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Andhra Pradesh High Court judgments, 1959

268 judgments · page 3 of 14

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High Courts16 Nov 1959Dismissed

Haradevi Bai Vs The Collector of Kurnool and Others

Andhra Pradesh High Court · AIR 1960 AP 525 : (1960) 38 ITR 589

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 46(2)
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High Courts13 Nov 1959

Kalakota Varalakshmi and Another Vs Kalakota Veeraddi and Another

Andhra Pradesh High Court · AIR 1961 AP 359

Civil Procedure Code, 1908 (CPC) — Section 2(2), 96Hindu Marriage Act, 1955 — Section 10, 11, 13, 9
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High Courts13 Nov 1959Dismissed

T. Ramasesham Raju Vs Union of India (UOI)

Andhra Pradesh High Court · AIR 1960 AP 498

Central Excise Rules, 1944 — Rule 15, 18, 21, 22, 23Constitution of India, 1950 — Article 19(1)
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High Courts13 Nov 1959Dismissed

Mukundas Proprietor, Krishna Cycle Stores, Secunderabad Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1960 AP 298 : (1960) 11 STC 420

Constitution of India, 1950 — Article 286
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High Courts12 Nov 1959Dismissed

Kondepudi Sriramamurthi Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1960 AP 302

Child Marriage Restraint Act, 1929 — Section 10, 6, 9Criminal Procedure Code, 1898 (CrPC) — Section 439, 439(1)
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High Courts12 Nov 1959

Kasiraju Lakshmikanta Rao Vs Dendukuri Venkateswarlu and Another

Andhra Pradesh High Court · AIR 1960 AP 576

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 11(m)Arbitration Act, 1940 — Section 30, 33, 44Arbitration Rules, 1940 — Rule 1, 2
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High Courts12 Nov 1959Dismissed

The State of Andhra Pradesh Vs Sri Krishna Cocoanut Co.

Andhra Pradesh High Court · (1960) 1 AnWR 279 : (1960) 11 STC 687

Constitution of India, 1950 — Article 286
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High Courts10 Nov 1959Partly Allowed

Mandava Kotial and Others Vs Mandava Sitaramayya and Others

Andhra Pradesh High Court · AIR 1960 AP 578

Majority Act, 1875 — Section 2
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High Courts10 Nov 1959Dismissed

Chimata Rangayya and Others Vs Guntupalli Ramaiah

Andhra Pradesh High Court · AIR 1960 AP 233 : (1960) CriLJ 560

Criminal Procedure Code, 1898 (CrPC) — Section 439, 476, 476(2), 479
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High Courts10 Nov 1959

R.B. Raghunath Singh and Co. Vs Commissioner under Workmen''s Compensation Act and Another

Andhra Pradesh High Court · (1960) 1 LLJ 598

Employees Compensation Act, 1923 — Section 30
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High Courts05 Nov 1959Dismissed

Rai Sahib Ramdayal Ghasiram and Sons Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (1960) 11 STC 705

Constitution of India, 1950 — Article 286, 301Contract Act, 1872 — Section 178, 188, 217, 221
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High Courts05 Nov 1959Dismissed

Sriram Venkata Subbarao and Son Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1960) 11 STC 646

Constitution of India, 1950 — Article 286
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High Courts05 Nov 1959Dismissed

Firm, Sree Rama Coconut Co., by its Secretary P.V. Jagannadham Patnaik, Kanchili, Srikakulam District and Others Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1961 AP 138

Constitution of India, 1950 — Article 254(1)
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High Courts05 Nov 1959Dismissed

Ramdayal Gasiram and Sons Vs Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 1960 AP 502

Constitution of India, 1950 — Article 286(2)Contract Act, 1872 — Section 178, 182Hyderabad General Sales Tax Act, 1950 — Section 18, 2
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High Courts04 Nov 1959Dismissed

Koppula Surareddy (died) and Others Vs Koppula Venkata Subbareddi and Others

Andhra Pradesh High Court · AIR 1960 AP 368

Succession Act, 1925 — Section 106
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High Courts03 Nov 1959Allowed

Md. Hussain Faisi and Another Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1960 AP 405

Penal Code, 1860 (IPC) — Section 420Transfer of Property Act, 1882 — Section 55(1)
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High Courts29 Oct 1959Dismissed

The State of Andhra Vs Chippada Govaraiah and Others

Andhra Pradesh High Court · (1960) 11 STC 207

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High Courts29 Oct 1959Allowed

Jalli Venkataswamy Vs The Correspondent, Kasturiba Gandhi Basic Senior School, Konetipuram and Others

Andhra Pradesh High Court · AIR 1961 AP 178

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High Courts29 Oct 1959Allowed

Gajula Bapaiah and Others Vs Velavala Subbaiah and Others

Andhra Pradesh High Court · AIR 1960 AP 507

Civil Procedure Code, 1908 (CPC) — Section 145
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High Courts28 Oct 1959Dismissed

Rajah Malraju Venkata Rama Kondal Rao Bahadur Zamindar Varu Vs Rani Rajyalakshmi Papayamma Rao Zamindarini Garu

Andhra Pradesh High Court · AIR 1960 AP 509

Succession Act, 1925 — Section 113
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