High Courts16 Jan 1959
G. K. PADMARAJU Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · (1959) 37 ITR 365
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1959
268 judgments · page 14 of 14
High Courts16 Jan 1959Dismissed
Potharaju Pardhasaradhi Rao being minor by guardian and adoptive mother Papayamma Vs Potharaju Srinivasa Sarma and Others
Andhra Pradesh High Court · AIR 1959 AP 512
High Courts12 Jan 1959
K.V. Sethuraman Vs Union of India (UOI)
Andhra Pradesh High Court · AIR 1960 AP 151 : (1960) CriLJ 307
Criminal Law (Amendment) Act, 1952 — Section 8, 8(3)Criminal Procedure Code, 1898 (CrPC) — Section 350Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts09 Jan 1959
M.M.A.K. Mohideen Thambay and Co., Ellore Vs Commissioner of Income Tax, Madras
Andhra Pradesh High Court · AIR 1960 AP 292
Income Tax Act, 1922 — Section 34, 4
High Courts09 Jan 1959
M. M. A. K. MOHIDEEN THAMBY and CO. Vs COMMISSIONER OF Income Tax, MADRAS.
Andhra Pradesh High Court · (1959) 36 ITR 481
Income Tax Act, 1961 — Section 34
High Courts09 Jan 1959Allowed
Boddapati Ayyanna and Others Vs Kundeti Kotayya, minor by mother and next friend Yellamma
Andhra Pradesh High Court · AIR 1960 AP 70
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts08 Jan 1959Allowed
General and Credit Corporation (India) Ltd. Vs Sri Raja Inuganti Venkata Rama Rao Bahadur Garu and Others
Andhra Pradesh High Court · AIR 1959 AP 433
High Courts05 Jan 1959Dismissed
Yeditha Satyanarayanamurty and Others Vs Tadi Subrahmanyam and Others
Andhra Pradesh High Court · AIR 1959 AP 534
Transfer of Property Act, 1882 — Section 53A