COURT ARCHIVE

Andhra Pradesh High Court judgments, 1971

203 judgments · page 11 of 11

High Courts20 Jan 1971

U. Pappanna Sastri Vs V. Naga Venkata Satyavati

Andhra Pradesh High Court · AIR 1972 AP 53

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13, 2, 3

High Courts20 Jan 1971Allowed

Andhra Pradesh High Court · (1974) 34 STC 195

High Courts18 Jan 1971

Andhra Pradesh High Court · (1972) 84 ITR 764

Income Tax Act, 1961 — Section 184, 184(7), 185, 185(4), 186