High Courts28 Aug 1984
Commissioner of Income Tax Vs Noor Banu Alladdin
Andhra Pradesh High Court · (1985) 47 CTR 210
Income Tax Act, 1961 — Section 14, 22
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1984
238 judgments · page 6 of 12
High Courts28 Aug 1984
COMMISSIONER OF INCOME TAX Vs BEGUM NOOR BANU ALLADDIN.
Andhra Pradesh High Court · (1985) 47 CTR 210
Income Tax Act, 1961 — Section 14, 22
High Courts28 Aug 1984
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Begun Noor Banu Alladin
Andhra Pradesh High Court · (1987) 163 ITR 389
Income Tax Act, 1961 — Section 14, 22
High Courts24 Aug 1984
The Senior Administrative and Accounts Officer, Atomic Minerals Division Department of Atomic Energy, Hyderabad Vs E.P.B. Manian and Another
Andhra Pradesh High Court · AIR 1985 AP 96 : (1985) 2 APLJ 30
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 26, 3(4)
High Courts24 Aug 1984
Sri Jayalakshmi Cloth Stores Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 155 ITR 425
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts24 Aug 1984
Commissioner of Income Tax Vs Warner Hindusthan Ltd.
Andhra Pradesh High Court · (1985) 46 CTR 34 : (1986) 160 ITR 217
Income Tax Act, 1961 — Section 147, 246, 253, 263, 30Wealth Tax Act, 1957 — Section 24(5)
High Courts24 Aug 1984
M/s. Patel Roadways Pvt. Ltd. Vs The Republic Forge Co. Ltd.
Andhra Pradesh High Court · (1986) ACJ 390 : AIR 1985 AP 387 : (1985) 2 APLJ 93
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts24 Aug 1984
The Chairman, A.P.S.R.T.C., Hyderabad Vs Shafiya Khatoon and Others
Andhra Pradesh High Court · AIR 1985 AP 83
Fatal Accidents Act, 1855 — Section 1A, 4, 4AMotor Vehicles Act, 1939 — Section 110
High Courts24 Aug 1984
Penmatsa Janikamma and Another Vs Atchanata Bulleyya
Andhra Pradesh High Court · AIR 1985 AP 234
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47
High Courts23 Aug 1984
Commissioner of Income Tax Vs Shahney Steel and Press Works (P.) Ltd.
Andhra Pradesh High Court · (1987) 165 ITR 399
Income Tax Act, 1961 — Section 80J, 84
High Courts22 Aug 1984
Commissioner of Income Tax, Hyderabad Vs Venkateswara Talkies
Andhra Pradesh High Court · (1985) 46 CTR 250 : (1985) 155 ITR 73 : (1985) 20 TAXMAN 47
Income Tax Act, 1961 — Section 143(3), 185, 28
High Courts14 Aug 1984
Andhra Pradesh State Road Transport Corporation, Hyderabad Vs State Transport Appellate Tribunal, Hyderabad and Others
Andhra Pradesh High Court · AIR 1985 AP 144
Motor Vehicles Act, 1939 — Section 48(3), 57, 68F(1C)
High Courts10 Aug 1984
Guntur Merchants Cotton Press Co. Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 21 TAXMAN 324
Income Tax Act, 1961 — Section 57
High Courts09 Aug 1984
Guntur Merchants Cotton Press Co. Ltd. Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · (1985) 45 CTR 48 : (1985) 154 ITR 861
Income Tax Act, 1961 — Section 28, 57
High Courts08 Aug 1984
Mopeds India Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 172 ITR 552
Income Tax Act, 1961 — Section 37
High Courts07 Aug 1984
Mohd. Ashroff Khan Vs Commissioner of Wealth-tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · (1985) 44 CTR 18 : (1985) 154 ITR 830
Wealth Tax Act, 1957 — Section 2, 5
High Courts07 Aug 1984
J.V. Desai Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 45 CTR 52 : (1985) 154 ITR 828 : (1985) 20 TAXMAN 179
Income Tax Act, 1961 — Section 23(1), 23(2)
High Courts07 Aug 1984
Mohd. Ashraff Khan Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1985) 20 TAXMAN 160
Wealth Tax Act, 1957 — Section 2(m), 2(m)(ii), 5(1), 5(1)(vi)
High Courts07 Aug 1984
Kottagudem Beer Wines Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (1985) 1 APLJ 73 : (1987) 66 STC 70
Andhra Pradesh General Sales Tax Act, 1957 — Section 1(2), 12, 12(2), 2(1), 39(2A)
High Courts06 Aug 1984
Commissioner of Income Tax Vs Dasa N. Govindaiah Setty and Co.
Andhra Pradesh High Court · (1987) 31 TAXMAN 38
Income Tax Act, 1961 — Section 256(2), 258(2), 40(a), 40(b)