High Courts06 Aug 1984
Commissioner of Income Tax, Andhra Pradesh Vs Dasa N. Govindaiah Setty And Co.
Andhra Pradesh High Court · (1986) 157 ITR 270
Income Tax Act, 1961 — Section 256(2), 40
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1984
238 judgments · page 7 of 12
High Courts06 Aug 1984
Andhra Pradesh Wakf Board, Hyderabad Vs S. Syed Ali Mulla and Others
Andhra Pradesh High Court · AIR 1985 AP 127
Waqf Act, 1954 — Section 15, 2, 25, 3, 3(I)
High Courts27 Jul 1984
K.U. Srinivasa Rao Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (1984) 07 AP CK 0025
Wealth Tax Act, 1957 — Section 17A(1), 2
High Courts27 Jul 1984
State of Andhra Pradesh Vs Venkataramana Chuduva and Muramura Merchant and Another
Andhra Pradesh High Court · (1986) 159 ITR 59 : (1984) 57 STC 179
Andhra Pradesh General Sales Tax Act, 1957 — Section 13, 14(1), 14(4), 14(4A), 19(1)
High Courts23 Jul 1984Dismissed
Commissioner of Income Tax Vs Balaji Chitra Mandir
Andhra Pradesh High Court · (1985) 22 TAXMAN 539
Income Tax Act, 1961 — Section 256(1), 261, 28(ii)
High Courts23 Jul 1984
Additional Commissioner of Income Tax, Hyderabad Vs Indira Bai
Andhra Pradesh High Court · (1984) 45 CTR 57 : (1985) 151 ITR 692 : (1987) 31 TAXMAN 1
Income Tax Act, 1961 — Section 41(2), 45
High Courts23 Jul 1984
Commissioner of Income Tax Vs Chandulal
Andhra Pradesh High Court · (1985) 20 TAXMAN 111
Income Tax Act, 1961 — Section 256(1), 260(1), 271, 271(1)(c), 274
High Courts18 Jul 1984
Pamarthy Veeraswamy Vs The Collector (Co-operation), Krishna District at Chilakalpudi and Others
Andhra Pradesh High Court · AIR 1986 AP 134
High Courts18 Jul 1984
Commissioner of Income Tax Vs Rajah Dhanrajgiriji
Andhra Pradesh High Court · (1984) 19 TAXMAN 552
Income Tax Act, 1961 — Section 24, 24(1), 24(1)(iv), 256(1)
High Courts18 Jul 1984
The State of Andhra Pradesh Vs Srinivasa Trading Co.
Andhra Pradesh High Court · (1986) 61 STC 208
Central Sales Tax Act, 1956 — Section 14, 15
High Courts17 Jul 1984
M.G. Bros. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 20 TAXMAN 90
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 24, 24(1)Income Tax Act, 1961 — Section 139, 139(8), 215, 216, 217
High Courts17 Jul 1984
Commissioner of Income Tax Vs Smt. Zaibunnissa Begum
Andhra Pradesh High Court · (1985) 20 TAXMAN 120
Income Tax Act, 1961 — Section 2(14), 22, 256(1), 45, 48Land Acquisition Act, 1894 — Section 18Wealth Tax Act, 1957 — Section 5(1)(ivc)
High Courts16 Jul 1984
Kuldeep Wines Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1988) 68 STC 198
High Courts16 Jul 1984
The Food Inspector, Kovur, Hyderabad Vs Jaladanki Fajamma and Others
Andhra Pradesh High Court · (1984) 07 AP CK 0019
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1), 7
High Courts16 Jul 1984
Sirpur Paper Mills Ltd. Vs Union of India and Others
Andhra Pradesh High Court · (1985) 4 ECC 186 : (1984) 17 ELT 217
Central Excise Rules, 1944 — Rule 13, 140, 27, 47, 8Central Excises and Salt Act, 1944 — Section 3, 3(1), 4
High Courts16 Jul 1984
Commissioner of Income Tax Vs S. Krishna Rao
Andhra Pradesh High Court · (1984) 19 TAXMAN 591
Income Tax Act, 1961 — Section 155(5), 256(1), 34(3)(b)Partnership Act, 1932 — Section 14
High Courts13 Jul 1984
Dasarathi Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1985 AP 136
Constitution of India, 1950 — Article 14, 154, 18, 226, 310Evidence Act, 1872 — Section 115
High Courts12 Jul 1984
Ananda Rao Vs Joint Collector, West Godavari, Eluru and Others
Andhra Pradesh High Court · AIR 1985 AP 162 : (1985) 1 APLJ 295
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 6Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 9(1), 9(2)Constitution of India, 1950 — Article 226
High Courts11 Jul 1984
Syed Sultan Pai Vs Syed Bikhu Saheb (Deceased by LRs) and Others
Andhra Pradesh High Court · AIR 1986 AP 342
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Specific Relief Act, 1963 — Section 16, 20, 20(1)
High Courts10 Jul 1984
State Bank of Hyderabad Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 20 TAXMAN 23
Banking Regulation Act, 1949 — Section 24, 24(1)Income Tax Act, 1961 — Section 256(1)