COURT ARCHIVE

Andhra Pradesh High Court judgments, 1959

268 judgments · page 7 of 14

High Courts14 Aug 1959

Srimanthu Rajah Yarlagadda Sivarama Prasad Bahadur Zamindar Garu and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1960 AP 364

Andhra State Act, 1953 — Section 32, 55Constitution of India, 1950 — Article 260Limitation Act, 1908 — Article 151

High Courts12 Aug 1959Dismissed

N. Balaraju and Others Vs The Hyderabad Municipal Corporation and Others

Andhra Pradesh High Court · AIR 1960 AP 234

Constitution of India, 1950 — Article 166, 226, 238, 255, 304Hyderabad Municipal Corporation Act, 1956 — Section 252, 254, 677

High Courts10 Aug 1959Dismissed

The Associated Cement Companies Ltd. Vs Commercial Tax Officer

Andhra Pradesh High Court · (1959) 10 STC 596

Constitution of India, 1950 — Article 226

High Courts10 Aug 1959

HARIRAM DHOLANDAS Vs COLLECTOR OF KURNOOL AND OTHERS.

Andhra Pradesh High Court · (1959) 37 ITR 375

Civil Procedure Code, 1908 (CPC) — Section 51

High Courts07 Aug 1959Allowed

Vakkalagadda Kondiah Vs Channamsetty Pedda Pulliah and Others

Andhra Pradesh High Court · AIR 1960 AP 121

Limitation Act, 1908 — Section 19, 20Negotiable Instruments Act, 1881 (NI) — Section 87

High Courts04 Aug 1959Allowed

R. Govindaswamy Vs The State (Circle Inspector of Police, Madanapalli)

Andhra Pradesh High Court · AIR 1960 AP 391

Criminal Procedure (Amendment) Act, 1955 — Section 251A, 251A(2), 4(1), 423, 435Criminal Procedure Code, 1898 (CrPC) — Section 435, 436, 438, 439, 556Penal Code, 1860 (IPC) — Section 332, 355

High Courts04 Aug 1959

R. Govindaswamy Vs The State (Circle Inspector of Police)

Andhra Pradesh High Court · (1960) CriLJ 1064

Criminal Procedure Code, 1898 (CrPC) — Section 164, 173, 423, 435, 436Penal Code, 1860 (IPC) — Section 202, 32, 322, 332, 355

High Courts04 Aug 1959Allowed

In Re: In the matter of P.J. Ratnam, Advocate, Guntur

Andhra Pradesh High Court · (1959) 08 AP CK 0001

Bar Councils Act, 1926 — Section 10

High Courts31 Jul 1959Dismissed

Official Receiver, Nellore Vs Chepur China Venkayya

Andhra Pradesh High Court · AIR 1960 AP 353

Civil Procedure Code, 1908 (CPC) — Section 60(1)Provincial Insolvency Act, 1920 — Section 28(5)

High Courts29 Jul 1959

T.V. Krishna Vs Andhra Prabha (Private) Ltd. and Another

Andhra Pradesh High Court · AIR 1960 AP 123 : (1960) 30 CompCas 437

Companies Act, 1956 — Section 12, 234, 235, 237, 243Constitution of India, 1950 — Article 226

High Courts28 Jul 1959Dismissed

V.H. Kotecha, Manager, Lakshmidas Premji, Ghee Merchants, Agraharam, Guntur Vs The Regional Inspector of Factories, Guntur

Andhra Pradesh High Court · AIR 1960 AP 147 : (1960) 1 LLJ 55

Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2

High Courts28 Jul 1959Allowed

The Deputy Inspector General of Police, North Range, Waltair and Another Vs D. Rajaram and Others

Andhra Pradesh High Court · AIR 1960 AP 259

Constitution of India, 1950 — Article 161, 226, 311(2), 72Criminal Procedure Code, 1898 (CrPC) — Section 401, 402

High Courts28 Jul 1959

The Deputy Inspector General of Police, North Range and Others Vs D. Rajaram and Others

Andhra Pradesh High Court · (1959) 2 AnWR 526 : (1960) CriLJ 565

Constitution of India, 1950 — Article 161, 226, 311, 72Criminal Procedure Code, 1898 (CrPC) — Section 401, 402Penal Code, 1860 (IPC) — Section 331, 348, 55

High Courts24 Jul 1959Allowed

Arikatla Venkata Swami (died) and Others Vs Mavillapalli Veeraiah and Others

Andhra Pradesh High Court · AIR 1961 AP 157

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(1), Order 2 Rule 2(3)

High Courts22 Jul 1959

General Manager, Southern Railway Vs Somasundaram (P.) and Another

Andhra Pradesh High Court · (1959) 2 LLJ 706

Payment of Wages Act, 1936 — Section 15, 17, 2, 22, 23

High Courts21 Jul 1959Dismissed

Kammela Somasekhara Rao Vs Kammela Seshagiri Rao

Andhra Pradesh High Court · AIR 1960 AP 321

Civil Procedure Code, 1908 (CPC) — Section 39, 42

High Courts17 Jul 1959Dismissed

Appana Radha Sri Krishna Rao Vs V.K.M. Kodandarama Chetti

Andhra Pradesh High Court · AIR 1960 AP 190

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 8Contract Act, 1872 — Section 23, 65Trusts Act, 1882 — Section 84

High Courts17 Jul 1959

In Re: Talaprolu Eswaramma

Andhra Pradesh High Court · AIR 1960 AP 66

Civil Procedure Code, 1908 (CPC) — Section 26, 96Hindu Marriage Act, 1955 — Section 28, 9(1)

High Courts16 Jul 1959Dismissed

R. Abdul Khader and Co. by partner R. Abdul Khader Vs Sales Tax Officer II Circle, Hyderabad

Andhra Pradesh High Court · AIR 1960 AP 395

High Courts15 Jul 1959Dismissed

Movva Veerayya Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1960 AP 268

Central Motor Vehicles Rules, 1989 — Rule 144, 147Motor Vehicles Act, 1939 — Section 44, 64, 68