High Courts24 Apr 1979
The State Bank of Hyderabad, Secunderabad Branch Vs Susheela and Others
Andhra Pradesh High Court · AIR 1980 AP 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Contract Act, 1872 — Section 176, 180
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1979
210 judgments · page 7 of 11
High Courts24 Apr 1979Allowed
T. Rami Reddy Vs Regional Transport Officer, Guntur
Andhra Pradesh High Court · (1979) 04 AP CK 0009
High Courts24 Apr 1979
Controller of Estate Duty Vs Estate of Late G. Venkatasubbaiah (accountable person : G. Venkataravamma)
Andhra Pradesh High Court · (1982) 134 ITR 447
Estate Duty Act, 1953 — Section 64(1)
High Courts24 Apr 1979
Indo-National Limited and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1979) 4 ELT 334
Central Excises and Salt Act, 1944 — Section 3, 4, 4(1), 4(2)Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 30
High Courts23 Apr 1979
Sri Bramaramba Chennamalleswara Swami Temple, Isukapdili Vs Theta Narasimharao and Others
Andhra Pradesh High Court · AIR 1979 AP 297
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 2(28), 75, 75(4), 76(2), 78(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 1987 — Rule 11, 13, 14
High Courts19 Apr 1979Allowed
M. Sankara Reddy Vs A.P. State Electricity Board, and another
Andhra Pradesh High Court · (1979) 04 AP CK 0013
Constitution of India, 1950 — Article 14, 16, 16(1)Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 2(2)(f), 4, 4(1), 7
High Courts18 Apr 1979Allowed
Duvvari Nanja Reddy Vs Desu Anjaneyulu
Andhra Pradesh High Court · (1979) 04 AP CK 0025
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3(1), 3(b), 3(j), 3(t), 4Civil Procedure Code, 1908 (CPC) — Section 11Companies Act, 1956 — Section 617
High Courts18 Apr 1979Allowed
The Office Manager The Hyd. Potteries (P) Ltd. and orther Vs K. Veerashekar
Andhra Pradesh High Court · (1979) 04 AP CK 0007
Constitution of India, 1950 — Article 226, 30, 311Mines Act, 1952 — Section 16, 17, 18, 54, 57Specific Relief Act, 1963 — Section 14(b), 21
High Courts17 Apr 1979Dismissed
Kotta Pentaiah Vs Puwar Laxmansa
Andhra Pradesh High Court · (1979) 04 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Apr 1979
K. Vamana Rao Vs The District Social Welfare Officer (Land Acquisition Officer), Karimnagar and Others
Andhra Pradesh High Court · AIR 1979 AP 264
Andhra Pradesh General Clauses Act, 1891 — Section 3(8)Land Acquisition Act, 1894 — Section 4
High Courts10 Apr 1979
C.V. Narayan Reddy and others Vs The State of A.P.
Andhra Pradesh High Court · AIR 1980 AP 89
Transfer of Property Act, 1882 — Section 53A
High Courts10 Apr 1979
C.V. Narayan Reddy Vs Katanguru Raghava Reddy and Another
Andhra Pradesh High Court · AIR 1980 AP 89
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47, 50Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3(1)Transfer of Property Act, 1882 — Section 53
High Courts05 Apr 1979
J. Rajeswar Vs Yempati Pramiladevi
Andhra Pradesh High Court · (1979) 04 AP CK 0024
High Courts04 Apr 1979Allowed
Kantheti Damodara Gupta Vs Koppineni Venkateswara Rao and others
Andhra Pradesh High Court · (1979) 04 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
High Courts04 Apr 1979
Gulam Mustafa Vs Tahara Begum and Another
Andhra Pradesh High Court · (1979) 2 APLJ 12 : (1980) CriLJ 124
Criminal Procedure Code, 1973 (CrPC) — Section 125, 198, 199
High Courts03 Apr 1979
Bijinibemula Linga Murthy Reddy and Others Vs Binji Hussain Saheb and Another
Andhra Pradesh High Court · (1979) CriLJ 1147
Criminal Procedure Code, 1973 (CrPC) — Section 111, 144, 482
High Courts03 Apr 1979
Ghanshyamdas Kishan Chander Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1980) 121 ITR 121
Income Tax Act, 1961 — Section 2(47)Transfer of Property Act, 1882 — Section 58
High Courts03 Apr 1979
Controller of Estate Duty Vs V. Rama Mohan Gupta
Andhra Pradesh High Court · (1981) 127 ITR 273
Estate Duty Act, 1953 — Section 11, 11(1), 7
High Courts03 Apr 1979
Ghanshyamrao Kishan Chander Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 2 TAXMAN 244
Income Tax Act, 1961 — Section 2(47), 256(1), 45, 53, 54Transfer of Property Act, 1882 — Section 58(a)
High Courts02 Apr 1979
Seetha Mahalakshmi Rice and Groundnut Oil Mill Contractors Co. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1980) 14 CTR 330 : (1981) 127 ITR 579
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271(1), 273A