High Courts24 Mar 1971

Aziz Ahmed Khan Vs I.A. Patel

Andhra Pradesh High Court · AIR 1974 AP 1

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(2), Order 9 Rule 13Evidence Act, 1872 — Section 33, 5Money Lenders Act, 1349 — Section 9