High Courts07 Apr 1959Allowed
Padala Satyanarayana Murthy Vs Padala Gangamma and Others
Andhra Pradesh High Court · AIR 1959 AP 626
Registration Act, 1908 — Section 17, 18, 77
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1959
268 judgments · page 10 of 14
High Courts07 Apr 1959Dismissed
Karumanchi Varalakshmamma Vs Karumanchi Veeraraghavamma
Andhra Pradesh High Court · AIR 1960 AP 166
Limitation Act, 1908 — Article 143Transfer of Property Act, 1882 — Section 111
High Courts06 Apr 1959Dismissed
Kanayalal (Died) and Others Vs Official Receiver appointed by the Dist. and Sessions Court, Secunderabad (G.S. Purshotam)
Andhra Pradesh High Court · AIR 1960 AP 53
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Provincial Insolvency Act, 1920 — Section 20, 28(7), 56, 61(3)
High Courts03 Apr 1959
Raja Rameswar Rao Vs Commissioner of Income Tax Hyderabad
Andhra Pradesh High Court · AIR 1960 AP 42 : (1960) 40 ITR 576
Hyderabad (Abolition of Jagirs) Regulations, 1358 — Section 10, 11, 12, 13, 14Hyderabad Jagirs (Commutation) Regulation, 1359 — Section 3, 6Income Tax Act, 1922 — Section 4(3)
High Courts02 Apr 1959
Mamidi Lakshminarayana Vs Akula Satyanarayana and Others
Andhra Pradesh High Court · AIR 1960 AP 339
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Apr 1959Dismissed
Addepally Sobhanadri, Thammana Gangadharam and Sons Vs Board of Revenue (C.T.) Commissioner of Commercial Taxes and Prohibition
Andhra Pradesh High Court · (1959) 10 STC 560
Contract Act, 1872 — Section 2, 62
High Courts01 Apr 1959Allowed
Mohammed Ghouse Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1960 AP 194
Constitution of India, 1950 — Article 132(2), 133(1), 226, 309
High Courts01 Apr 1959
In Re: Mettu Pentayya and Others
Andhra Pradesh High Court · AIR 1960 AP 545 : (1960) CriLJ 1402
Criminal Procedure Code, 1898 (CrPC) — Section 161(3), 174, 175Evidence Act, 1872 — Section 114, 9
High Courts31 Mar 1959
Pagadala Chengayya and Another Vs Noothanakalva Chenga Reddy
Andhra Pradesh High Court · AIR 1959 AP 632
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)
High Courts30 Mar 1959
In Re: K.V. Narasinga Rao and Yusufuddin, Pleaders, Karimnagar
Andhra Pradesh High Court · AIR 1959 AP 593 : (1959) CriLJ 1298
Legal Practitioners Act, 1879 — Section 13
High Courts30 Mar 1959Dismissed
Grandhi Mangaraju, Manager, Brothers Shop and Branches, Rajam, Srikakulam District Vs Assistant Labour Inspector, Srikakulam and Another
Andhra Pradesh High Court · AIR 1959 AP 604 : (1959) 2 LLJ 257
Constitution of India, 1950 — Article 19, 19(1), 19(6)
High Courts27 Mar 1959Allowed
Suddapalli Ramaiah Vs Emani Sambi Reddy and Others
Andhra Pradesh High Court · AIR 1959 AP 642
High Courts27 Mar 1959
Pemmasani Venkatachalapati Rao and Others Vs Govindarajulu, Revenue Inspector and Another
Andhra Pradesh High Court · (1960) CriLJ 782
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 191, 195, 196Penal Code, 1860 (IPC) — Section 146, 190, 211, 250, 352
High Courts27 Mar 1959Dismissed
Pemmasani Venkatachalapati Rao and Others Vs V. Govindarajulu, Revenue Inspector, Duggirala, Guntur District and Another
Andhra Pradesh High Court · AIR 1960 AP 300
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)Penal Code, 1860 (IPC) — Section 146, 352, 353, 355, 356
High Courts26 Mar 1959Dismissed
Smt. Bobba Suramma Vs Smt. Peddireddi Chandramma
Andhra Pradesh High Court · AIR 1959 AP 568
Evidence Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 53A
High Courts26 Mar 1959
Nagumantri Sumati Bai and Others Vs Jogamma (N.)
Andhra Pradesh High Court · (1959) 2 LLJ 270
High Courts20 Mar 1959Dismissed
Kanuri Sivaramakrishnaiah Vs Vemuri Venkata Narahari Rao (Died)
Andhra Pradesh High Court · AIR 1960 AP 186
Contract Act, 1872 — Section 65
High Courts20 Mar 1959
Commissioner of Income Tax, Hyderabad Vs Angaru Satyam
Andhra Pradesh High Court · AIR 1960 AP 205
Income Tax Act, 1922 — Section 28, 28(1), 34
High Courts20 Mar 1959
COMMISSIONER OF Income Tax, HYDERABAD Vs ANGARA SATYAM.
Andhra Pradesh High Court · (1959) 37 ITR 230
Income Tax Act, 1961 — Section 22(1), 22(2), 22(4), 23(2), 28(1)(c)
High Courts20 Mar 1959
Kasibhatla Satyanarayana Sastrulu and Others Vs Kasibhatla Mallikarjuna Sastrulu
Andhra Pradesh High Court · AIR 1960 AP 45
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18