High Courts21 Aug 1963
S. Imam Peer Khadri Nooredaria Vs S. Khadija Bi and Others
Andhra Pradesh High Court · AIR 1965 AP 18
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Contract Act, 1872 — Section 213
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1963
165 judgments · page 4 of 9
High Courts21 Aug 1963Dismissed
Puthota Chinnamma Vs The Regional Deputy Director of Public Instruction, Guntur and Another
Andhra Pradesh High Court · AIR 1964 AP 277
Constitution of India, 1950 — Article 226, 26, 30
High Courts20 Aug 1963Dismissed
Bogam Papamma and Another Vs Kamatnam Lakshmamma
Andhra Pradesh High Court · AIR 1964 AP 297
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Evidence Act, 1872 — Section 115, 68Transfer of Property Act, 1882 — Section 8
High Courts19 Aug 1963Dismissed
Kolaparti Venkatareddi Vs Kolaparti Peda Venkatachalam
Andhra Pradesh High Court · AIR 1964 AP 465
Andhra Pradesh (Andhra Area) Hereditary Village Offices Act, 1895 — Section 3(1), 3(4), 5Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
High Courts19 Aug 1963Dismissed
A.R. Sethumadhavan, Proprietor, Central Cafe, Visakhapatnam and Others Vs Visakhapatnam Municipality and Another
Andhra Pradesh High Court · AIR 1964 AP 280
Constitution of India, 1950 — Article 14, 245
High Courts19 Aug 1963Dismissed
Sri Durga Rice and Baba Oil Mills Co. Nidubrole Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1964 AP 266 : (1964) 15 STC 676
Constitution of India, 1950 — Article 246, 254(2), 304
High Courts17 Aug 1963Dismissed
Gummadi Narayana Reddi and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1964 AP 373
Constitution of India, 1950 — Article 14, 19(1), 245, 301, 305Hyderabad Agricultural Produce Markets Act, 1339 — Section 1, 2(1)
High Courts16 Aug 1963Dismissed
Sirsilk Ltd., Sirpur, Kaghaznagar Vs Regional Director, The Employees'' State Insurance Corporation, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1964 AP 291 : (1964) 9 FLR 365
Employees State Insurance Act, 1948 — Section 2(9), 40Factories Act, 1948 — Section 46Factories Rules — Rule 67
High Courts14 Aug 1963Dismissed
Sri Kanyaka Parameswari Salt Works Chatamatta Vs The Chief Inspector of Factories, Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · AIR 1964 AP 232 : (1964) 1 AnWR 47 : (1964) CriLJ 513 : (1964) 9 FLR 388
Factories Act, 1948 — Section 107(1), 15(3), 2, 38(1), 39
High Courts12 Aug 1963
In Re: Sri A. Gurubasappa, Advocate Rayadrug
Andhra Pradesh High Court · AIR 1964 AP 261
Advocates Act, 1961 — Section 35, 50, 50(4), 56, 56(1)Bar Councils Act, 1926 — Section 10, 11, 12, 13Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts09 Aug 1963Dismissed
In Re: Malepati Srihari Rao
Andhra Pradesh High Court · AIR 1964 AP 226 : (1964) CriLJ 507
Criminal Procedure Code, 1898 (CrPC) — Section 100, 253, 254, 256, 342
High Courts09 Aug 1963
M. Dodla Malliah and Others Vs The State of Andhra Pradesh and Land Acquisition Officer, Warangal
Andhra Pradesh High Court · AIR 1964 AP 216
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 48, 49Civil Procedure Code, 1908 (CPC) — Section 2(14), 2(2), 2(9)Court Fees Act, 1870 — Section 8
High Courts05 Aug 1963Dismissed
Bhagwan Das and Another Vs Chabili Das
Andhra Pradesh High Court · AIR 1964 AP 170
Hyderabad Shops and Establishments Act, 1951 — Section 37APayment of Wages (Amendment) Rules, 1959 — Rule 19Payment of Wages Act, 1936 — Section 17, 17(1), 26(3)(L)
High Courts05 Aug 1963
Sattemma Vs Vishnu Murthy
Andhra Pradesh High Court · AIR 1964 AP 162
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 7
High Courts01 Aug 1963Dismissed
Appeal Committee Anakapalli Municipality Vs Commissioner, Anakapalli Municipality and Another
Andhra Pradesh High Court · AIR 1964 AP 357
Constitution of India, 1950 — Article 226
High Courts01 Aug 1963
Varigonda Kameswaramma Vs Duvvuri Viswanadham
Andhra Pradesh High Court · AIR 1964 AP 158
Advocates Act, 1961 — Section 3, 50, 9Bar Councils Act, 1926 — Section 10, 11, 12, 13, 15Rules of the Bar Council of the Sate of Andhra Pradesh — Rule 30, 31
High Courts31 Jul 1963
Public Prosecutor Vs Seetharamapuram Mines (by Mines Manager)
Andhra Pradesh High Court · (1963) 2 LLJ 493
Industrial Disputes Act, 1947 — Section 25APayment of Wages Act, 1936 — Section 3
High Courts30 Jul 1963Dismissed
Andhra Handloom Weavers Co-operative Society Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1964 AP 363 : (1963) 2 LLJ 488
Industrial Disputes Act, 1947 — Section 10(1), 19, 2
High Courts29 Jul 1963Dismissed
Ketharaju Rajeshwari Vs Kanthamraju Varalakshmamma and Another
Andhra Pradesh High Court · AIR 1964 AP 284
Evidence Act, 1872 — Section 67, 68, 70, 77, 90Registration Act, 1908 — Section 57, 60, 60(2)
High Courts25 Jul 1963Dismissed
Karumuri Seetharamayya Vs Patcha Peraiah and Others
Andhra Pradesh High Court · AIR 1964 AP 545
Hindu Succession Act, 1956 — Section 14(2)