High Courts18 Jun 1962Allowed
Ayilada Appalanaidu Vs Ranuthu Chinnam Naidu
Andhra Pradesh High Court · AIR 1963 AP 14
Civil Procedure Code, 1908 (CPC) — Section 10, 151
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1962
184 judgments · page 6 of 10
High Courts15 Jun 1962Allowed
Managing Director, Hindustan Shipyard Private Ltd., Visakhapatnam Vs Attili Appalaswami
Andhra Pradesh High Court · AIR 1963 AP 71
Contract Act, 1872 — Section 74
High Courts12 Jun 1962Dismissed
Hyderabad Chemicals and Fertilizers Ltd. Vs The Deputy Commissioner, Commercial Taxes (Appeals)
Andhra Pradesh High Court · (1962) 13 STC 812
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(5), 2(n)
High Courts12 Jun 1962Dismissed
State of Andhra Pradesh Vs Koneru Suryanarayana and Others
Andhra Pradesh High Court · AIR 1963 AP 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts12 Jun 1962Allowed
D. Heerabai and Another Vs Official Receiver, Krishna and Another
Andhra Pradesh High Court · AIR 1963 AP 296
Provincial Insolvency Act, 1920 — Section 4, 68
High Courts20 Apr 1962Dismissed
In Re: Patthi Srinadham and Others
Andhra Pradesh High Court · AIR 1963 AP 18
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts20 Apr 1962
Tatha Ramabhadhra Somayajulu and Another Vs Korada Appalaswamy and Others
Andhra Pradesh High Court · AIR 1964 AP 138
High Courts20 Apr 1962Allowed
G. Rami Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1963 AP 212
Constitution of India, 1950 — Article 226
High Courts20 Apr 1962Allowed
Duvvuri Rami Reddi Vs Duvvudu Papi Reddi and Others
Andhra Pradesh High Court · AIR 1963 AP 160
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts20 Apr 1962Dismissed
Sathi Sattemma Vs Sathi Subbi Reddy and Another
Andhra Pradesh High Court · AIR 1963 AP 72
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16
High Courts20 Apr 1962Dismissed
G. Baliah Setty, B. Satyanarayana and Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 726
Constitution of India, 1950 — Article 226
High Courts20 Apr 1962Allowed
Hussain Ali Mirza Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1963 AP 164
Civil Procedure Code, 1908 (CPC) — Section 80Hyderabad Government Demands Act, 1308 — Section 5, 6
High Courts17 Apr 1962Dismissed
State of Andhra Pradesh Vs Vauhini Pictures Private Ltd.
Andhra Pradesh High Court · (1962) 13 STC 847
Income Tax Act, 1961 — Section 24
High Courts16 Apr 1962Dismissed
S.M. Hadi Abedi and Others Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1963 AP 324 : (1965) 58 ITR 840
Constitution of India, 1950 — Article 226, 309
High Courts16 Apr 1962Dismissed
M. Bhaskara Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1963 AP 357 : (1962) 2 LLJ 647
Constitution of India, 1950 — Article 226, 311(2)
High Courts16 Apr 1962Dismissed
Associated Cement Companies Ltd. Vs State of Andhra Pradesh per Deputy Commissioner of Commercial Taxes, Guntur
Andhra Pradesh High Court · AIR 1962 AP 522
Constitution of India, 1950 — Article 286(1)(a), 286(2)Sales of Goods Act, 1930 — Section 39(1)
High Courts13 Apr 1962Dismissed
Dildar Hussain and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1963 AP 116
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 27 Rule 5, Order 8 Rule 1
High Courts13 Apr 1962Dismissed
Chand Sultana alias Indra Bai Vs Khurshid Begum and Others
Andhra Pradesh High Court · AIR 1963 AP 365
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 74, 77
High Courts12 Apr 1962Allowed
Mancherla Narasimham Vs Mahabubunnissa Begum
Andhra Pradesh High Court · AIR 1963 AP 24
Contract Act, 1872 — Section 72Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Apr 1962Allowed
Ravu Venkata Surya Rao Vs Ravu Venkata Rao and Others
Andhra Pradesh High Court · AIR 1963 AP 286
Arbitration Act, 1940 — Section 20, 28