High Courts22 Dec 1982
Commissioner of Gift-tax, Andhra Pradesh Vs Chalasani Subbayya
Andhra Pradesh High Court · (1983) 37 CTR 303 : (1983) 144 ITR 295
Gift Tax Act, 1958 — Section 3, 4, 5(1)Partnership Act, 1932 — Section 46
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1982
233 judgments · page 2 of 12
High Courts22 Dec 1982
Commissioner of Income Tax, Andhra Pradesh Vs Indian Detonators Ltd.
Andhra Pradesh High Court · (1983) 37 CTR 74 : (1983) 143 ITR 547
Income Tax Act, 1961 — Section 10, 4, 41(2), 5, 80J
High Courts21 Dec 1982
Mohd. Hasanuddin Vs Director-General, Central Reserve Police Force, New Delhi and Others
Andhra Pradesh High Court · (1983) 2 LLJ 316
Constitution of India, 1950 — Article 16, 39
High Courts21 Dec 1982
Commissioner of Income Tax, Andhra Pradesh Vs B. Pandaiah and Company
Andhra Pradesh High Court · (1983) 35 CTR 84 : (1983) 143 ITR 464
Income Tax Act, 1961 — Section 184, 185
High Courts21 Dec 1982
Commissioner of Income Tax, Andhra Pradesh Vs R.M. and Company
Andhra Pradesh High Court · (1984) 148 ITR 353
Income Tax Act, 1961 — Section 139(1), 139(4), 140A, 154, 271Wealth Tax Act, 1957 — Section 5(1)
High Courts16 Dec 1982
Vijayawa Transport, Hyderabad Vs Andhra Pradesh State Civil Supplies Corporation Ltd., Hyderabad and Another
Andhra Pradesh High Court · AIR 1983 AP 172
Arbitration Act, 1940 — Section 41
High Courts14 Dec 1982
Rallis India Limited Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1983) 53 STC 267
Central Sales Tax Act, 1956 — Section 2, 8A, 8A(1)Central Sales Tax Rules, 1957 — Rule 11(2)
High Courts14 Dec 1982
Abdul Kareemia and Brothers Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (1983) 36 CTR 263 : (1984) 145 ITR 442
Income Tax Act, 1961 — Section 182
High Courts13 Dec 1982
State of Andhra Pradesh Vs Karnatakam Govindayya Setty and Sons
Andhra Pradesh High Court · (1984) 55 STC 160
High Courts13 Dec 1982
V.R. Sreerama Rao Vs Telugudesam, a Political Party and Another
Andhra Pradesh High Court · AIR 1983 AP 96
Constitution (Sixteenth Amendment) Act, 1963 — Section 3, 4Constitution of India, 1950 — Article 14, 226, 29(1)Penal Code, 1860 (IPC) — Section 153A
High Courts10 Dec 1982
P. Mallaiah Vs Andhra Bank
Andhra Pradesh High Court · (1983) 2 LLJ 44
Industrial Disputes Act, 1947 — Section 2, 25G, 25H
High Courts10 Dec 1982
G. Prasada Rao Vs Election Commission of India, New Delhi and Others
Andhra Pradesh High Court · AIR 1983 AP 325
Constitution of India, 1950 — Article 226, 327, 328, 329Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976 — Section 6, 6(3), 8(1)
High Courts09 Dec 1982
Commissioner of Wealth-tax, Andhra Pradesh Vs A. Raghunath
Andhra Pradesh High Court · (1983) 143 ITR 233
High Courts08 Dec 1982
C. Vanajakshi Venkata Rao and Another Vs Controller of Estate Duty
Andhra Pradesh High Court · (1983) 143 ITR 1014
Estate Duty Act, 1953 — Section 33(1), 34(1)
High Courts08 Dec 1982
Sri Venkateswara Beedi Leaves Contractors and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1983) 54 STC 182
High Courts07 Dec 1982
Scientific Engineering House (Pvt.) Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1984) 148 ITR 171
Income Tax Act, 1961 — Section 32, 32(1)
High Courts06 Dec 1982
Raja Agencies Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1983) 53 STC 238
Andhra Pradesh General Sales Tax Act, 1957 — Section 22
High Courts03 Dec 1982
Magunta Mining Cp. Vs M. Kondaramireddy and Another
Andhra Pradesh High Court · AIR 1983 AP 335 : (1983) 1 APLJ 267
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts03 Dec 1982
Mohammad Ahmad Ali Vs Annapoorneswari Chits and Trading P. Ltd.
Andhra Pradesh High Court · (1983) 1 ALT 184 : (1985) 58 CompCas 80
Andhra Pradesh Chit Funds Act, 1971 — Section 2(10), 2(15), 25, 26Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 2
High Courts02 Dec 1982
Commissioner of Income Tax, Andhra Pradesh Vs B.M. Bhandari
Andhra Pradesh High Court · (1984) 145 ITR 312
Income Tax Act, 1961 — Section 29