High Court · (1986) CriLJ 2104
Criminal Procedure Code, 1973 (CrPC) — Section 207, 208, 209, 273, 306Evidence Act, 1872 — Section 138Penal Code, 1860 (IPC) — Section 147, 149, 302, 34, 364
High Courts29 Jan 1986
Amba Bhavani and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1986) 63 STC 40
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 2, 2(1), 24A, 38
High Courts24 Jan 1986
D. Murali Krishna Public School, Champapet Vs Regional Joint Director of School Education, Hyderabad and Others
Andhra Pradesh High Court · AIR 1986 AP 204
Andhra Pradesh Education Act, 1982 — Section 20(3)Constitution of India, 1950 — Article 15(4), 45, 46
High Courts24 Jan 1986
Public Prosecutor, High Court of Andhra Pradesh, Hyderabad and Vs B. Anjaneyulu
Andhra Pradesh High Court · (1986) 1 APLJ 357
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(5), 260(2), 262, 265
High Courts23 Jan 1986
Mahindra and Mahindra Limited and Another Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1986) 63 STC 274
Andhra Pradesh General Sales Tax Act, 1957 — Section 38, 5, 5(2), 9, 9(1)
High Courts23 Jan 1986
Mahindra and Mahindra Ltd., Bombay and Another Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1986 AP 332
Constitution of India, 1950 — Article 14, 19(1), 301, 304, 304(B)
High Courts22 Jan 1986
Lukraj and Others Vs Kishanlal and Others
Andhra Pradesh High Court · AIR 1987 AP 22
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1967 — Section 4, 5Civil Procedure Code, 1908 (CPC) — Section 9
High Courts01 Jan 1986Dismissed
B. Venkatappa Vs B. Lovis
Andhra Pradesh High Court · (1986) 01 AP CK 0007