High Courts09 Jan 1962Allowed
Bajjuri Ramakistam Vs Bhoopati Somalingam and Others
Andhra Pradesh High Court · AIR 1962 AP 492
Arbitration Act, 1940 — Section 14, 17, 39Civil Procedure Code, 1908 (CPC) — Section 152, 96
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1962
184 judgments · page 10 of 10
High Courts08 Jan 1962Dismissed
Medaboyina Seethanna and Others Vs Arubandi Sankara Lakshmi Devi and Others
Andhra Pradesh High Court · AIR 1962 AP 520
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 96, Order 22 Rule 12, 50
High Courts02 Jan 1962Dismissed
N. Bhaktavatsalam and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1964 AP 469
High Courts02 Jan 1962Dismissed
Mandul Naganna Vs Lachmi Bai
Andhra Pradesh High Court · AIR 1963 AP 82
Hindu Marriage Act, 1955 — Section 13(2)